Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ACIT-CC-4(2), MUMBAI, MUMBAI vs NEEV HOMES PRIVATE LIMITED, MUMBAI
ITA 7861/MUM/2025[2013]Status: DisposedITAT Mumbai
SANJAY RATRA,MUMBAI vs DCIT CIRCLE 3(3)(1), MUMBAI, MUMBAI
ITA 7108/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT, MUMBAI vs PLAY GAMES 24X7 PRIVATE LIMITED , MUMBAI
ITA 7076/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BIRLA CARBON U.S.A., INC,U.S.A. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAX CIRCLE) - 2(1)(1), MUMBAI, MUMBAI
ITA 1928/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
RAKESH KUMAR SHARMA,PANIPAT, HARYANA vs INCOME TAX OFFICER, WARD-1, PANIPAT
ITA 942/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
VISHAKHA SINHA KHETRAPAL,NEW DELHI vs ITO WARD 30(5), DELHI
ITA 932/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
VISHAKHA SINHA KHETRAPAL,NEW DELHI vs ITO WARD 30(5), DELHI
ITA 931/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
KHALSA RESCUE FOUNDATION,DELHI vs THE ADDL./JOINT COMMISSIONER OF INCOME TAX, CIRCLE THIRTEEN ONE, DELHI
ITA 909/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SHAM SUNDER LAL KALAWATI ACHARWALE CHARITABLE TRUST,DELHI vs ITO WARD-EXEMPTION 2(1), DELHI
ITA 903/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DEEPAK,SONIPAT vs ASSESSING OFFICER, DELHI
ITA 831/DEL/2026[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
KUMAR TRADING COMPANY,RAMPUR, UTTAR PRADESH vs ITO-1(3), RAMPUR-2, RAMPUR, UTTAR PRADESH
ITA 775/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
MOHAMMAD ISLAM MOHAMMAD SALEEM & CO,BUDAUN, UTTAR PRADESH vs ITO- 2(3), BADAYUN-1/, BUDAUN, UTTAR PRADESH
ITA 774/DEL/2026[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
WASSAN SINGH,RAMPUR, UTTAR PRADESH vs ITO-1(2), RAMPUR-1, RAMPUR, UTTAR PRADESH
ITA 773/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AERO PROMOTERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-20, DELHI
ITA 717/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
AERO PROMOTERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-20, DELHI
ITA 716/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
AERO PROMOTERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-20, DELHI
ITA 715/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SAPPHIRE FOREX PRIVATE LIMITED,HARYANA vs DCIT, NEW DELHI
ITA 700/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ISHWAR DAYAL PARSANDI DEVI VIDYA PRASARNI SABHA,BULANDSHAHR vs EXEMPTION CIRCLE, GHAZIABAD
ITA 6256/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SWADESHI ALUMINIUM COMPANY PVT LTD,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 4929/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
MOHAMMED AKRAM,BANGALORE vs INCOME TAX OFFICER, WARD-28(1), DELHI
ITA 4922/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
STRATEGIC DESIGNS PRIVATE LIMITED,DELHI vs ITO WARD 24 (1), DELHI
ITA 4744/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SRI SRI THAKUR RAM CHANDRA DEV ASSOCIATION,TIGRI MEHRAULI BADARPUR ROAD, TIGRI NEW DELHI vs CIT (EXEMPTION) DELHI, ITD, GOVT. OF INDIA, MINISTRY OF FINANCE
ITA 4693/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
R S FOUNDATIONS ,NEW DELHI vs CIT (EXEMPTIONS), DELHI
ITA 4588/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
R S FOUNDATON, NEW DELHI vs CIT (EXEMPTIONS), DELHI
ITA 4587/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
PRAKRITI SAVARE FOUNDATION,NEW DELHI vs CIT (EXEMPTIONS), NEW DELHI
ITA 4573/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
PRAKRITI SAVARE FOUNDATION,NEW DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4571/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SOUTH ASIA BIOTECHNOLOGY CENTRE,NEW RAJINDER NAGAR, NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI, NEW DELHI
ITA 4563/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
SOUTH ASIA BIOTECHNOLOGY CENTRE,NEW RAJENDRA NAGAR, NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI , NEW DELHI
ITA 4562/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
SHAAGIRD FOUNDATION,DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4559/DEL/2026[NA]Status: DisposedITAT Delhi
SHAAGIRD FOUNDATION,OKHLA NEW DELHI vs CIT (EXEMPTION), CIVIC CENTER DELHI
ITA 4558/DEL/2026[NA]Status: DisposedITAT Delhi
