Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
METOXO ECO PRIVATE LIMITED,CHANDIGARH vs ITO, JAIPUR
ITA 1261/JPR/2025[2021-22]Status: DisposedITAT JaipurAY 2021-22
NATWAR LAL SHARDA,JAIPUR vs DCIT, CIRCLE-6, JAIPUR
ITA 1216/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
SUBHASH CHAND AGRAWAL,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1072/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
AJEET SINGH,KANPUR vs INCOME TAX OFFICER , WARD 1(3)(1), KANPUR
ITA 415/LKW/2026[2022-23]Status: DisposedITAT LucknowAY 2022-23
AJEET SINGH,KANPUR vs INCOME TAX OFFICER ,WARD 1(3)(1), KANPUR
ITA 414/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
AJEET SINGH,KANPUR vs INCOME TAX OFFICER, WARD 1(3)(1), KANPUR
ITA 413/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
UMESH KUMAR VAISHY,BARABANKI vs INCOME TAX OFFICER-5(4), BARABANKI
ITA 410/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
MAKHAN LAL SHIBU MAL DHARMARTH TRUST,YAMUNANAGAR vs CIT(EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 987/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
MANAGING COMMITEE SRI SAI COLLEGE OF ENGG TECH BADHANI DALHOUSIE ROAD PATHANKOT,PANTHANKOT vs INCOME TAX OFFICER WARD EXEMPTION CHANDIGARH SECTOR 17-E CHANDIGARH, CHANDIGARH
ITA 964/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
HARMONY DAY CARE CENTRE,HIMACHAL PRADESH vs CIT (E), CHANDIGARH, CHANDIGARH
ITA 834/CHANDI/2026[2021-22]Status: DisposedITAT ChandigarhAY 2021-22
CHANDIGARH LAWN TENNIS ASSOCIATION,CHANDIGARH vs INCOME TAX OFFICER, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 753/CHANDI/2026[NOT APPLICABLE]Status: DisposedITAT Chandigarh
HH THE DALAI LAMAS CENTRAL TIBETAN RELIEF COMMITTEE,CTA GANGCHEN KYISHONG vs COMMISSIONER OF INCOME TAX(EXEMPTION), CHANDIGARH
ITA 69/CHANDI/2026[2027-28]Status: FixedITAT ChandigarhAY 2027-28
BABA DAYACHAND DASS NOMI DERA TRUST,BHIWANI vs CIT EXEMPTIONS, CHANDIGARH
ITA 508/CHANDI/2026[2024-25]Status: DisposedITAT ChandigarhAY 2024-25
MAHARAJA AGGARSAIN CHARITABLE TRUST,SAMANA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 370/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
GURDWARA SRI GOBIND SINGH SATSANG,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
ITA 1493/CHANDI/2026[NA]Status: DisposedITAT Chandigarh
DERA BABA LATHEWALA GAUSHALA,PANIPAT vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1475/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
DERA BABA LATHEWALA GAUSHALA,PANIPAT vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1474/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
ST MARY S C M I EDUCATIONAL AND CHARITABLE SOCIETY ,SANAUR PATIALA vs CIT EXEMPTIONS CHANDIGARH, C.R. BUILDING, CHANDIGARH
ITA 1390/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
SANT BABA SUNDER SINGH CANADIAN TRUST,BARNALA vs COMMISSIONNER OF INCOME TAX EXEMPTIONS, CHANDIGARH
ITA 1363/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
MOHYAL SABHA, CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1292/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
MOHYAL SABHA,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1291/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
SHRI BRAHAMCHARI BABA RAM ESHWARDASS CHARITABLE TRUST,VILLAGE BAMANWAS vs CIT EXEMPTIONS, C R BUIDLING
ITA 1177/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
SURABHI FOUNDATION,PANCHKULA vs CIT(E), CHANDIGARH
ITA 1109/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
GANPATI PROFESSIONAL EDU TRUST,JAGADHRI vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1000/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
ASHOK SINGH GARCHA,LUDHIANA vs DCIT, CIRCLE-1, LUDHIANA, LUDHIANA
ITA 954/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
GURINDER SINGH,PUNJAB vs ITO, WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 949/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
KESAR SINGH,SANGHOL, KHAMANON vs ITO, WARD- SIRHIND, PUNJAB
ITA 942/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
ACCHAR SINGH,MOHALI, PUNJAB vs INCOME TAX OFFICER, WARD-6(1),, MOHALI
ITA 876/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
KULDEEP KAUR,PEHOWA vs INCOME TAX OFFICER, WARD 1, KURUKSHETRA
ITA 69/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
JAMYANG CHOLING INSTITUTE,DHARAMSHALA, HIMACHAL PRADESH vs INCOME TAX OFFICER, EXEMPTIONS WARD - SOLAN, SOLAN
ITA 378/CHANDI/2025[2021-22]Status: DisposedITAT ChandigarhAY 2021-22
