Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
KATRAGADDA RAMESH,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 2053/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
MANIKANTA PRUDHVI PRABHAKAR JONNALA,HYDERABAD vs ITO, WARD-8(1), HYDERABAD
ITA 1800/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
MRUNALINI KALAGARA,KHAMMAM vs ITO WARD-2, KHAMMAM, KHAMMAM
ITA 1667/HYD/2025[2014-15]Status: DisposedITAT HyderabadAY 2014-15
THE PRIMARY AGRICULTURAL COOPERATIVE SOCIETY,BETHAMPUDI, TEKULAPALLY vs ITO WARD-1, KOTHAGUDEM, KOTHAGUDEM
ITA 1663/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
THE PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LTD,BETHAMPUDI, TEKULAPALLY vs ITO WARD-1,, KOTHAGUDEM
ITA 1662/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
CLARION AGRO PRODUCTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(1), HYDERABAD
ITA 1075/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
MUNDUKHOLA BAKSAGARH SKUS LTD.,HOOGHLY vs I.T.O., WARD - 24(1), HOOGHLY
ITA 913/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
DCIT, CIR-5(1)KOLKATA, KOLKATA vs BARANJ COAL MINES PVT LTD , KOLKATA
ITA 323/KOL/2026[2022-23]Status: DisposedITAT KolkataAY 2022-23
JCIT (IN-SITU), CIRCLE - 1(1), KOLKATA vs DOZCO INDIA PRIVATE LIMITED, KOLKATA
ITA 1018/KOL/2026[2012-13]Status: DisposedITAT KolkataAY 2012-13
DCIT,CIRCLE-49(1), KOLKATA, KOLKATA vs SUMIT DUTTA, KOLKATA
ITA 846/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
NATARAJAN SAYIKUMAR,TIRUVANNAMALAI vs ITO WARD 1, TIRUVANNAMALAI
ITA 352/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
THE DAUGHTERS OF THE HEART OF MARY,CHENNAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 2476/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
THE KANYAKUMARI DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD NO 2946,NAGERCOIL vs ASSESSING OFFICER, TIRUNELVELI
ITA 2436/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SRI THIRUVA AGENCY,TRICHY vs ITO, WARD-1(1), TRICHY
ITA 2407/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DEVASAGAYAM ARULANANDHU,CHENNAI vs ACIT, CIRCLE-1 LTU,, CHENNAI
ITA 2359/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
THE KORADACHERY PACCS LTD.,THIRUVARUR vs ITO, WARD-1,, THIRUVARUR
ITA 2349/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
M/S. R.K. SWAMY LTD.,CHENNAI vs DCIT, NON CORP. CIRCLE-10(1), CHENNAI
ITA 1945/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
KRISHNAMOORTHY PERUMAL,TIRUVARUR vs ITO, WARD-1,, NAGAPATTINAM
ITA 1884/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
VALAPET RAMASWAMY IYENGAR TRUST,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 1878/CHNY/2026[-]Status: DisposedITAT Chennai
KARTHIKARAJ PREMALATHA,CHENNAI vs ITO, NCW-22(1), TAMBARAM
ITA 1505/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
PALLAVI SHRINIVAS DEMPO,PANAJI vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE - 1, PANAJI
ITA 1485/CHNY/2026[2024-25]Status: HeardITAT ChennaiAY 2024-25
TRANSSYS SOLUTIONS PRIVATE LIMITED,CHENNAI vs THE INCOME TAX OFFICER, CORPORATE WARD - 6(1), CHENNAI
ITA 1393/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
INCOME TAX OFFICER, DINDIGUL vs A1924 C AMMAPATTY PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY, C AMMAPATTY ,VEDASANDUR
ITA 1074/CHNY/2026[2019]Status: DisposedITAT Chennai
ANITHA TEXCOT INDIA PVT.LTD.,TIRUPPUR vs DCIT, CENTRAL CIRCLE-1,, COIMBATORE
ITA 4071/CHNY/2025[2021-22]Status: DisposedITAT ChennaiAY 2021-22
ANITHA TEXCOT INDIA PVT. LTD.,TIRUPPUR vs DCIT, CENTRAL CIRCLE-1,, COIMBATORE
ITA 4070/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ANITHA TEXCOT INDIA PVT. LTD.,TIRUPPUR vs DCIT, CENTRAL CIRCLE-1,, COIMBATORE
ITA 4069/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
ANITHA TEXCOT INDIA PVT. LTD.,TIRUPPUR vs DCIT, CENTRAL CIRCLE-1,, COIMBATORE
ITA 4068/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
DINESH KUMAR,CHENNAI vs ITO, NCW-4(1), CHENNAI
ITA 4058/CHNY/2025[2015-16]Status: HeardITAT ChennaiAY 2015-16
SMT. RAJESWARI IYER,CHENNAI vs ITO, INTERNATIONAL TAXATION-1(2), CHENNAI
ITA 3752/CHNY/2025[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SMT. RAJESWARI IYER,CHENNAI vs ITO, INTERNATIONAL TAXATION-1(2), CHENNAI
ITA 3751/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
