DEEP CHAND SINGHAL,DELHI vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -3 DELHI, DELHI

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ITA 6986/DEL/2025Status: DisposedITAT Delhi25 June 2026AY 2021-223 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal considered the assessee's request to withdraw the appeal and, with no objection from the Revenue, granted the permission. The appeal was accordingly dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the ITAT against the order of the CIT(A)/NFAC for AY 2021-22. The assessee later filed an application requesting permission to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee should be permitted to withdraw their appeal before the Tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, DELHI BENCH, ‘B’: NEW DELHI

Before: SHRI MADHUMITA ROY & SHRI KRIWANT SAHAY

Hearing: 22.06.2026Pronounced: 25.06.2026

IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘B’: NEW DELHI BEFORE SHRI MADHUMITA ROY, JUDICIAL MEMBER AND SHRI KRIWANT SAHAY, ACCOUNTANT MEMBER

ITA No.6986/Del/2025 [Assessment Year: 2021-22] Deep Chand Singhal Vs. DCIT C-95, Antriksh Apartment Central Circle -3 Rohini Sector-14 North Delhi West Delhi -110085 Delhi PAN No.AVGPS0084H Appellant Respondent

Appellant by Sh. Tanishq Ahuja, Advocate Respondent by Sh. Rajesh Mahajan, CIT DR

Date of Hearing 22.06.2026 Date of Pronouncement 25.06.2026 ORDER PER KRINWANT SAHAY A.M.

Appeal in this case has been filed by the assessee against the order dated 30.08.2025 passed by the Ld. CIT(A) / NFAC, Delhi-23 for the A.Y. 2021-22.

2.

The Ld. Counsel for the assessee moved an application dt.22.06.2026 requesting for the permission to withdraw the appeal which is as under :-

3.

The Ld. DR did not object to withdrawal of the appeal by assessee.

4.

We, therefore, permit the assessee to withdraw this appeal, which hereby stands dismissed as withdrawn.

Order pronounced in the open court on 25.06.2026.

SD/- SD/- [MADHUMITA ROY] [KRINWANT SAHAY] JUDICIAL MEMBER ACCOUNTANTMEMBER Dated: 25.06.2026 NEHA , Sr.P.S.* Copy forwarded to: 1. Appellant 2. Respondent 3. PCIT 4. CIT(A) 5. DR Asst. Registrar, ITAT, New Delhi

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