Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
P.N. VISWANATHAN,NAMAKKAL vs ACIT, , ERODE
ITA 1027/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
INDIUM SOFTWARE (INDIA) PVT. LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI
ITA 3959/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
VARADAPPAN NATARAJAN,NAMAKKAL vs ACIT, CENTRAL CIRCLE,, SALEM
ITA 3813/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
KRISHNAN MANGAIARKARASI,NAMAKKAL vs ACIT, CENTRAL CIRCLE,, SALEM
ITA 3812/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX , CHENNAI vs SAINT - GOBAIN INDIA PRIVATE LIMITED, CHENNAI
ITA 3242/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 2(1), TRICHY STATIONED AT THANJAVUR, THANJAVUR vs DHARMARAJAN ARUMAIKKANNU, THANJAVUR
ITA 2328/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SUNTEC BUSINESS SOLUTIONS PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
ITA 2510/CHNY/2024[2020-21]Status: DisposedITAT ChennaiAY 2020-21
LAKSHMI MACHINE WORKS LTD.,COIMBATORE vs DCIT COMPANY CIRCLE I, COIMBATORE
ITA 2094/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
THE KARNATAKA CO-OP CREDIT SOCIETY LIMITED ,VIJAYPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
ITA 2647/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
MOHAMMED UMARUDDIN KHAMRUDDIN,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(3), BANGALORE
ITA 2072/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
RAMASWAMY BALASUBRAMANYA,BANGALORE vs ASSESSING OFFICER(WARD), BANGALORE
ITA 2064/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
MM TRUST MARCH 2014III,MUMBAI vs INCOME TAX OFFICER WARD 17(1)(1), MUMBAI
ITA 742/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
R.A SHAH AND CO,MUMBAI vs DCIT, CIRCLE 19(3), MUMBAI
ITA 454/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
BHARAT VARSHIYA DIYAMBER JAIN TIRTH KSHETRA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3997/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
PANKAJ JETHALAL SHAH,MUMBAI vs INCOME TAX OFFICER , MUMBAI
ITA 3990/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
H VISRAM FOUNDATION TRUST,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 3926/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
THE H. N. AND H. H. DADY PUBLIC CHARITABLE TRUST,MUMBAI vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS) -MUMBAI, MUMBAI
ITA 3870/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
REKHA DILIP AGARWAL,MUMBAI vs INCOME TAX OFFICER WARD 24(3)(4), MUMBAI
ITA 3508/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
JIGAR PRAFULL GHOGHARI,MUMBAI vs ITO WARD 23(2)(6), MUMBAI
ITA 3187/MUM/2026[2010-2011]Status: DisposedITAT MumbaiAY 2010-2011
FORBES & COMPANY LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX 1(1)(1), MUMBAI
ITA 2845/MUM/2026[2001-02]Status: DisposedITAT MumbaiAY 2001-02
SHEETAL SANTOSH SHETYE,MUMBAI vs ITO WARD 31(2)(1), MUMBAI, MUMBAI
ITA 2690/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
PRIYANKA PRAMOD NAIK,MUMBAI vs ITO 30(2)(5) MUMBAI, BKC
ITA 2688/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
NYKS FOUNDATION ,MUMBAI vs CIT(EXEMPTION) PUNE , PUNE
ITA 2554/MUM/2026[N.A ]Status: DisposedITAT Mumbai
NYKS FOUNDATION ,MUMBAI vs CIT(EXEMPTION) PUNE , PUNE
ITA 2553/MUM/2026[N.A ]Status: DisposedITAT Mumbai
DEEPAK DHANRAJ MURPANA,MUMBAI vs ACIT CIRCLE - 23(1),, MUMBAI
ITA 2341/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
THE BOMBAY PATEL WELFARE SOCIETY,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 1944/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SAI NINAD ENTERPRISES ,MUMBAI vs ITO WARD 2(1), MUMBAI
ITA 13/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SAI NINAD ENTERPRISES ,MUMBAI vs ITO WARD 2(1), MUMBAI
ITA 12/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
INDUSTRIAL ENERGY LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), MUMBAI
ITA 1052/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
GUNVANTRAI DIPCHAND SHAH,MUMBAI vs DCIT CIRCLE 14(1)(2), MUMBAI
ITA 9028/MUM/2025[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
