Recent Judgments

BEZA ENERGY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 52(1), DELHI, NEW DELHI

BEZA ENERGY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 52(1), NEW DELHI

BEZA ENERGY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 52(1), DELHI, NEW DELHI

BEZA ENERGY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 52(1), DELHI, NEW DELHI

AB REPHCONS INFRASTRUCTURE PVT. LTD.,DELHI vs ITO, WARD 1(1), NEW DELHI

CARNATION PROJECTS PVT. LTD.,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

CARNATION PROJECTS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

CARNATION PROJECTS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

CARNATION PROJECTS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

BIJENDER SINGH,TIGAON, FARIDABAD vs THE INCOME TAX OFFICER, WARD 1(1), FARIDABAD

SANSKAR WELFARE TRUST,NEW DELHI vs ASSESSING OFFICER CIRCLE EXEMPTION 2(1) DELHI, NEW DELHI

JTK LOGISTICS PRIVATE LIMITED,SOUTH WEST DELHI vs INCOME TAX OFFICER WARD 13(3), DELHI , DELHI

AJAY KAUSHIK,FARIDABAD vs ITO WARD 1(1), FARIDABAD

INCOME TAX OFFICER, WARD-46(1), NEW DELHI vs YOGESH BATRA, NEW DELHI

RAVI KISHORE ENTERPRISES PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE 32, NEW DELHI

AHUJA AND ANAND BUILDWELL PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE, NOIDA

SABIHA CONSTRUCTION COMPANY PRIVATE LIMITED,DELHI vs ACIT, CIRCLE 22(2) NEW DELHI, DELHI

SHRI KRISHNA HARE EDUCATIONAL TRUST,DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(2), DELHI, DELHI

MICROMATIC MACHINE TOOLS PVT. LTD.,BANGLORE vs DCIT, CPC, CPC

APPT FASHION,NEW DELHI vs ACIT, CIRCLE 28(1), NEW DELHI

SHRI SHAMIM YAHYA (Accountant Member)

GURMEET SINGH HORA, RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GAURAKLARA SHIVAKUMAR NAMRATHA vs ASSESSMENT UNIT

B M SHYAM PRASAD

M/S BARONS INN vs INCOME TAX OFFICER WARD 7(2)(1)

RAKESH BHAILALBHAI GANDHI vs INCOME TAX OFFICER 9 (2) (2) AND ANR

RUCHI JAIN vs INCOME TAX OFFICER AND ORS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

RUCHI JAIN vs INCOME TAX OFFICER WARD 1 PANIPAT AND ORS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

NANA LAL KUMAWAT vs THE INCOME TAX OFFICER

MUNNURI LAXMAN,ANUROOP SINGHI

SHRI AMOLAK SINGH BHATIA vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI

DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI