Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
DINANATH CHARITABLE SOCIETY,ALIGARH vs WARD 4(1)(1), ALIGARH, ALIGARH
ITA 485/AGR/2026[NA]Status: DisposedITAT Agra
DINANATH CHARITABLE SOCIETY,ALIGARH vs WARD 4(1)(1), ALIGARH, ALIGAH
ITA 484/AGR/2026[NA]Status: DisposedITAT Agra
LATE VIRI SINGH THROUGH LEGAL HEIR MRS. PHOOLAN DEVI (WIFE),AGRA vs ITO, WARD 2(1)(1), AGRA, AGRA
ITA 371/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
ANIL YADAV,LUCKNOW vs INCOME TAX OFFICER, AURAIYA
ITA 310/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
RITU LUNIA, JAGDALPUR,JAGDALPUR vs INCOME-TAX OFFICER, WARD JAGDALPUR, JAGDALPUR
ITA 552/RPR/2026[2008-09]Status: DisposedITAT RaipurAY 2008-09
ABHISHEK AGRAWAL, JHANJGIR-CHAMPA,JHANJGIR-CHAMPA vs ITO, WARD-2(1), BILASPUR, BILASPUR
ITA 538/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
RASTOGI FARMS, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG
ITA 478/RPR/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
SANTOSH MANDHANI, RAIPUR,RAIPUR vs ITO, WARD-4(5), RAIPUR, RAIPUR
ITA 429/RPR/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
JAIN TRUST,BHILAI vs EXEMPTION RAIPUR, RAIPUR
ITA 407/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
MEENA NACHRANI, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR
ITA 361/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
PRA PANELS PRIVATE LIMITED, RAIPUR,RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR
ITA 357/RPR/2026[2024-25]Status: DisposedITAT RaipurAY 2024-25
SHRI RAVI SHANKAR SINGHAL, RAIPUR, RAIPUR vs INCOME TAX OFFICER-4(5), RAIPUR, RAIPUR
ITA 354/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
CHERA CONSTRUCTION COMPANY, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 333/RPR/2026[2019-20]Status: PendingITAT RaipurAY 2019-20
ASKARAN JAIN HUF, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(2), RAIPUR, RAIPUR
ITA 248/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
RADHESHYAM AGRAWAL, RAIPUR,RAIPUR vs ITO-CIRCLE1(1), RAIPUR, RAIPUR
ITA 204/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
DEVGURU EDUCATION, RAIPUR,RAIPUR vs ITO-3(1), RAIPUR, RAIPUR
ITA 197/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
NARSINGH INFRASTRUCTURE, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 196/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
VINAY KUMAR JAISWAL,SURAJPUR vs INCOME TAX OFFICERS, AMBIKAPUR
ITA 188/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
AYUSH JINDAL, JASHPUR,JASHPUR vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH
ITA 809/RPR/2025[2017-18]Status: DisposedITAT RaipurAY 2017-18
BHARATBHAI ARJANBHAI VALA,KODINAR vs THE INCOME TAX OFFICER, WARD - 4 VERAVAL, VERAVAL
ITA 755/RJT/2026[2011-12]Status: DisposedITAT RajkotAY 2011-12
LAXMI ENGINEERING,RAJKOT vs INCOME TAX OFFICER 3(1)(1), RAJKOT
ITA 315/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
AMIT ASHWINBHAI TANDAN ,RAJKOT vs INCOME TAX OFFICER, ASSESSMENT UNIT, I. T. DEPARTMENT, DELHI , DELHI
ITA 802/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
SHRI PASHUPATI MAHADEV TATHA VEER HANUMANJI MANDIR,SURAT vs CIT (EXEMPTION), AHMEDABAD
ITA 91/SRT/2026[NA]Status: DisposedITAT Surat
KRAFTO CHARITABLE FOUNDATION,SILVASSA vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 900/SRT/2026[NON-N]Status: DisposedITAT Surat
SATYAM SOCIAL WELFARE SOCIETY,DAMAN vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 895/SRT/2026[NON-N]Status: DisposedITAT Surat
SATYAM SOCIAL WELFARE SOCIETY,DAMAN AND DIU vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 894/SRT/2026[NON-N]Status: DisposedITAT Surat
CONCEPT FOUNDATION TRUST,SURAT vs CIT (EXEMPTION), AHMEDABAD
ITA 843/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
CONCEPT FOUNDATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 842/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
HELPING HAND CHARITABLE TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 835/SRT/2026[NA]Status: DisposedITAT Surat
HELPING HAND CHARITABLE TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 834/SRT/2026[NA]Status: DisposedITAT Surat
