Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI

ITA 5709/MUM/2025[2007-08]Status: DisposedITAT BangaloreAY 2007-08

DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI

ITA 5708/MUM/2025[2005-06]Status: DisposedITAT BangaloreAY 2005-06

DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI

ITA 5707/MUM/2025[2003-04]Status: DisposedITAT BangaloreAY 2003-04

DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI

ITA 5659/MUM/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17

DCIT CENTRAL CIRCLE 8 2 MUMBAI, MUMBAI vs SKYLINE GREATHILLS, MUMBAI

ITA 3905/MUM/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20

SKYLINE GREATHILLS ,MUMBAI vs DCIT CENTRAL CIRCLE 8(2), MUMBAI

ITA 3554/MUM/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20

UNILEVER OVERSEAS HOLDING AG,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTL. TAX) - 4(3)(1), MUMBAI

ITA 2662/MUM/2025[AY 2022-23]Status: DisposedITAT Bangalore

GOLDMAN SACHS AND CO. LLC,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - 2(3)(2), MUMBAI

ITA 6670/MUM/2024[2021-22]Status: DisposedITAT BangaloreAY 2021-22

CAMTECH HEAVY ENGINEERING COMPANY,DELHI vs DCIT CIRCLE 28(1), DELHI, CIVIC CENTRE, MINTO ROAD

ITA 975/DEL/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18

VIN VENTURESS,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIVIC CENTRE, NEW DELHI

ITA 950/DEL/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19

CAMTECH HEAVY ENGINEERING COMPANY,DELHI vs DCIT CIRCLE 28(1), DELHI, CIVIC CENTRE, MINTO ROAD

ITA 975/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18

VIN VENTURESS,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIVIC CENTRE, NEW DELHI

ITA 950/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19

SUDHIR KUMAR SAINI,MEERUT vs ITO WARD 2(5), MEERUT

ITA 3870/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12

SARASWATI VIDYAK TRUST,MAHARANI BAGH vs CIT(EXEMPTION), NEW DELHI

ITA 3213/DEL/2026[2027-2028]Status: DisposedITAT DelhiAY 2027-2028

AL REHMAN FROZEN FOODS,SAMBHAL vs ACIT 1, MORADABAD

ITA 2682/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24

SHREE MOTORS PRIVATE LIMITED,HARYANA vs ACIT CIRCLE-1, FARIDABAD

ITA 2627/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22

SAWHNEY BROTHERS , DELHI vs ACIT CIRCLE 52 (1), DELHI

ITA 1498/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14

M/S VIDYA INFRABUILT PVT. LTD.,DELHI vs ACIT CENTRAL CIRCLE-26, NEW DELHI

ITA 9058/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19

MADAN SINGH,DELHI vs ITO WARD 29(1), DELHI

ITA 7825/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18

MADAN SINGH,DELHI vs ITO WARD 29(1), NEW DELHI

ITA 7824/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18

SH. PIYUSH SINGLA ,HARYANA vs INCOME TAX OFFICER, HARYANA

ITA 7313/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18

SUSHMA KAPUR,DELHI vs ITO, NFAC

ITA 7294/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21

JITENDER PARMAR,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI

ITA 7140/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21

ANURADHA RISHI,SAINIK FARM vs ACIT CC-2, JHANDEWALAN EXTENSION

ITA 6537/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19

SARITA SARDA,DESHNOKE, BIKANER vs DCIT/ACIT, CENTRAL CIRCLE 32, NEW DELHI, NEW DELHI

ITA 6310/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16

SARITA SARDA,DESHNOKE, BIKANER vs DCIT/ACIT, CENTRAL CIRCLE 32, NEW DELHI, NEW DELHI

ITA 6282/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15

SARITA SARDA,DESHNOKE, BIKANER vs DCIT/ACIT, CENTRAL CIRCLE 32, NEW DELHI, NEW DELHI

ITA 6281/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14

DCIT, CENTRAL CIRCLE 3, NEW DELHI, NEW DELHI vs BRAHAM DEV GUPTA, DELHI

ITA 5467/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13

DCIT, CENTRAL CIRCLE 3, NEW DELHI, NEW DELHI vs BRAHAM DEV GUPTA, DELHI

ITA 5466/DEL/2025[2011-12]Status: DisposedITAT DelhiAY 2011-12

V & S INTERNATIONAL PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 17(1), NEW DELHI, NEW DELHI

ITA 5782/DEL/2024[2005-06]Status: DisposedITAT DelhiAY 2005-06