Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
CHANDRAKUMAR SRINIVAS MEHTA,SURAT vs ITO, WARD 3(2)(6), SURAT, SURAT
ITA 198/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
SHARADKUMAR KESHAVBHAI DHAMELIYA,SURAT vs ACIT, CIRCLE-1(1)(1), SURAT
ITA 143/SRT/2026[2015-16]Status: DisposedITAT SuratAY 2015-16
RUPESHKUMAR HITENDRAKUMAR KHATRI,SURAT vs ITO, WARD 2(3)(4), SURAT
ITA 649/SRT/2025[2021-22]Status: DisposedITAT SuratAY 2021-22
RUPESHKUMAR HITENDRAKUMAR KHATRI,SURAT vs ITO, WARD 2(3)(4), SURAT
ITA 648/SRT/2025[2021-22]Status: DisposedITAT SuratAY 2021-22
SUD EDUCATION TRUST,SURAT vs ITO, EXEMPTION WARD, SURAT
ITA 1081/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
MAHAMADALI ADAM PATEL,BHARUCH vs INCOME TAX OFFICER, BHARUCH
ITA 188/SRT/2024[2014-15]Status: DisposedITAT SuratAY 2014-15
JIVANBHAI LALJIBHAI BARVADIA,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR - 2(2), SURAT
ITA 175/SRT/2024[2017-18]Status: DisposedITAT SuratAY 2017-18
PANCHAM KUMAR MISHRA,DEOGHAR vs ITO, DEOGHAR
ITA 38/RAN/2026[2020-21]Status: DisposedITAT RanchiAY 2020-21
PANCHAM KUMAR MISHRA,DEOGHAR vs ITO, DEOGHAR
ITA 37/RAN/2026[2019-20]Status: DisposedITAT RanchiAY 2019-20
RAJESH KUMAR PAL,GANPURA vs ITO, RANCHI
ITA 137/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
PREETI CHOUDHARY,RANCHI vs ITO WARD 1(1), RANCHI, RANCHI
ITA 135/RAN/2026[2015-16]Status: DisposedITAT RanchiAY 2015-16
DHIREN MAHANTA,GUWAHATI vs INCOME TAX OFFICER WARD 3(1), GUWAHATI, GUWAHATI
ITA 261/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
RAJESH KUMAR SAH,SAMASTIPUR vs ITO, SAMASTIPUR
ITA 274/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
VINAY KUMAR NAG,PATNA vs INCOME TAX OFFICER WARD 2(1), BEGUSARAI
ITA 261/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
DONKALA CHENCHU NARASIMHA RAO,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1,, GUNTUR
ITA 32/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
DONKALA CHENCHU NARASIMHA RAO,NELLORE vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR
ITA 31/VIZ/2026[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
SHAILENDRA VASHNAV,DEWAS vs INCOME TAX OFFICER (WARD-1), DEWAS, DEWAS
ITA 298/IND/2026[2009-10]Status: DisposedITAT IndoreAY 2009-10
BHAWAR SINGH,DEWAS vs INCOME TAX OFFICER (WARD-1), DEWAS, DEWAS
ITA 285/IND/2026[2009-10]Status: DisposedITAT IndoreAY 2009-10
VIMLESH MARGADE,HIG vs INCOME TAX OFFICER, RATLAM
ITA 267/IND/2026[2018-19]Status: DisposedITAT IndoreAY 2018-19
ITO-1(4) INDORE, AAYAKAR BHAWAN vs VIDIT BANSAL, CHITAVAD RAOD
ITA 245/IND/2026[24-25]Status: DisposedITAT Indore
MALKHAN SINGH RAJPUT,INDORE vs INCOME TAX OFFICER, WARD - 1(1), INDORE, INDORE
ITA 228/IND/2026[2012-13]Status: DisposedITAT IndoreAY 2012-13
NARAYAN LAL JAGETIYA,INDORE vs INCOME TAX OFFICER, 1(4), INDORE, INDORE
ITA 953/IND/2025[2014-15]Status: DisposedITAT IndoreAY 2014-15
UJJAIN SAHAKARI DUGDH SANGH MARYADIT,UJJAIN vs INCOME TAX OFFICER 2 (1) UJJAIN, UJJAIN
ITA 858/IND/2025[2013-14]Status: DisposedITAT IndoreAY 2013-14
ABHAY KUMAR GOHIL,BHOPAL vs DCIT/ACIT,5(1), BHOPAL, BHOPAL
ITA 407/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
SURENDRA SINGH PATEL,BADNAWAR vs INCOME TAX OFFICER, DHAR
ITA 294/IND/2025[2020-21]Status: DisposedITAT IndoreAY 2020-21
PRIMARY AGRICULTURE CREDIT SOCIETY BHAVAS,BHAVAS SOCIETY, TALEN vs INCOME TAX OFFICER, RAJGARH INCOME TAX DEPARTMENT
ITA 1081/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
PRIMARY AGRICULTURE CREDIT SOCIETY LAKHANVAS,INFRONT OF MANDI, LAKHANVAS vs INCOME TAX OFFICER, INCOME TAX DEPT. RAJGARH
ITA 1080/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
SADHU SINGH ,KALKA vs INCOME TAX OFFICER , PANCHKULA
ITA 390/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
ANMOL PLYWOOD INDUSTRIES,VILLAGE TAJAKPUR vs ITO, YAMUNANAGAR
ITA 387/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
BALDEV SINGH,PINJORE vs INCOME TAX OFFICER, PANCHKULA
ITA 367/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16