Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
SHREE VIVEKANAND KENVANI MANDAL,NANA KHIJADIA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 698/RJT/2026[NA]Status: DisposedITAT Rajkot
SHEIKH MOHMED JEHANGIRMYYA FUND,MANGROL vs ITO EXEMPTION WD 2 RAJKOT, RAJKOT
ITA 696/RJT/2026[NOT APPLICABLE]Status: DisposedITAT Rajkot
LADHABAPA CHARITABLE AND WELFARE TRUST,RAJKOT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 694/RJT/2026[NA]Status: DisposedITAT Rajkot
DAMNAGAR TALUKA KALYAN MANDAL,DAMNAGAR vs CIT (EXEMPTION), AHMEDABAD
ITA 690/RJT/2026[2026-2027]Status: DisposedITAT RajkotAY 2026-2027
DAMNAGAR TALUKA KALYAN MANDAL,DAMNAGAR vs CIT (EXEMPTION), AHMEDABAD
ITA 689/RJT/2026[2026-2027]Status: DisposedITAT RajkotAY 2026-2027
GANDHIGRAM SWETAMBER MURTIPUJAK JAIN SANGH RAJKOT,RAIYA ROAD vs CIT (EXEMPTION), AHMEDABAD
ITA 660/RJT/2026[2026-2027]Status: DisposedITAT RajkotAY 2026-2027
ASHOKKUMAR CHHAGANBHAI MEHTA,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 658/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
MAHADEV SEVA CHARITABLE TRUST,GANDHIDHAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 637/RJT/2026[N.A.]Status: DisposedITAT Rajkot
ANNAPURNA PRASAD GRUH TRUST UPLETA,UPLETA vs CIT(EXEMPTION), AHMEDABAD
ITA 56/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
BAGASARA SARVANGI VIKAS TRUST,AMRELI vs CIT(EXEMPTION), AHMEDABAD
ITA 553/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
RA CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 551/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
RA CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 550/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
BAGASARA SARVANGI VIKAS TRUST,AMRELI vs CIT(EXEMPTION), AHMEDABAD
ITA 544/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SHREE PUSHTIMARGIY DWARKADHISH HAVELI TRUST,AMRELI vs CIT(EXEMPTION), AHMEDABAD
ITA 540/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SHREE PUSHTIMARGIY DWARKADHISH HAVELI TRUST,SHREE PUSHTIMARGIY DWARKADHISH HAVELI TRUST vs CIT(EXEMPTION), AHMEDABAD
ITA 539/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SHAIKH DAWOODBHAI SAHEB DARGAH LIMBDI,SURENDRANAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 531/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SHRI AYYAPPA SEVA SAMITI,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 527/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
DARGAH E MAULAI MASOOD SAHEB AND SHAIKH GULAMHUSAIN SAHEB DHRANGADHRA,DHRANGADHRA vs CIT(EXEMPTION), AHMEDABAD
ITA 516/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SYEDI LOKMANJI SAHEB MAZAR PROPERTY TRUST,WANKANER vs CIT(EXEMPTION), AHMEDABAD
ITA 507/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SWAMI LILASHAH CHARITABLE TRUST,JETPUR vs CIT(EXEMPTION), AHMEDABAD
ITA 504/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SRI MORBI SATWARA GNATI ASHRAM TRUST,MORBI vs CIT(EXEMPTION), AHMEDABAD
ITA 495/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
DAWOODI BOHRA MASJID AND QABRASTAN,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 492/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
DAWOODI BOHRA JAMAAT TRUST (ZAKAVI MOHALLA) RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 491/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SHREE TULJA BHAVANI CHARITABLE TRUST,JUNAGADH vs THE ITO EXEMPTION WD 1,RAJKOT, RAJKOT
ITA 490/RJT/2026[NA]Status: DisposedITAT Rajkot
SHREE TULJA BHAVANI CHARITABLE TRUST,JUNAGADH vs ITO EXEMPTION WD 1,RAJKOT, RAJKOT
ITA 489/RJT/2026[NA]Status: DisposedITAT Rajkot
RAJKOT MACHUKATHIYA SAI S UTAR GNATI,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 479/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
VISHA OSWAL MURTI PUJAK JAIN SANGH GHANITHAR,GHANITHAR vs ITO WARD-2G DHAM, GANDHIDHAM,GUJARAT
ITA 384/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
BHINSARA JAIN MAHAJAN,MUMBAI vs ITO EXEMPTION WD 1, RAJKOT, RAJKOT
ITA 380/RJT/2026[NA]Status: DisposedITAT Rajkot
VIPULBHAI DHIRUBHAI ROKAD,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 326/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
VIPULBHAI DHIRUBHAI ROKAD,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 310/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19