Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
RAVINDRA PAL SINGH,KHARGHAR vs WARD 4 , PANVEL
ITA 3226/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
SIDDHARTH STARCH PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 5, PUNE, PUNE
ITA 2894/PUN/2025[2020-2021]Status: DisposedITAT PuneAY 2020-2021
PROXIMA CREATIONS,PUNE vs ITO 3(1), PUNE
ITA 2808/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
RAJESH TRADING COMPANY,PUNE vs CIT (APPEAL), NFAC
ITA 2782/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
PROXIMA CREATIONS ,PUNE vs INCOME TAX OFFICER WARD 3(1), PUNE
ITA 2626/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
CRESCENT INDIA MEDICAL EDUCATION TRUST ,PUNE vs AO/DY CIT, PUNE
ITA 2546/PUN/2025[2023-2024]Status: DisposedITAT PuneAY 2023-2024
DY. COMMISSIONER OF INCOME-TAX, CIRCLE-5, PUNE, PUNE vs RUJULA REALTY PRIVATE LIMITED, PUNE
ITA 2535/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
SANJYOT JAY SHETH,AHMEDABAD vs ITO WARD 12(3), PUNE
ITA 1516/PUN/2024[2014-15]Status: DisposedITAT PuneAY 2014-15
AJAY KUMAR SHROFF,KOLKATA vs ACIT, CIRCLE 29,, KOLKATA
ITA 291/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
BAKTIAR ALI KHAN ,PURBA MEDINIPUR vs ITO, WARD 27(1),, HALDIA
ITA 210/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
KARNI AWASH PVT. LTD., ,KOLKATA vs PR. CIT (CENTRAL) - 2, , KOLKATA
ITA 789/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
M.K. KANDOI & SONS HUF,KOLKATA vs ITO, WARD 36(1),, KOLKATA
ITA 3273/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
M K KANDOI & SONS HUF,KOLKATA vs ITO, WARD 36(1),, KOLKATA
ITA 3272/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
FLAME DEALERS PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 23(1),, HOOGHLY
ITA 3066/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
FLAME DEALERS PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(4),, KOLKATA
ITA 3065/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
R1589 UYYAKONDAN TIRUMALAI PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,TRICHY vs INCOME TAX OFFICER, WARD 2(1), TRICHY, TRICHY
ITA 2598/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
R1589 UYYAKONDAN TIRUMALAI PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,TRICHY vs INCOME TAX OFFICER, WARD 2(1), TRICHY, TRICHY
ITA 2597/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SUBRAMANIAN SAMPATH KUMAR,CHENNAI vs ACIT, NON CORPORATE CIRCLE 22, TAMBARAM, CHENNAI
ITA 2586/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
M/S. GLOSS STUDIO PVT. LTD.,CHENNAI vs ITO, CORP. WARD-2(2), CHENNAI
ITA 2516/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, CORP. WARD-6(2), CHENNAI
ITA 2514/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
E SELVAN TEXTILES PVT. LTD.,TIRUVANNAMALAI vs DCIT, CIRCLE-1,, VELLORE
ITA 2496/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
VELU,VILLUPURAM vs ITO, WARD-1,, VILLUPURAM
ITA 2492/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
MARIAPPAN RAJENDRAN,THIRUVARUR vs ITO, WARD-1, THIRUVARUR
ITA 2489/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
MARIAPPAN RAJENDRAN,TIRUVARUR vs ITO, WARD-1,, THIRUVARUR
ITA 2488/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
A.S. GARMENTS,TIRUPPUR vs ITO, WARD-2,, TIRUPPUR
ITA 2453/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
PRIYANTH MEENATCHI,MADURAI vs ITO, NCW-2(3), MADURAI
ITA 2447/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SIVANESAN,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2429/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ELANGOVAN THILLAI GOVINDARAJAN,CHENNAI vs ITO, NCW-4(6), CHENNAI
ITA 2405/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
A1265 PANNAIKADU PACCS,DINDIGUAL vs ITO, WARD-1,, DINDIGUL
ITA 2351/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
RAJENDRAN SENTHIL KUMAR,SALEM vs ITO, WARD-1(6), SALEM
ITA 1467/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19