Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
TNQ TECHNOLOGIES PRIVATE LIMITED,CHENNAI vs CORPORATE WARD 3(1), CHENNAI
ITA 1426/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
BALAJI ,CHENNAI vs DCIT, NON CORP. CIRCLE-22(1), CHENNAI
ITA 1422/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
RUSSEL PREMNATH RAJAPPA,CHENNAI vs ITO, WARD-92,, CHENNAI
ITA 1388/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
AYODHYA FLOUR MILLS PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-1(3), CHENNAI
ITA 3703/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
M/S. TRACTORS AND FARM EQUIPMENT LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-3(1), CHENNAI
ITA 2589/CHNY/2025[2021-22]Status: DisposedITAT ChennaiAY 2021-22
PVP VENTURES LTD,CHENNAI vs ITO, CROP WARD -5(2), CHENNAI
ITA 1837/CHNY/2025[2004-05]Status: DisposedITAT ChennaiAY 2004-05
SRI CHENNAKESHAVA SWAMY EDUCATION TRUST,NRUPATUNGA EXTENSION, TUMKUR vs INCOME TAX OFFICER, INCOME TAX OFFICER, WARD ONE, TUMKUR
ITA 3136/BANG/2025[2021-22]Status: DisposedITAT BangaloreAY 2021-22
DORANALU PUTTAPPA ARIYAPPA,CHIKAMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKAMAGALUR
ITA 3050/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NANJUNDAIAH MUDDAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
ITA 2392/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SMOKY CHARITABLE TRUST,PAREL vs CIT (EXEMPTIONS), MUMBAI, CUMBALLA HILL
ITA 3869/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
CHATURBHUJA MATA MAI SEVA TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 3867/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
BAI HIRABAI MANCHERSHA GILDER CHARITY TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3824/MUM/2026[NA]Status: DisposedITAT Mumbai
JMD VENTURES LIMITED ,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(2), MUMBAI
ITA 3080/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
JMD VENTURES LIMITED,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8 (2), MUMBAI, MUMBAI
ITA 3079/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
JMD VENTURES LIMITED,MUMBAI, MAHARAHTRA vs ASSISTANT COMMISSIONER , MUMBAI
ITA 3078/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ST. JOHNS MARTHOMA SYRIAN CHURCH ,MIRA ROAD EAST vs ASSESSING OFFICER, THANE
ITA 2625/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MRS. AVAN NELUM GIDWANI ,MUMBAI vs DY CIT, CENTRAL CIRCLE 3(3), MUMBAI
ITA 14/MUM/2026[2006-07]Status: FixedITAT MumbaiAY 2006-07
ACIT CC 7(3), MUMBAI vs GEMSTONE INVESTMENTS LIMITED, MUMBAI
ITA 9285/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
CONCEPT PHARMACEUTICALS LIMITED,ANDHERI EAST vs INCOME-TAX OFFICER - 14(1)(2), MUMBAI, CHURCHGATE
ITA 7579/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
BAYER BIOSCIENCE PVT LTD,MUMBAI vs ACIT 10(3), MUMBAI
ITA 556/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BAYER BIOSCIENCE PVT LTD ,MUMBAI vs CIT(OSD)-10(1), MUMBAI
ITA 555/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INVENIRE PETRODYNE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 5405/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
KANTABEN BHOGILAL KUBADIA,DADAR WEST vs INCOME TAX OFFICER WARD 22(2)(1), MUMBAI, PIRAMAL CHAMBER LALBAUG
ITA 4020/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX,CIR.20(1), MUMBAI vs SHRI NITESH C. KOTHARI, MUMBAI
ITA 5948/MUM/2024[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BEHRAM IRANI ,MUMBAI vs INCOME TAX OFFICER, INT. TAX -2(2)(1), MUMBAI
ITA 3669/MUM/2023[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BEHRAM IRANI,MUMBAI vs INCOME TAX OFFICER INT TAX-2(2(1), MUMBAI
ITA 3668/MUM/2023[2016-17]Status: DisposedITAT MumbaiAY 2016-17
BEHRAM IRANI,MUMBAI vs INCOME TAX OFFICER, INTERNATIONAL TAXATION-2(2)(1), MUMBAI
ITA 3667/MUM/2023[2015-16]Status: DisposedITAT MumbaiAY 2015-16
BEHRAM IRANI,MUMBAI CITY vs INCOME TAX OFFCER, INTERNATIONAL TAXATION-2(2)(1), MUMBAI
ITA 3666/MUM/2023[2014-15]Status: DisposedITAT MumbaiAY 2014-15
BEHRAM IRANI,MUMBAI CITY vs INCOME TAX OFFICER, INT TAXATION-2(2)(1), MUMBAI
ITA 3665/MUM/2023[2013-14]Status: DisposedITAT MumbaiAY 2013-14
GLOBAL CRICKET CORPORATION PTE LTD,MUMBAI vs ADDL DIT (IT) RG 3, MUMBAI
ITA 8743/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09