PRIMARY AGRICULTURE CREDIT SOCIETY LAKHANVAS,INFRONT OF MANDI, LAKHANVAS vs. INCOME TAX OFFICER, INCOME TAX DEPT. RAJGARH

ITA 1080/IND/2025Status: DisposedITAT Indore24 June 2026AY 2017-184 pages
AI SummaryRemanded

What did the Tribunal hold?

The Tribunal noted that the assessees now wish to apply for condonation of delay in filing their returns. Accepting this prayer, the Tribunal restored the matters to the Assessing Officer for statistical purposes.

What were the facts?

The assessees, Primary Agriculture Credit Societies, failed to file their income tax returns by the due date. Consequently, the Assessing Officer denied their claim for deduction under Section 80P. The CIT(A) also upheld this denial.

What were the issues?

Whether the deduction under Section 80P can be allowed when the return of income is not filed within the due date prescribed under Section 139(1), and if the matter can be restored to the Assessing Officer to allow the assessee to seek condonation of delay.

Which sections of the Income-tax Act were involved?

Section 80P,Section 139(1),Section 80AC,Section 250,Section 144

AI-generated summary — verify with the full judgment below

Heard together (2 matters)

ITA No. 1080/IND/2025
ITA No. 1081/IND/2025

Read from the judgment's own cause title. This page is filed under one of them.

आयकर अपीलीय अिधकरण, इंदौर "यायपीठ, इंदौर In The Income Tax Appellate Tribunal, Indore Bench, Indore Before Dr. Arjun Lal Saini, Accountant Member And Shree Paresh M. Joshi, Judicial Member आयकरअपीलसं./ITA No. 1080/IND/2025 ("नधा"रणवष"/Assessment Year: (2017-18) Primary Agriculture Credit Income Tax Officer, Society Lakhanvas Vs. Ward-1,Rajgarh In Front of Lakhanvas Mandi, Income Tax Department, Lakhanvas, Rajgarh – 465669, Rajgarh – 465661, Madhya Pradesh Madhya Pradesh "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAAAP6545J (अपीलाथ"/Appellant) (""यथ"/Respondent)

आयकरअपीलसं./ITA No. 1081/IND/2025 ("नधा"रणवष"/Assessment Year: (2017-18) India, Rajgarh – 465680, Rajgarh – 465661, Madhya Pradesh Madhya Pradesh "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAAAP6527G (अपीलाथ"/Appellant) (""यथ"/Respondent) Appellant by : Shri Viabhav Jain, CA Respondent by : Shri Ashish Porwal, Ld. Sr. DR Date of Hearing : 15/06/2026 Date of Pronouncement : 24/06/2026

ITA No. 1080 & 1081/Ind/2025 Primary Agriculture Credit Society Lakhanvas & Bhavas : ORDER : Per Bench:

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