Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
INDIA CARES,MUMBAI vs ITO EXEMPTION WARD 1(3), MUMBAI
ITA 4405/MUM/2026[NA]Status: DisposedITAT Mumbai
NAMITA YOGESH DAVE,MUMBAI vs ITO WARD 25(3)(5), MUMBAI, MUMBAI
ITA 343/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ARKRAY HEALTHCARE PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI - 6, AAYAKAR BHAVAN, MUMBAI
ITA 3292/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
HARICHANDANA DEVELOPERS PRIVATE LIMITED,C-108 ANSA ESTATE, SAKI VIHAR ROAD, ANDHERI EAST vs INCOME TAX OFFICER, WARD 10(1)(1), MUMBAI., MUMBAI
ITA 3022/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
VIJAY VIDYADHAR VIDWANS,MUMBAI vs INCOME TAX OFFICER, WARD 3(2), KALYAN, KALYAN
ITA 2860/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
JAIN SAHITYA ACADEMY TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2836/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ANDROMEDA SALES AND DISTRIBUTION PRIVATE LIMITED,INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), MUMBAI
ITA 2822/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
VINOD BIHARI CHARITABLE TRUST,KALBADEVI, MUMBAI vs CIT (EXEMPTION), MUMBAI, CUMBALLA HILL, MUMBAI
ITA 2779/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
VINOD BIHARI CHARITABLE TRUST,KALBADEVI, MUMBAI vs CIT (EXEMPTION), MUMBAI, CUMBALLA HILL, MUMBAI
ITA 2778/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DIMPLE VIJAY NENSEE, LEGAL HEIR OF VIJAY RAYCHAND NENSEE,NAVI MUMBAI vs DCIT, CENTRAL CIRCLE 2, THANE (W)
ITA 2659/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
SEKHSARIA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX - EXEMPTIONS, MUMBAI
ITA 2654/MUM/2026[NA]Status: DisposedITAT Mumbai
SEKHSARIA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX - EXEMPTIONS, MUMBAI
ITA 2653/MUM/2026[NA]Status: DisposedITAT Mumbai
YOGESH JAGDISHJI KANODIA,MUMBAI vs ITO WARD 42(1)(4), MUMBAI, MUMBAI
ITA 2551/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT 421 MUMBAI, MUMBAI vs DHWAJA COMMODITY SERVICES PVT. LTD., MUMBAI
ITA 2546/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
RAJESH PARUMAL RAGHANI,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(2), KALYAN, KALYAN
ITA 2519/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
RAJESH PARUMAL RAGHANI,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(2), KALYAN, KALYAN
ITA 2518/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT-3(1)(1), MUMBAI, AAYAKAR BHAVAN vs GANITA TECHNOLOGIES AND SERVICES PRIVATE LIMITED, NARIMAN POINT
ITA 2468/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHRI JAIN DHARMIK SHIKSAN SANGH,MUMBAI vs INCOME TAX OFFICER (EXEMPTION)-2(3), MUMBAI
ITA 2404/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SAMIT MAHENDRA KUMAR SHAH,MUMBAI vs INCOME TAX OFFICER WARD 23(3)(6), MUMBAI
ITA 2231/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NAROTAM SEKHSARIA TANVI TRUST,MUMBAI vs ITO, WARD 42(2)(1), MUMBAI, MUMBAI
ITA 2211/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
OVERSEAS EXPORTS,MUMBAI vs THE DCIT, CIRCLE 19(1), MUMBAI., MUMBAI
ITA 2197/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SATYAPUR STEEL,MUMBAI vs WARD 19(3)(1), MUMBAI
ITA 169/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
DEEPAK SHAH,MUMBAI vs WARD 17(2)(1), MUMBAI, MUMBAI
ITA 1657/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MK COMMODITY BROKERS LIMITED,MUMBAI vs INCOME TAX OFFICER (TDS)- 1(3)(4), MUMBAI
ITA 1652/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DESH BHUSHAN CO OP HOUSING SOCIETY LTD ,MUMBAI vs ITO WARD 19(1)(1), MUMBAI
ITA 1634/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
KNIGHT FRANK PROPERTY SERVICES PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), MUMBAI, MUMBAI
ITA 1247/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
FARIDA ASHHAD ANWAR SIDDIQUI,MUMBAI vs INCOME TAX OFFICER WARD 41(1)(2), MUMBAI
ITA 108/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
CITICORP INVESTMENT BANK (SINGAPORE) LTD,DELHI vs ACIT INT TAX CIR-2(1)(1), MUMBAI
ITA 9147/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
COLVYN JAMES HARRIS ,MUMBAI vs DCIT, CIRCLE 42(2)(1), MUMBAI
ITA 8925/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
PLAY GAMES 24X7 PRIVATE LIMITED ,MUMBAI vs ACIT, CIRCLE 13(1)(2), MUMBAI
ITA 8302/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18