Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
SHREE KSHATRIYA UTKARSH MANDAL,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 777/SRT/2026[NA]Status: DisposedITAT Surat
SHRI JAIN DEHRASAR UPASRAYA ANE SADHARAN,VALSAD vs CIT(EXEMPTION) , AHMEDABAD
ITA 776/SRT/2026[NA]Status: DisposedITAT Surat
SHRI JINAGNA TRUST VAPI,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 775/SRT/2026[NA]Status: DisposedITAT Surat
ESSENTIAL EFFORTS TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 774/SRT/2026[NA]Status: DisposedITAT Surat
INSTITUTE MANAGEMENT COMMITTEE ITI VALSAD MAHILA,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 773/SRT/2026[NA]Status: DisposedITAT Surat
JAY JALARAM BHAKT MANDAL,DAMAN vs CIT(EXEMPTION), AHMEDABAD
ITA 772/SRT/2026[NA]Status: DisposedITAT Surat
JAN JAGRUTI TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 771/SRT/2026[NA]Status: DisposedITAT Surat
SHRI KRISHNA PRANAMI JUNA MANDIR BHA vs AR PUNCH,VALSADVS.CIT(EXEMPTION), AHMEDABAD
ITA 764/SRT/2026[NA]Status: DisposedITAT Surat
SHREE KRISHNA PRANAMI NAVA MANDIR BHA vs AR PANCH TRUST,VALSADVS.CIT(EXEMPTION) , AHMEDABAD
ITA 763/SRT/2026[NA]Status: DisposedITAT Surat
SHRIMACHHIMAHAJANMOTIDAMAN,DAMAN vs CIT(EXEMPTION), AHMEDABAD
ITA 762/SRT/2026[NA]Status: DisposedITAT Surat
SHREE GHOD DOD ROAD JAIN SWETAMBAR MURTIPUJAK SANGH,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD. JURISDICTIONAL A.O.- ITO, EXEMPTION WARD, SURAT, SURAT
ITA 759/SRT/2026[-]Status: DisposedITAT Surat
SHETH FULCHAND KALYANCHAND ATHWALINES SHRI ADISHWAR JAIN DAHERA,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD. JURISDICTIONAL A.O.- ITO, EXEMPTION WARD, SURAT, SURAT
ITA 758/SRT/2026[-]Status: DisposedITAT Surat
SHRIHAUMANJI MANDIR TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 757/SRT/2026[NA]Status: DisposedITAT Surat
SHREE GURJAR KSHATRIYA KADIYA SAMAJ TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 756/SRT/2026[NA]Status: DisposedITAT Surat
SHREE JAIN DHARMA FUND PEDHI,BHARUCH vs INCOME TAX OFFICER, WARD 1(1), BHARUCH, BHARUCH
ITA 740/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
SAURASHTRA KADVA PATIDAR SEVA SAMAJ,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 739/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
LAD LOHANA SINDHI YATRA SAMITI,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 733/SRT/2026[NA relates to Reg. u s 12AB]Status: DisposedITAT Surat
SHREE ADESHWARJI JAIN JIN ALAYA KAILASHNAGAR TRUST,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT, SURAT
ITA 718/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
SHRI RAJRAJENDRASOORI CHARITABLE TRUST,TRUST vs CIT (EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 555/SRT/2026[NIL]Status: DisposedITAT Surat
BHULKA VIHAR TRUST,SURAT vs CIT(EXEMPTION),AHMEDABAD, AHMEDABAD
ITA 49/SRT/2026[NA]Status: DisposedITAT Surat
BHULKA BHAVAN TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 48/SRT/2026[NA]Status: DisposedITAT Surat
SHREE SURAT VISA OSWAL JAIN GNATI MANDAL,SURAT vs CIT (EXEMEMPTION) AHMEDABAD, AHMEDABAD
ITA 473/SRT/2026[NON-N]Status: DisposedITAT Surat
KARMESHWAR EXIM P LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 943/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20
KARMESHWAR EXIM P LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 942/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
KARMESHWAR EXIM P LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 941/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
KARMESHWAR EXIM P LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 940/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
KARMESHWAR EXIM P LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 939/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
KARMESHWAR EXIM P LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 938/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
KARMESHWAR EXIM P LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 937/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
KARMESHWAR EXIM P LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 936/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
