THE PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LTD,BETHAMPUDI, TEKULAPALLY vs. ITO WARD-1,, KOTHAGUDEM
ITA 1662/HYD/2025Status: DisposedITAT Hyderabad08 July 2026AY 2018-1916 pages
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Income Tax Appellate Tribunal, HYDERABAD
Before: SHRI VIJAY PAL RAO & SHRI MANJUNATHA G
Pronounced: 08.07.2026
PER VIJAY PAL RAO, VICE PRESIDENT:
These two appeals by the Assessee are directed against the two separate Orders of the learned CIT(A)- National Faceless Appeal Centre [in short "NFAC"], Delhi, both dated 18.08.2025 for the assessment years 2018-2019 and 2019-2020, respectively.
2.
The assessee has raised the common grounds in these appeals ex
The order continues below.
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