Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
JAYESHKUMAR FAKIRBHAI RATHOD,NA vs ARIVS.ITO, WARD 3, NAVSARI, NAVSARI
ITA 596/SRT/2026[2021-22]Status: DisposedITAT SuratAY 2021-22
JAYESHKUMAR FAKIRBHAI RATHOD,NA vs ARIVS.ITO, WARD 3, NAVSARI, NAVSARI
ITA 595/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
SHRI SAURASHYRA PATIDAR SAMAJ,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 590/SRT/2026[NON-N]Status: DisposedITAT Surat
SHRI SAURASHYRA PATIDAR SAMAJ,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 589/SRT/2026[NON-N]Status: DisposedITAT Surat
SHRI SWAMINARAYAN EDUCATION TRUST,MOTA PONDHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 583/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
ABHYUTHTHAN GRAM VIKAS MANDAL,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 582/SRT/2026[NON-N]Status: DisposedITAT Surat
ABHYUTHTHAN GRAM VIKAS MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 581/SRT/2026[NON-N]Status: DisposedITAT Surat
SHRI SWAMINARAYAN EDUCATION TRUST,DHARAMPUR vs INCOME TAX OFFICER, WARD EXEMPTION, SURAT, SURAT
ITA 575/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
VARADJAN SEWA TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 550/SRT/2026[NON-N]Status: DisposedITAT Surat
VARADJAN SEWA TRUST,SURAT vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 549/SRT/2026[NON-N]Status: DisposedITAT Surat
SHREE SAMAST DHIVAR SAMAJ VIKAS TRUST,SURAT vs CIT (EXEMPTION), SURAT
ITA 531/SRT/2026[NA]Status: DisposedITAT Surat
SHREE SAMAST DHIVAR SAMAJ VIKAS TRUST,SURAT vs CIT(EXEMPTION), SURAT
ITA 530/SRT/2026[NA]Status: DisposedITAT Surat
SHREE KEDARESHWASR SHIV SAPATH TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 520/SRT/2026[NA]Status: DisposedITAT Surat
SHREEYAM MOHANLAL P KAPADIA & FAMILY CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 51/SRT/2026[NA]Status: DisposedITAT Surat
SHREE VIDHYABHARTI,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 495/SRT/2026[NA]Status: DisposedITAT Surat
SHREE VIDHYABHARTI,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 494/SRT/2026[NA]Status: DisposedITAT Surat
SRI SAI SEVA SANSTHAN,VAPI vs CIT(EXEMPTION), AHMEDABAD
ITA 487/SRT/2026[2025-26]Status: DisposedITAT SuratAY 2025-26
SRI SAI SEVA SANSTHAN,VAPI vs CIT(EXEMPTION), AHMEDABAD
ITA 486/SRT/2026[2025-26]Status: DisposedITAT SuratAY 2025-26
NADIAD KHADAYTA SAMAJ,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 485/SRT/2026[2025-26]Status: DisposedITAT SuratAY 2025-26
VICTOR MEMORIAL TRUST,GANDHINAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 428/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
ROTARY CHARITABLE TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 427/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
ROTARY CHARITABLE TRUST,NA vs ARIVS.CIT(EXEMPTION), SURAT
ITA 426/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
NIRVANA EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 413/SRT/2026[2025-26]Status: DisposedITAT SuratAY 2025-26
NIRVANA EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 412/SRT/2026[2025-26]Status: DisposedITAT SuratAY 2025-26
DONATE LIFE,SURAT vs ITO, EXEMPTION WARD, SURAT
ITA 402/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
DONATE LIFE,SURAT vs ITO, EXEMPTION WARD, SURAT
ITA 389/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
MANISHKUMAR MANHARBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-3(2)(1), SURAT
ITA 385/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
SHREE HARIRAM CHARITABLE TRUST,SURAT vs ITO, EXEMPTION WARD, SURAT
ITA 377/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
SHREE KEDARESHWAR SHIV SAPTAH TRUST,BARDOLI, SURAT vs CIT(EXEMPTION) AHMEDABAD, SURAT
ITA 312/SRT/2026[2025-2026]Status: DisposedITAT SuratAY 2025-2026
ESTRELA FOUNDATION CHARITABLE TRUST,SURAT vs CIT(E), EXEMPTION WARD, SURAT
ITA 200/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27