Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ORIENTAL LEASING 8 COMPANY LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(2)(2) NEW DELHI, NEW DELHI
ITITA 128/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
PEMBROKE AIRCRAFT LEASING 4 LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(2)(2) NEW DELHI, NEW DELHI
ITITA 127/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
RADIOHEAD ISSUER DESIGNATED ACTIVITY COMPANY,IRELAND vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 3(1)(1) NEW DELHI, NEW DELHI
ITITA 126/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
VERMILLION AVIATION (EIGHT) LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 3(1)(1) NEW DELHI, NEW DELHI
ITITA 116/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
JCIT(OSD), CENTRAL CIRCLE, DEHRADUN, DEHRADUN vs M B EXIM PRIVATE LIMITED, SAHARANPUR
ITA 37/DDN/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
BHUUDDESHIY SADHAN SAHKARI SAMITI LIMITED,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN
ITA 193/DDN/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
BHUUDDESHIY SADHAN SAHKARI SAMITI LIMITED,DEHRADUN vs INCOME TAX OFFICER , DEHRADUN
ITA 192/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
CHANCHALA BALLABH PANDEY,PITHORAGARH vs ACIT/DCIT- INCOME TAX, HALDWANI
ITA 138/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
JITENDRA KUMAR KATIYAR,CHHIBRAMAU KANNAUJ vs ITO, HARDWAR
ITA 130/DDN/2026[2018-2019]Status: DisposedITAT DehradunAY 2018-2019
DILIP SHARMA,MORENA vs INCOME TAX OFFICER 1(1), GWALIOR
ITA 357/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
HARE KRISHNA SHIKSHA SAMITI,MATHURA, UTTAR PRADESH vs ASSESSING OFFICER, MATHURA, UTTAR PRADESH
ITA 352/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
KAMLESH KUMARI,AGRA vs ITO1.1.1 AGRA, AGRA
ITA 342/AGR/2026[2024-25]Status: DisposedITAT AgraAY 2024-25
DILIP SHARMA,MORENA vs INCOME TAX OFFICER 1(1), GWALIOR
ITA 339/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
KRISHNAPAL,MATHURA vs INCOME TAX OFFICER WARD 1(3)(1), MATHURA, MATHURA
ITA 338/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
STATE BANK OF INDIA RBO-II,GWALIOR vs THE INCOME TAX OFFICER, TDS, GWALIOR, GWALIOR
ITA 337/AGR/2026[2016-17]Status: HeardITAT AgraAY 2016-17
ZAHEER SALIMUDDIN ,BULANDSHAHR vs ITO WARD 1(4), , ALIGHARH
ITA 333/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
RAMPRAKASH PUROHIT,JHANSI vs INCOME TAX OFFICER 2(3)(5), JHANSI
ITA 332/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
KRISHNAPAL,MATHURA vs I.T.O.WARD 1(3)(1) MATHURA , MATHURA
ITA 324/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
VIKAS CHANDRA MITTAL,AGRA vs ACIT CIRCLE 2(3)(1), JHANSI
ITA 319/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
RAJ KUMAR PARWANI,AGRA vs ITO WARD 1(1)(2),AGRA, AGRA
ITA 313/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
SHRI KANCHAN LAL SHIKSHA EVAM SANSKRATI SAMITI,AGRA vs ITO WARD 1(1)(1), AGRA, AGRA
ITA 311/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
SANTOSH GUPTA,AGRA vs ITO 4(3)(3) KASGANJ, KASGANJ
ITA 299/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
SHOURYA POLICE PETROL PUMP,GARIYABAND vs INCOME TAX OFFICER, WARD 1(1), RAIPUR, RAIPUR
ITA 356/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
SHOURYA POLICE PETROL PUMP,GARIYABAND vs INCOME TAX OFFICER, WARD 1(1), RAIPUR, RAIPUR
ITA 355/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
PREETHI ENGINEERING ENTERPRISES, KORBA, KORBA vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR
ITA 313/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
SHANTI TIMBERS TRADERS, BILASPUR ROAD,BILASPUR ROAD, BHANPURI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 134/RPR/2026[2020-2021]Status: DisposedITAT RaipurAY 2020-2021
ENTREPRENEURS ORGANISATION, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR
ITA 108/RPR/2025[2017-18]Status: DisposedITAT RaipurAY 2017-18
CHOKSHI NATVARLAL VACHHRAJCHARITABLE TRUST,JUNAGADH vs ITO EXEMPTION WARD 2, RAJKOT
ITA 376/RJT/2026[2026-2027]Status: DisposedITAT RajkotAY 2026-2027
CHOKSHI NATVARLAL VACHHRACHARITABLE TRUST,JUNAGADH vs ITO EXEMPTION WARD 2 , RAJKOT
ITA 375/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SHIV EDUCATION AND CHARITABLE TRUST ,AMRELI vs THE CIT (EXEMPTION), AHMEDABAD , AHMEDABAD
ITA 384/RJT/2025[-]Status: DisposedITAT Rajkot