Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
AROUMOUGAM PRAGALANADANE,CHENNAI vs DCIT, NCC-7(1), CHENNAI
ITA 3734/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
V.KUPPUSAMY,KANGAYAM vs INCOME TAX OFFICER,WARD I(4)/TIRUPUR, TIRUPUR
ITA 3700/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
VASANTHA KALYANASONDARAM,SALIGRAMAM, CHENNAI vs ITO, NON CORP. WARD 8(1) CHE, NUNGAMBAKKAM, CHENNAI
ITA 3690/CHNY/2025[2016-2017]Status: DisposedITAT ChennaiAY 2016-2017
GANDHINAGAR CRICKET AND SPORTS CLUB,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 3619/CHNY/2025[-]Status: DisposedITAT Chennai
SELVARAJ CHARITABLE TRUST,MADURAI vs ITO, EXEMPTIONS WARD,, MADURAI
ITA 2099/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
PRATHAMIKA KRUSHI PATTIN SAHAKARI SANGH NIYAMIT,JAMKHANDI vs INCOME TAX OFFICER, WARD 1 & TPS , BAGALKOT
ITA 335/BANG/2026[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
JAMKHANDI TALUKA SHREE PARSHWANATH ALPASANKYATAR PATTIN SAHAKAR SANGH NYT,JAMKHANDI vs INCOME TAX OFFICER, WARD 1 & TPS, BAGALKOT, BAGALKOT
ITA 326/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
KRISHNARAJAPETE SHIVANANJEGOWDA RAMEGOWDA,MANDYA DISTRICT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1) MYSORE, MYSORE
ITA 248/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
KALLURI RAMAKRISHNA PARAMAHAMSA,BANGALORE vs THE INCOME TAX OFFICER , CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 146/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SEVA VAHINI TRUST (R) ,KOPPA vs INCOME TAX OFFICER, EXEMPTIONS WAR-1, MYSORE
ITA 3049/BANG/2025[2024-25]Status: DisposedITAT BangaloreAY 2024-25
SEVA VAHINI TRUST(R),CHIKMAGALUR vs INCOME TAX OFFICER, EXEMPTIOINS,WARD-1, MYSORE
ITA 3048/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
KODIAMBADI SUBRAHMANYA RAI,MYSURU vs ADDL.CIT (CENTRAL RANGE)-3 BLR, BANGALORE
ITA 2817/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
KODIAMBADI SUBRAHMANYA RAI,MYSURU vs ADDL.CIT (CENTRAL RANGE)-3 BLR, BANGALORE
ITA 2816/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
KODIAMBADI SUBRAHMANYA RAI,MYSURU vs ADDL.CIT (CENTRAL RANGE)-3 BLR, BANGALORE
ITA 2815/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
KODIAMBADI SUBRAHMANYA RAI,MYSURU vs ADDL.CIT (CENTRAL RANGE)-3 BLR, BANGALORE
ITA 2814/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2, , MANGALORE
ITA 2771/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2,, MANGALORE
ITA 2770/BANG/2025[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE
ITA 2769/BANG/2025[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE
ITA 2767/BANG/2025[2009-10 ]Status: DisposedITAT Bangalore
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE
ITA 2766/BANG/2025[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SOUZA CASHEW INDUSTRIES ,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE
ITA 2765/BANG/2025[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SHRI BASAVESHWAR CO-OPERATIVE CREDIT SOCIETY LIMITED ,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
ITA 2668/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
EMBASSY OFFICE PARKS REIT,BENGALURU vs DCIT, CENTRAL CIRCLE-1(3), , BANGALORE
ITA 221/BANG/2025[2021-22]Status: DisposedITAT BangaloreAY 2021-22
GOVINDASWAMY RAGHUPATHY,KGF vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 2002/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
HARI RAM PATEL ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA
ITA 1960/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DCIT-19(1), MUMBAI, LAL BAUG, PAREL vs NITIN KSHIRSAGAR (HUF), MUMBAI
ITA 694/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MONJI VISHRAM PHARMACEUTICALS PVT. LTD.,MUMBAI vs DCIT 4(2)(1), MUMBAI
ITA 653/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs ESSAR PORTS LIMITED, MUMBAI
ITA 597/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
WATSON PHARMA PRIVATE LIMTIED ,MUMBAI vs DCIT, CIRCLE 13(3)(2), MUMBAI
ITA 565/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
BERNARDO BORGES ,MUMBAI vs INCOME TAX OFFICER, WARD 34(1)(1) , MUMBAI
ITA 4523/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
