Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
BAKSHISH SINGH,UDHAM SINGH NAGAR vs ITO, WARD -2(3)(5) KHATIMA, HALDWANI
ITA 211/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
BAKSHISH SINGH,UDHAM SINGH NAGAR vs OTO, WARD-2(3)(5), HALDWANI
ITA 210/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
TELEGLOBE ENTERPRISES,RISHIKESH vs WARD 1(4)(1) RISHIKESH, RISHIKESH
ITA 196/DDN/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
POLICE WELFARE PETROL PUMP,CHINDWARA vs DCIT, CIRCLE 2(1), JABALPUR
ITA 87/JAB/2025[2020-21]Status: DisposedITAT JabalpurAY 2020-21
MANISH SHRIVASTAVA,REWA vs INCOME TAX OFFICER-1 , REWA
ITA 140/JAB/2024[2014-15]Status: DisposedITAT JabalpurAY 2014-15
GATI BUILDSQUARE LLP,C SCHEME JAIPUR, RAJASTHAN INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, UDAIPUR, SAVINA, UDAIPUR, RAJASTHAN
ITA 279/JODH/2026[A.Y. 2023-24]Status: DisposedITAT Jodhpur
FORTUNE FOUNDATION,NEW FATEHPURA, UDAIPUR, RAJASTHAN vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, UDAIPUR, SAVINA, UDAIPUR, RAJASTHAN,
ITA 278/JODH/2026[A.Y. 2022-23]Status: DisposedITAT Jodhpur
GORBANDH KANHA PROPERTIES LLP, NEW FATEHPURA, UDAIPUR, RAJASTHAN, INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, UDAIPUR, SAVINA, UDAIPUR, RAJASTHAN
ITA 275/JODH/2026[A.Y. 2023-24]Status: DisposedITAT Jodhpur
GORBANDH KANHA PROPERTIES LLP,NEW FATEHPURA, UDAIPUR, RAJASTHAN, INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, UDAIPUR, SAVINA, UDAIPUR, RAJASTHAN
ITA 274/JODH/2026[A.Y. 2022-23]Status: DisposedITAT Jodhpur
BHANWAR LAL KHATIK,BHILWARA vs ITO, WARD-1, BHILWARA
ITA 924/JODH/2024[2014-15]Status: DisposedITAT JodhpurAY 2014-15
VIMLA DEVI BHATTAR,JODHPUR vs PCIT-1, JODHPUR
ITA 479/JODH/2024[2017-18]Status: DisposedITAT JodhpurAY 2017-18
M/S. NITIN SPINNERS LTD.,BHILWARA vs DY. CIT,, BHILWARA
ITA 233/JODH/2016[2012-13]Status: DisposedITAT JodhpurAY 2012-13
GOA UNIVERSITY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED,PANAJI, GOA vs INCOME TAX OFFICER, WARD 1 (1), PANAJI, GOA
ITA 74/PAN/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
VIMAL PROMOTERS & DEVELOPERS PRIVATE LIMITED ,BELGAVI, KARNATAKA vs INCOME TAX OFFICER WARD -2, BELGAVI, KARNATAKA
ITA 84/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
ANILKUMAR NARAYANRAO MUDRADATTU,ATHANI vs INCOME TAX OFFICER, WARD - 4, BELGAUM
ITA 484/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
BINDU PARAG MODY,PUNE vs ASST. CIT, CIRCLE - 1, MARGAO
ITA 304/PAN/2025[2015-16]Status: DisposedITAT PanajiAY 2015-16
H P VERLEKAR AND SONS JEWELLERS (REP. SHOBHA VERLEKAR, AMBREESH VERLEKAR),MARGAO GOA vs INCOME TAX OFFICER, WARD-3, MARGAO, MARGAO
ITA 210/PAN/2024[2017-18]Status: DisposedITAT PanajiAY 2017-18
PRACHYA VIDDYA SAMVARDHAN MANDAL,VALPOI vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
ITA 146/PAN/2024[2024-25]Status: DisposedITAT PanajiAY 2024-25
MADANLAL LODHA, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR
ITA 317/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
SHETH SHRI DOSABHAI LALCHAND EDUCATION MEDICAL AND CHARITABLE TRUST,KUTCH vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 848/RJT/2026[NA]Status: DisposedITAT Rajkot
SHETH SHRI DOSABHAI LALCHAND EDUCATION MEDICAL AND CHARITABLE TRUST,KUTCH vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 847/RJT/2026[NA]Status: DisposedITAT Rajkot
SHRI JEEVAN VIDYA UTTAJAK KELVANI MANDAL,JUNAGADH vs CIT(EXM), AHMEDABAD, AHMEDABAD
ITA 812/RJT/2026[2027-28]Status: DisposedITAT RajkotAY 2027-28
SHRI JEEVAN VIDYA UTTAJAK KEDVANI MANDAL,JUNAGADH vs CIT(E), AHMEDABAD, AHMEDABAD
ITA 811/RJT/2026[2027-28]Status: DisposedITAT RajkotAY 2027-28
THE VERAVAL EDUCATION SOCIETY,VERAVAL vs CIT(EXM), AHMEDABAD, AHMEDABAD
ITA 809/RJT/2026[2027-28]Status: DisposedITAT RajkotAY 2027-28
SIDDHI VINAYAK EDUCATION TRUST,SARU SECTION ROAD vs COMMISSIONER (EXEMPTION), AHMEDABAD
ITA 805/RJT/2026[2027-28]Status: DisposedITAT RajkotAY 2027-28
KUTCH GADHVI SAMAJIK UTKARSH TRUST,MORJAR vs CIT(EXEMPTION), AHMEDABAD
ITA 779/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SHRI AMIT J GADHVI MEMORIAL CHARITABLE TRUST,GANDHIDHAM vs CIT(EXEMPTION), AHMEDABAD
ITA 777/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SHRI LEUVA PATEL CHARITABLE TRUST AMRELI,AMRELI vs THE ITO EXEMPTION WD 2, RAJKOT, RAJKOT
ITA 723/RJT/2026[-]Status: DisposedITAT Rajkot
SAMTA EDUCATION & CHARITABLE TRUST,SUKHSAR, CHOTILA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 718/RJT/2026[Not Applicable]Status: DisposedITAT Rajkot
SHREE VIVEKANAND KELAVNI MANDAL,NANA KHIJADIA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 699/RJT/2026[Not Applicable]Status: DisposedITAT Rajkot