Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ACIT-19(3), MUMBAI, MUMBAI vs YOGI STAR LLP, MUMBAI
ITA 7037/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SAHACHARI FOUNDATION,DELHI vs CIT EXEMPTIONS, DELHI
ITA 5285/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SAHACHARI FOUNDATION,DELHI vs CIT EXEMPTIONS, DELHI
ITA 5284/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
MAM CHAND PREMWATI CHARITABLE TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
ITA 5261/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
GANGA TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX,(EXEMPTION) DELHI, NEW DELHI
ITA 5203/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
GANGA TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX, (EXEMPTION) DELHI, NEW DELHI
ITA 5202/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
WARDHA CHARITABLE TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX, (EXEMPTION) DELHI, NEW DELHI
ITA 5164/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
WARDHA CHARITABLE TRUST,NEW DELHI vs COMMISSIONER OF INCOME, (EXEMPTION) DELHI, NEW DELHI
ITA 5163/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SABARMATI TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX, (EXEMPTION) DELHI, NEW DELHI
ITA 5162/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SABARMATI TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX, (EXEMPTION) DELHI, NEW DELHI
ITA 5161/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DKT INDIA ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 5158/DEL/2026[-]Status: DisposedITAT Delhi
DKT INDIA,NEW DELHI vs CIT (EXEMPTION) , DELHI
ITA 5157/DEL/2026[-]Status: DisposedITAT Delhi
SHIVAM SATI MEMORIAL FOUNDATION,DELHI vs CIT E , DELHI
ITA 5120/DEL/2026[-]Status: DisposedITAT Delhi
SHIVAM SATI MEMORIAL FOUNDATION,DELHI vs CIT E, DELHI
ITA 5119/DEL/2026[-]Status: DisposedITAT Delhi
INCOME TAX OFFICER, DELHI vs M/S SKY TEX INDUSTRIES PRIVATE LIMITED, DELHI
ITA 5088/DEL/2026[2017-18]Status: FixedITAT DelhiAY 2017-18
GOKULAM CHARITABLE TRUST,DELHI vs WARD EXEMPTION 1(2), NEW DELHI
ITA 5057/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
HELPING HANDS FOUNDATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), NEW DELHI
ITA 4416/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
HELPING HANDS FOUNDATION,NEW DELHI vs COMMISIONER OF INCOME TAX (EXEMPTIONS), NEW DELHI
ITA 4415/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SARVJEET RATHI,BAHADURGARH vs ITO, ROHTAK
ITA 4209/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
TREND EAST WEST LPG BOTTLING LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE 15, NEW DELHI, NEW DELHI
ITA 378/DEL/2026[2009-2010]Status: DisposedITAT DelhiAY 2009-2010
SDM METALLOYS PVT. LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 3529/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
MANOJ KUMAR,DELHI vs INCOME TAX OFFICER, DELHI
ITA 3182/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PRADEEP VERMA,MORADABAD vs ITO WARD 1(1), MORADABAD
ITA 297/DEL/2026[2023-23]Status: DisposedITAT DelhiAY 2023-23
KOMAL SETHI,HARYANA vs ACIT CIRCLE-28(1), DELHI
ITA 2626/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
VIHAR TRUST,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 49(1), NEW DELHI, DELHI
ITA 2308/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
NITIN,KARNAL vs ITO WARD 1, KARNAL
ITA 2300/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ATTRACTIVE IMPEX PRIVATE LIMITED,DELHI vs ITO, DELHI
ITA 228/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
SARDAR SINGH,ROHTAK vs AO WARD-4,, ROHTAK, ROHTAK
ITA 2248/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
M/S SOUTH WEST PINNACLE EXPLORATION LIMITED,GURGAON vs DCIT, CENTRAL CIRCLE-06, NEW DELHI, NEW DELHI
ITA 1578/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
S M INDUSTRIES,NEW DELHI vs DCIT CENTRAL CIRCLE-19, NEW DELHI
ITA 1418/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24