Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,770 total)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD., DELHI

ITA 5383/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
16/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD., DELHI

ITA 5382/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
16/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD, DELHI

ITA 5381/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
16/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD, DELHI

ITA 5380/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
16/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD., DELHI

ITA 5379/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
16/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT LTD., DELHI

ITA 5378/DEL/2025[2011-12]Status: DisposedITAT DelhiAY 2011-12
16/7/2026

SUNDER MARKETING ASSOCIATES,DELHI vs ITO, CIRCLE 34(1), DELHI, DELHI

ITA 4083/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
16/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD vs ANISH YADAV, GHAZIABAD

ITA 2789/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
16/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S SONY INDIA PVT. LTD., DELHI

ITA 5580/DEL/2024[2008-09]Status: HeardITAT DelhiAY 2008-09
16/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S SONY INDIA PVT. LTD., DELHI

ITA 5416/DEL/2024[2007-08]Status: HeardITAT DelhiAY 2007-08
16/7/2026

SHOBHIT GUPTA,NEW DELHI vs ACIT, CENTRAL CIRCLE-29, NEW DELHI

ITA 2530/DEL/2022[2016-17]Status: DisposedITAT DelhiAY 2016-17
16/7/2026

RBS SERVICES INDIA PVT. LTD.,GURGAON vs DCIT, GURGAON

ITA 3198/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
16/7/2026

DCIT,, GURGAON vs M/S RBS INDIA DEVELOPMENT CENTRE PVT. LTD.,, GURGAON

ITA 3060/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
16/7/2026

M/S. AVAYA INDIA PVT. LTD.,GURGAON vs ADDL. CIT, NEW DELHI

ITA 1958/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
16/7/2026

SINGE GOWDA RATHNA RAVI vs THE ASSISTANT COMMISSIONER OF INCOME TAX

WP/19204/2026ITAT Karnataka

B M SHYAM PRASAD

15/7/2026

SYED HUMAYUN vs ASSISTANT COMMISSIONER OF INCOME TAX

WP/18633/2026ITAT Karnataka
15/7/2026

SRI SHUBHU SAMPIGEDALU VEERAPPA vs THE ASSESSING OFFICER

WP/21148/2026ITAT Karnataka
15/7/2026

Sri Vissamsetty Ramakrishna vs The Principal Commissioner of Income Tax - 4

WP/19498/2026ITAT Telangana
15/7/2026

ABDUL SAMAD vs COMMISSIONER OF CUSTOMS & ANR.

W.P.(C)/9182/2024ITAT Delhi
15/7/2026

PCIT ROHTAK vs M/S PALIWAL OVERSEAS PVT LTD

ITA/75/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

15/7/2026

PRINCIPAL COMMISSIONER OF INCOME TAX, ROHTAK vs M/S PALIWAL OVERSEAS PVT LTD

ITA/74/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

15/7/2026

FOREST HILL RESORT PRIVATE LIMITED AY 2018 19 vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 1, CHANDIGARH AND OTHERS

CWP/4841/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

15/7/2026

CRESTBELL PRIVATE LIMITED vs INCOME TAX OFFICER AND OTHERS

CWP/17839/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

15/7/2026

DARSHAN LAL HUF vs COMMISSIONER OF INCOME TAX (APPEALS) AND OTHERS

CWP/15571/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

15/7/2026

RATNAKAR RAO vs UNION OF INDIA

WPT/51/2022ITAT Chhattisgarh

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

15/7/2026

SHREE JAGANNATH RICE MILL PRIVATE LIMITED, vs UNION OF INDIA

WPT/154/2023ITAT Chhattisgarh

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

15/7/2026

SHRI VINOD KUMAR SHARMA S/O LATE GOVIND NARAYAN SHARMA vs INCOME TAX OFFICER

CW/8299/2026ITAT Rajasthan
15/7/2026

MOHIT VERMA S/O SHRINIVAS VERMA vs DEPUTY COMMISSIONER OF INCOME TAX

WMAP/395/2026ITAT Rajasthan
15/7/2026

KRONOS SOLUTIONS INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI

ITTPA 4/DEL/2026[AY 2022-23]Status: DisposedITAT Delhi
15/7/2026

ITO, WARD-1(1)(3), DEHRADUN, DEHRADUN vs SURESH, DEHRADUN

ITA 173/DDN/2025[2021-22]Status: DisposedITAT DehradunAY 2021-22
15/7/2026