Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
S S JAIN SABHA,FATEHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 4549/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
INDIA POLITICAL CENTER,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, NEW DELHI
ITA 4545/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
INDIA POLITICAL CENER,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, NEW DELHI
ITA 4542/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
RAIZADA HANS RAJ MEMORIAL TRUST,DELHI vs CIT(EXEMPTION), DELHI
ITA 4523/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
RAIZADA HANS RAJ MEMORIAL TRUST,DELHI vs CIT (EXEMPTION), DELHI
ITA 4521/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
S S JAIN SABHA,FATEHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 4512/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
M/S SANT KAUR MEMORIAL TRUST ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 4503/DEL/2026[-]Status: DisposedITAT Delhi
M/S SANT KAUR MEMORIAL TRUST ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 4502/DEL/2026[-]Status: DisposedITAT Delhi
HARISH JHAMB,DELHI vs INCOME TAX OFFICE 44 8, DELHI
ITA 4084/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
LEELA VATI,WEST DELHI vs DEL W WARD 45(1), CIVIC CENTRE,NEW DELHI
ITA 4076/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SAROJ MEHTA,MOHALI vs DCIT CC-26, DELHI
ITA 3888/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KAVITA CHAWLA,DELHI vs ITO WARD 44(3), DELHI
ITA 3871/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
TARUN ARORA,NEW DELHI vs ITO, NEW DELHI
ITA 3816/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KRISHI UPAJ MANDI SAMITI BARNAGAR,BARNAGAR vs INCOME TAX OFFICER, UJJAIN
ITA 3795/DEL/2026[2006-07]Status: DisposedITAT DelhiAY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs CIVITECH BUYILDCON PRIVATE LIMITED, DELHI
ITA 3673/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs CIVITECH BUILDCON PRIVATE LIMITED, DELHI
ITA 3672/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SMT. BIMLA RANI,DELHI vs ITO, WARD-30(1), DELHI
ITA 2775/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BYCULLA SYNAGOGUE,MUMBAI vs CIT (EXEMPTION) DELHI, DELHI
ITA 2707/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
AACAS3684F,SHISHU KALYAN EDUCATIONAL SOCIETY vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 2704/DEL/2026[NA]Status: DisposedITAT Delhi
KROSS DIAMONDS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD - 14(3), NEW DELHI, NEW DELHI
ITA 2698/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
NAI DISHA EDUCATION SOCIETY,HARYANA vs CIT EXEMPTIONS , CHANDIGARH
ITA 2671/DEL/2026[-]Status: DisposedITAT Delhi
CLOUD 9 PROJECTS PRIVATE LIMITED,UTTAR PRADESH vs DCIT, CIRCLE 4(2), DELHI
ITA 2663/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
CLOUD 9 PROJECTS PRIVATE LIMITED,MEERUT vs DCIT, CIRCLE 4(2), DELHI
ITA 2662/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
CLOUD 9 PROJECTS PRIVATE LIMITED,MEERUT vs DCIT, CIRCLE 4(2), DELHI
ITA 2661/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DCIT CENTRAL CIRCLE 32, DELHI vs SUPROBHA BEHERA, DELHI
ITA 2637/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT CENTRAL CIRCLE 32, DELHI vs SUPROBHA BEHERA, DELHI
ITA 2636/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT CENTRAL CIRCLE 32, DELHI vs SUPROBHA BEHERA, DELHI
ITA 2635/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT CENTRAL CIRCLE 32, DELHI vs SUPROBHA BEHERA, DELHI
ITA 2634/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
JAI NARAYAN ,. vs ITO WARD-2(1)(2), GHAZIABAD, .
ITA 2323/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
JAI NARAYAN,. vs ITO WARD-2(1)(2), GHAZIABAD, .
ITA 2322/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21