INCOME TAX OFFICER, DINDIGUL vs. A1924 C AMMAPATTY PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY, C AMMAPATTY ,VEDASANDUR
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Income Tax Appellate Tribunal, CHENNAI
Before: HON’BLE INTURI RAMA RAO & HON’BLE MANU KUMAR GIRI
PER INTURI RAMA RAO, ACCOUNTANT MEMBER:
This appeal filed by the Revenue directed against the order of ld.Commissioner of Income Tax(Appeal)[NFAC], dated 15.12.2025 passed u/s.250 of the Income Tax Act, 1961 for the Assessment Year 2019-20. 1 A1924 C AMMAPATTY PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY
The Revenue raised the following grounds of appeal : “(1) The order of the Ld. CIT(A) is opposed to law on the facts an
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