Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

MOWGLIAID ANIMAL WELFARE SOCIETY,CHANDIGARH vs CIT ( EXEMPTIONS), CHANDIGARH

ITA 294/CHANDI/2025[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
2/7/2026

ICL HI TECH EDUCATIONAL SOCIETY,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, EXEM(C-2), CHANDIGARH

ITA 26/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
2/7/2026

HARDEEP SINGH CHAUHAN,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-1, MANDI GOBINDGARH, SIRHIND

ITA 241/CHANDI/2025[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
2/7/2026

HARDEEP SINGH CHAUHAN,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-1, MANDI GOBINDGARH, SIRHIND

ITA 240/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
2/7/2026

PUNJAB STATE COOPERATIVE DEVELOPMENT FEDRATION LIMITED,CHANDIGARH vs INCOME TAX OFFICER, EXEMPTIONS, CHANDIGARH

ITA 1781/CHANDI/2025[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
2/7/2026

GURDAYAL SINGH,KAITHAL vs INCOME TAX OFFICER, KAITHAL

ITA 1673/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
2/7/2026

CROWN TECHNOLOGIES PRIVATE LIMITED,CHANDIGARH vs ASSTT./DEPT. COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 1595/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
2/7/2026

KARANVIR SINGH,PATIALA vs INCOME TAX OFFICER WARD 05, PATIALA

ITA 1476/CHANDI/2025[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
2/7/2026

J. B. & CO.,LUDHIANA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA , LUDHIANA

ITA 1432/CHANDI/2025[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
2/7/2026

BAKSHISH SINGH C/O AJIT SINGH,KURUKSHETRA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA

ITA 1409/CHANDI/2025[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
2/7/2026

JASPAL SINGH,ZIRAKPUR, PUNJAB vs ITO. WARD 5(5), CHANDIGARH, CHANDIGARH

ITA 1393/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
2/7/2026

JASPAL SINGH,ZIRAKPUR, PUNJAB vs ITO. WARD 5(5), CHANDIGARH, CHANDIGARH

ITA 1392/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
2/7/2026

MARKET COMMITTEE MANDI DABWALI,DABWALI vs ITO WARD -1 , SIRSA

ITA 1329/CHANDI/2025[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
2/7/2026

BARKHA RAM,VILLAGE- KAIMBWALA, CHANDIGARH vs INCOME TAX OFFICER, PANCHKULA

ITA 1186/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
2/7/2026

HYDRO ENGINEERING COLLEGE SOCIETY ,BILASPUR vs INCOME TAX OFFICE WARD BILASPUR, WARD BILASPUR

ITA 1184/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
2/7/2026

HYDRO ENGINEERING COLLEGE SOCIETY,BILASPUR vs INCOME TAX OFFICER WARD BILASPUR, BILASPUR

ITA 1183/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
2/7/2026

GURVINDER SINGH,KURUKSHETRA vs ITO, WARD-01, KURUKSHETRA

ITA 697/CHANDI/2024[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
2/7/2026

BALDEV,DANOGHAT vs INCOME TAX OFFICE, SHIMLA WARD

ITA 538/CHANDI/2024[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
2/7/2026

BALDEV,SERI GALOTIA vs WARD SHIMLA, INCOME TAX DEPARTMENT

ITA 506/CHANDI/2024[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
2/7/2026

AANYA SUPPLIERS PRIVATE LIMITED,AHMEDABAD vs INCOME TAX OFFICER - WARD 4(1)(1), AHMEDABAD

ITA 1473/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
2/7/2026

PIYUSHKUMAR VRAJLAL MEHTA,GANDHINAGAR vs DCIT CIRCLE (INT TAXN) 1, AHM, AHMEDABAD

ITA 1246/AHD/2026[2022-2023]Status: DisposedITAT AhmedabadAY 2022-2023
2/7/2026

AMIT DUDHANE,PUNE vs INCOME TAX OFFICER WARD 3(3), PUNE

ITA 694/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
2/7/2026

SHRI PARSHURAM NAGRI SAHKARI PATSANSTHA MARYADIT ,NASHIK vs THE ITO, WARD 1(1), NASHIK, NASHIK

ITA 1660/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
2/7/2026

SHRI PARSHURAM NAGRI SAHKARI PATSANSTHA MARYADIT,NASHIK vs THE ITO, WARD 1(1), NASHIK, NASHIK

ITA 1659/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
2/7/2026

JITENDRA GAJANAN NAIK,JALGAON vs ITO WARD 2(1) JALGAON, JALGAON

ITA 1656/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
2/7/2026

SARODAY FARMER PRODUCER COMPANY LIMITED,PARBHANI vs INCOME TAX OFFICER WARD 1, NANDED

ITA 1634/PUN/2026[2023-24]Status: DisposedITAT PuneAY 2023-24
2/7/2026

ANILKUMAR KASHMIRILAL MITTAL,JALNA vs INCOME TAX OFFICER WARD 1, JALNA

ITA 1035/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
2/7/2026

ANILKUMAR KASHMIRILAL MITTAL,JALNA vs INCOME TAX OFFICER WARD 1, JALNA

ITA 1034/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
2/7/2026

ANILKUMAR KASHMIRILAL MITTAL,JALNA vs INCOME TAX OFFICER WARD 1, JALNA

ITA 1033/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
2/7/2026

ANILKUMAR KASHMIRILAL MITTAL,JALNA vs INCOME TAX OFFICER WARD 1, JALNA

ITA 1032/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
2/7/2026