Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
DAWOODI BOHRA MASJID-VERAVAL,VERAVAL vs CIT(EXEMPTION), AHMEDABAD
ITA 31/RJT/2026[2023-24]Status: DisposedITAT RajkotAY 2023-24
MANISHA SURESHCHANDRA RAJDEV,RAJKOT vs INCOME TAX OFFICER, WARD 1(2)(1), RAJKOT
ITA 254/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
GOKALDAS VELJI SINOJIA KADAVA PATIDAR BHAVAN DHORAJI,DHORAJI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION) , AHMEDABAD
ITA 239/RJT/2026[Not Applicable]Status: DisposedITAT Rajkot
KANZARIYA KALIDAS POPATLAL,CHOTILA vs THE ITO WARD 1, SURENDRANAGAR, SURENDRANAGAR
ITA 193/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
SHREE BHUTADADADA MOCHI SAMAJ CHERITABLE TRUST JASDAN,JASDAN vs ITO EXEMPTION WARD 1 RAJKOT, RAJKOT
ITA 187/RJT/2026[N.A.]Status: DisposedITAT Rajkot
HINDU DHOBI SAMAJ TRUST- SAVARKUNDLA,SAVARKUNDLA vs ITO EXEMPTION WARD 2 RAJKOT, RAJKOT
ITA 186/RJT/2026[N.A.]Status: DisposedITAT Rajkot
GUJARATI HALARI SAMVAY CHATURVEDIA MODH BRAHMIN A B UDAY MANDAL,JAMNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHEMDABAD
ITA 184/RJT/2026[2027-28]Status: DisposedITAT RajkotAY 2027-28
SHRI ADESAR VISHA SHRIMALI JAIN DERAVASI SANGH,ADESAR vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 896/RJT/2025[NOT APPLICABLE]Status: DisposedITAT Rajkot
ADHOI PANJARAPOLE,ADHOI vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 894/RJT/2025[NOT APPLICABLE]Status: DisposedITAT Rajkot
DAYALJI GAMBHAVA,DHROL vs ITO WARD 2(10) JAMNAGAR, JAMNAGAR
ITA 835/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
DAYALJI GAMBHAVA,JAMNAGAR vs ITO, WARD 2(10), JAMNAGAR, JAMNAGAR
ITA 833/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
MADHAV GAU SEVA TRUST,DHORAJI vs CIT(EXEMPTION), AHMEDABAD
ITA 804/RJT/2025[2025-26]Status: DisposedITAT RajkotAY 2025-26
LADHABHAI ZAVERCHAND CHARITABLE FOUNDATION TRUST,RAJKOT vs THE ITO WARD 1 (EXEMPTION), RAJKOT, RAJKOT
ITA 747/RJT/2025[2025-26]Status: DisposedITAT RajkotAY 2025-26
PURUSHOTAM BHANJI LAVJI AROGYA BAWAN,PORBANDAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 397/RJT/2025[N.A.]Status: DisposedITAT Rajkot
ASHVIN CHANABHAI RAMANI,RAJKOT vs ITO WARD 2(1)(2), RAJKOT, RAJKOT
ITA 281/RJT/2025[2015-2016]Status: DisposedITAT RajkotAY 2015-2016
JAY SHIYARAM CHARITABLE TRUST,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), RAJKOT
ITA 209/RJT/2025[2024-2025]Status: DisposedITAT RajkotAY 2024-2025
JAY SHIYARAM CHARITABLE TRUST,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), RAJKOT
ITA 208/RJT/2025[2024-2025]Status: DisposedITAT RajkotAY 2024-2025
SHREE DAGAYCHADADA ANNSHETRA AND CHARITABLE TRUST,SANTALPUR, PATAN vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 170/RJT/2025[N.A.]Status: DisposedITAT Rajkot
SHREE KARNI EDUCATION TRU ST,JAM KHAMBHALIA vs ITO EXEMPTION W, RAJKOT
ITA 167/RJT/2025[2012-2013]Status: DisposedITAT RajkotAY 2012-2013
KARSANDAS KALABHAI THAKKAR PUBLIC CHARITABLE TRUST,JAMNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 132/RJT/2025[2025-26]Status: DisposedITAT RajkotAY 2025-26
SATYESHWAR MAHADEV CHARITABLE TRUST,MORBI vs CIT(EXEMPTION), AHMEDABAD
ITA 120/RJT/2025[2025-26]Status: DisposedITAT RajkotAY 2025-26
SHRI UMIYA MATAJI ISHVER RAMJI ANNAKSHETRA TRUST ,BHUJ KUTCH vs CIT (EXEMPTION), AHMEDABAD
ITA 111/RJT/2025[NA]Status: DisposedITAT Rajkot
SATYESHWAR MAHADEV CHARITABLE TRUST,MORBI vs CIT(EXEMPTION), AHMEDABAD
ITA 109/RJT/2025[2025-26]Status: DisposedITAT RajkotAY 2025-26
MAA ADARSH GAM VIKAS CHARITABLE TRUST RABDA,VALSAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 901/SRT/2026[NON-N]Status: DisposedITAT Surat
NOORAJAHAN SALIM PATEL,BHARUCH vs ASSESSING OFFICER, ASSESSMENT UNIT
ITA 82/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
SHREE YADUNANDAN EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 793/SRT/2026[NA]Status: DisposedITAT Surat
SHRI DAMANIYA SONI SAMAJ TRUST SURAT,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 792/SRT/2026[NA]Status: DisposedITAT Surat
PRABODH YUVAK MANDAL,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 780/SRT/2026[NA]Status: DisposedITAT Surat
MAHYAVANSHI CRICKET ASSOCIATION,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 779/SRT/2026[NA]Status: DisposedITAT Surat
SHREE DAMAN VAPI PARSI JARTHOSTY ANJUMAN,DAMAN vs CIT(EXEMPTION) , AHMEDABAD
ITA 778/SRT/2026[NA]Status: DisposedITAT Surat
