Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

VARADARAJAN RAJASEKHAR,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 2423/HYD/2025[2015-16]Status: DisposedITAT HyderabadAY 2015-16
3/7/2026

VARADARAJAN RAJASEKHAR,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 2422/HYD/2025[2014-15]Status: DisposedITAT HyderabadAY 2014-15
3/7/2026

MUSADDILAL JEWELLERS EXPORTERS PVT. LTD,HYDERABAD vs ACIT,CENTRAL CIRCLE-3(1), HYDERABAD

ITA 2320/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
3/7/2026

SPR PUBLICATIONS PRIVATE LIMITED,HYDERABAD vs ITO WARD-3(1), HYDERABAD

ITA 2295/HYD/2025[2014-15]Status: DisposedITAT HyderabadAY 2014-15
3/7/2026

SPR PUBLICATIONS PRIVATE LIMITED,HYDERABAD vs ITO WARD-3(1), HYDERABAD

ITA 2294/HYD/2025[2014-15]Status: DisposedITAT HyderabadAY 2014-15
3/7/2026

CHERUKURU SHAIKSHA VALI,ANANTAPUR vs ITO, WARD-1, ANANTAPUR

ITA 2241/HYD/2025[2015-16]Status: DisposedITAT HyderabadAY 2015-16
3/7/2026

SRIDHAR MALLAMPATI,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 2195/HYD/2025[2021-22]Status: DisposedITAT HyderabadAY 2021-22
3/7/2026

KIRANKUMAR LAGISETTY,KURNOOL vs DCIT, CIRCLE-1, KURNOOL

ITA 2093/HYD/2025[2015-16]Status: DisposedITAT HyderabadAY 2015-16
3/7/2026

POREDDY SAMBASIVA REDDY,ANANTAPUR vs ITO, WARD-1, HINDURPUR

ITA 1905/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
3/7/2026

POREDDY SAMBASIVA REDDY,ANANTAPUR vs ITO, WARD-1, HINDUPUR

ITA 1904/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
3/7/2026

SPR PUBLICATIONS PRIVATE LIMITED,HYDEDRABAD vs ITO, WARD-3(1), HYDERABAD

ITA 1776/HYD/2025[2011-12]Status: DisposedITAT HyderabadAY 2011-12
3/7/2026

SILIVERU VANI GOPAL,NANDYAL vs ITO, WARD-1, NANDYAL, NANDYAL

ITA 1771/HYD/2025[2021-22]Status: DisposedITAT HyderabadAY 2021-22
3/7/2026

PRASAD NIMMAGADDA, HYDERABAD. vs ACIT., CIRCLE 17(2), HYDERABAD.

ITA 1567/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
3/7/2026

SHERI MADHU SUDHAN,MAHABUBNAGAR vs ITO., WARD-1, MAHABUBNAGAR

ITA 1216/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
3/7/2026

SHERI MADHU SUDHAN,MAHABUBNAGAR vs ITO., WARD-1, MAHABUBNAGAR

ITA 1215/HYD/2025[2015-16]Status: DisposedITAT HyderabadAY 2015-16
3/7/2026

AFFLUENCE ENGINEERING AND ENTERPRISES LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 493/HYD/2024[2016-17]Status: DisposedITAT HyderabadAY 2016-17
3/7/2026

GITCO VINCOM PRIVATE LIMITED,KOLKATA vs DCIT/ACIT, CIRCLE 7(1),, KOLKATA

ITA 766/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
3/7/2026

SHRI VALLEY REFRACTORIES LIMITED. ,KOLKATA vs DCIT, CIR-9, KOLKATA. , KOLKATA

ITA 1102/KOL/2023[2011-12]Status: DisposedITAT KolkataAY 2011-12
3/7/2026

JAYARAMAN MARIA GORETTI,VILLIVAKKAM vs INCOME TAX OFFICER, NON-CORPORATE WARD-10(3), CHENNAI

ITA 968/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
3/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs KRISHNAN MANGAIARKARASI, NAMAKKAL

ITA 744/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
3/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs VARADAPPAN NATARAJAN, SALEM

ITA 735/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
3/7/2026

TAMILNADU BASKETBALL ASSOCIATION,CHENNAI vs ITO, EXEMPTIONS WARD-2,, CHENNAI

ITA 625/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
3/7/2026

BABU LAKSHMI,KANCHIPURAM vs ITO, NCW-22(1), TAMBARAM

ITA 1938/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
3/7/2026

THE SINDHI CHAMBER OF COMMERCE,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI

ITA 1936/CHNY/2026[-]Status: DisposedITAT Chennai
3/7/2026

SEETHAPATHY NARENDIRAN,DHARMAPURI vs ITO, WARD-1,, DHARMAPURI

ITA 1476/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
3/7/2026

SEETHAPATHY NARENDRAN,DHARMAPURI vs ITO, WARD-1,, DHARMAPURI

ITA 1475/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
3/7/2026

KRISHNAN RAJINI,DHARMAPURI vs ITO, WARD-1., DHARMAPURI

ITA 1462/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
3/7/2026

MOULANA AZAD EDUCATIONAL TRUST,VELLORE vs CIT, EXMEPTIONS,, CHENNAI

ITA 1461/CHNY/2026[-]Status: DisposedITAT Chennai
3/7/2026

INDRAYANI BIOTECH LTD.,CHENNAI vs ITO, CORP. WARD-2(3), CHENNAI

ITA 1429/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
3/7/2026

P.N. VISWANATHAN,NAMAKKAL vs ACIT,, ERODE

ITA 1028/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
3/7/2026