Recent Judgments

ISH BUILDCON PRIVATE LIMITED,NEW DELHI vs ITO WARD 12(4), NEW DELHI

KULBHUSHAN MITTAL,NEW DELHI vs PR. CIT DELHI-15, NEW DELHI

M/S ANIKA APPARELS PVT LTD. AND ORS vs INCOME TAX DEPARTMENT AND ORS

HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

SARDA ENERGY AND MINERALS LIMITED vs INCOME TAX OFFICER (TDS)

SIGMA ELECTRIC MANUFACTURING CORPORATION PRIVATE LIMITED,CHAKAN vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE

INDIRA CHANDRAKANT SHAH,AHMEDABAD vs DCIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

INDIRA CHANDRAKANT SHAH,AHMEDABAD vs DCIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

INDIRA CHANDRAKANT SHAH,AHMEDABAD vs DCIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

INDIRA CHANDRAKANT SHAH,AHMEDABAD vs DCIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

INDIRA CHANDRAKANT SHAH,AHMEDABAD vs DCIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

INDIRA CHANDRAKANT SHAH,AHMEDABAD vs DCIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

ARC LINE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 1(1)(2), MUMBAI

ARC LINE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 1(1)(2), MUMBAI

ARC LINE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 1(1)(2), MUMBAI

BAY LINES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 1(2)(1), MUMBAI

BAY LINES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 1(2)(1), MUMBAI

BAY LINES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 1(2)(1), MUMBAI

BAY LINES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 1(2)(1), MUMBAI

BAY LINES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL 1(2)(1), MUMBAI

ARC LINE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAX 1(1)(2), MUMBAI

BAIN CAPABILITY CENTRE INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURUGRAM, GURGAON

HENKEL ANAND INDIA PRIVATE LIMITED,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, DELHI

SAHAKRI SANGH LIMITED,JANGIPUR vs INCOME TAX OFFICER, RANGE 3(5), INCOME TAX OFFICE

SHPL ENTERPRISES PRIVATE LIMITED,VARANASI vs ACIT, R - 1, VARANASI

SAHKARI SANGH LTD.,GHAZIPUR vs INCOME TAX OFFICER - 1 (5), BHADOHI

THE KILKARI EDUCATIONAL TRUST,GORAKHPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

SKD SOCIAL FOUNDATION,VARANASI vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

SKD SOCIAL FOUNDATION,VARANASI vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

GAURAV TRIPATHI,GORAKHPUR vs DC/ACIT - 1, GORAKHPUR

SHRI DIGAMBA JAIN SAMAJ, DIGAMBAR JAIN MANDIR, LALTARO PUL,HARIDWAR-249401,UTTARKHAND,PAN-AARAS1307C,HARIDWAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, LUCKNOW