Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

S M INDUSTRIES,NEW DELHI vs DCIT CENTRAL CIRCLE-19, NEW DELHI

ITA 1417/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
3/7/2026

KUSUM HEALTHCARE PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 13(1), DELHI

ITA 8523/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
3/7/2026

KUSUM HEALTHCARE PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 13(1), DELHI

ITA 8522/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
3/7/2026

PAWAN KUMAR,DELHI vs DCIT, CENTRAL CIRCLE-16, DELHI

ITA 8226/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
3/7/2026

ISHA AGARWAL,GHAZIABAD vs INCOME TAX OFFICER, WARD - 2(1)(2), GHAZIABAD, U.P, GHAZIABAD

ITA 8173/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
3/7/2026

ACIT, CIRCLE 4(2), NEW DELHI vs BONLON INDUSTRIES LTD, NEW DELHI

ITA 7989/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
3/7/2026

ACIT, CIRCLE 4(2), NEW DELHI vs BONLON INDUSTRIES LTD, NEW DELHI

ITA 7988/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
3/7/2026

ACIT, CIRCLE 4(2), NEW DELHI vs BONLON INDUSTRIES LTD, NEW DELHI

ITA 7987/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
3/7/2026

JYOTIMA SINGH,GURGAON vs INCOME TAX OFFICER, WARD-2(2), GURGAON , GURGAON

ITA 7390/DEL/2025[2020-21 ]Status: DisposedITAT Delhi
3/7/2026

VINAY CHAWLA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 63(1), DELHI, DELHI

ITA 7256/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
3/7/2026

ARIF ALI KHAN,DELHI vs NATIONAL E ASSESSMENT CENTER, DELHI

ITA 6985/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
3/7/2026

CHANDER PAL,MEERUT vs INCOME TAX OFFICER, MEERUT

ITA 6666/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
3/7/2026

M/S BHARAT RASAYAN LIMITED,NEW DELHI vs DCIT, DELHI

ITA 6065/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
3/7/2026

M/S BHARAT RASAYAN LIMITED,NEW DELHI vs DCIT, DELHI

ITA 6064/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
3/7/2026

LUXOR NANO TECHNOLOGY PRIVATE LIMITED ,NEW DELHI vs DCIT CENTRAL CIRCLE-30, NEW DELHI

ITA 5058/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
3/7/2026

LUOR NANO TECHNOLOGY PRIVATE LIMITED,DELHI vs ACIT CIRCLE 15(2), NEW DELHI

ITA 5057/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
3/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs M/S VANTAGE INTEGRATED SECURITY SOLUTIONS PRIVATE LIMITED, DELHI

ITA 3164/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
3/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs M/S VANTAGE INTEGRATED SECURITY SOLUTIONS PRIVATE LIMITED, DELHI

ITA 3163/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
3/7/2026

RAJESH KAPOOR,DELHI vs ACIT,CIRCLE-47(1), DELHI

ITA 1453/DEL/2025[-]Status: DisposedITAT Delhi
3/7/2026

A.HARTRODT INDIA PRIVATE LIMITED, GURUGRAM,GURUGRAM, HARYANA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, ASSESSMENT UNIT, INCOME TAX DEPARTMENT

ITA 5823/DEL/2024[2021-22]Status: DisposedITAT DelhiAY 2021-22
3/7/2026

K.R. PULP AND PAPERS LTD.,DELHI vs ACIT,CENTRAL CIRCLE-19, DELHI

ITA 5741/DEL/2024[2021-22]Status: DisposedITAT DelhiAY 2021-22
3/7/2026

HARISH BHASIN,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI

ITA 7344/DEL/2018[2007-08]Status: DisposedITAT DelhiAY 2007-08
3/7/2026

HARISH BHASIN,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI

ITA 7343/DEL/2018[2006-07]Status: DisposedITAT DelhiAY 2006-07
3/7/2026

SHRI HARISH BHASIN,NEW DELHI vs ACIT, NEW DELHI

ITA 5854/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
3/7/2026

SHRI HARISH BHASIN,NEW DELHI vs ACIT, NEW DELHI

ITA 5853/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
3/7/2026

M/S. ADMIRAL FINSTOCK PVT. LTD.,,NEW DELHI vs ITO, NEW DELHI

ITA 2724/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
3/7/2026

MAHIMA LOGICTICS PVT. LTD.,NAGPUR vs DCIT, NEW DELHI

ITA 5356/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
3/7/2026

SHRI BABUSUSHA SHARNAPPA KASBE,PUNE vs THE INCOME TAX OFFICER, WARD-7(1), PUNE

ITA 854/PUN/2025[2013-14]Status: DisposedITAT PuneAY 2013-14

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

3/7/2026

SHRI BABUSHA SHARNAPPA KASBE,PUNE vs THE INCOME TAX OFFICER, WARD-7(1), PUNE

ITA 853/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

3/7/2026

SHRI BABUSHA SHARNAPPA KASBE,PUNE vs (THE INCOME TAX OFFICER, WARD-7(1), PUNE

ITA 852/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

3/7/2026