AERO PROMOTERS PRIVATE LIMITED,DELHI vs. DCIT CENTRAL CIRCLE-20, DELHI
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Income Tax Appellate Tribunal, DELHI “A” BENCHES, NEW DELHI
Before: SHRI SUDHIR KUMAR & SHRI MANISH AGARWAL
PER MANISH AGARWAL, AM :
The captioned appeals are filed by assessee against the different orders, all dated 24.11.2025 passed by Ld. Commissioner of Income Tax (A)-27, New Delhi [“Ld. CIT(A)”] in u/s 250 of the Income Tax Act, 1961 [“the Act”] arising out of separate assessment orders, dated 27.03.2024, 25.03.2022 and 27.03.2024 passed u/s 147 r.w.s. 143(3) of the Act pertaining to
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