Recent Judgments

DCIT, NEW DELHI vs SH. K.N. SHUKLA, NOIDA

SHRI YOGESH KUMAR US (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

THE PR. COMMISSIONER OF INCOME-TAX, vs KANVA DIAGNOSTIC SERVICES PVT LTD

S.G.PANDIT,RAJESH RAI K

THE PR. COMMISSIONER OF INCOME TAX vs KANVA DIAGNOSTIC SERVICES PVT LTD

THE DEPUTY COMMISSIONER OF INCOME TAX vs SMT. RUCHIKA KASLIWAL

THE COMMISSIONER OF INCOME TAX vs M/S INFORMATICA LLC

THE DEPUTY COMMISSIONER OF INCOME TAX vs SHRI. PANKAJ MUTHA

THE DEPUTY COMMISSIONER OF INCOME TAX vs SMT. RUCHIKA KASLIWAL

Pr. Commissioner Of Incometax-1 vs M/S Rashtriya Taknikishikshak Prashikshanevamanusandhansansthansamiti Evam Anusandhansansthan Samit

HON'BLE THE ACTING CHIEF JUSTICE

HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL

HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL

HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL

HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL

HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL

HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL

TRIMEX INDUSTRIES PRIVATE LIMITED,CHENNAI vs DCIT CENTRAL CIRCLE 1(3), CHENNAI

ARIBA TECHNOLOGIES INDIA PRIVATE LIMITED ,SINGAHALLI VILLAGE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), BENGALURU, KORAMANGALA

MMIS TECHNOLOGY SERVICES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU

AT INDIA AUTO PARTS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX,CIRCLE- 1(1)(1), BENGALURU

EMIDS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-2(2)(1), BENGALURU

EMCO GOA PRIVATE LIMITED,MARGAO vs ACIT, AO AS SPECIAL RANGE, PANAJI

SUNIL KUMAR SHARMA, BILASPUR,BILASPUR vs ITO-2(1), BILASPUR, BILASPUR

NEERAJ DEWANGAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR

SUBHASH AGARWAL,AMBIKAPUR vs INCOME-TAX OFFICER, WARD-1, AMBIKAPUR, AMBIKAPUR

SUBHASH AGARWAL,AMBIKAPUR vs INCOME-TAX OFFICER- WARD-1, AMBIKAPUR, AMBIKAPUR

INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR vs ADARSH RICE MILL, RAIPUR

SHAKUNTALA SURANA CHARITABLE TRUST, DURG, DURG vs CIT( EXEMPTION), BHOPAL, BHOPAL

AJAY KUMAR, KOLKATA, KOLKATA vs ITO-1(1), BILASPUR, BILASPUR

BALI NAGWANSHI, RAIPUR,RAIPUR vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR

SURAJ ROLLING PVT. LTD., RAIGARH,RAIGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

DEEPAK ARUNBHAI RAITHATHA ,RAJKOT vs ITO WARD 1(1)(1), RAJKOT , RAJKOT