Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ESTRELA FOUNDATION CHARITABLE TRUST,SURAT vs CIT(E), EXEMPTION WARD, SURAT
ITA 199/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
M/S. CLASSIC FILAMENTS LIMITED,SURAT vs ITO, WARD 1(1)(1), SURAT
ITA 437/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
VIJAYKUMAR BALVANTRAI DESAI,NA vs ARIVS.ITO, WARD-5, NAVSARI
ITA 1169/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
HARESHBHAI HIMMATBHAI THUMMAR,SURAT vs ITO, WARD 2(3)(2), SURAT
ITA 1079/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
SUNIL KONCHADA,NARASANNAPETA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 68/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
PARTHA SARATHY JUPUDY,RAJAHMUNDRY vs ITO, WARD-1, RAJAHMUNDRY
ITA 225/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
SAVITRI NEKKANTI,KAKINADA vs INCOME TAX OFFICER, KAKINDA
ITA 187/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
AJAYBABU VADLAMUDI,GUNTUR vs INCOME TAX OFFICER, WARD - 1, NARSARAOPET
ITA 830/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
INCOME TAX OFFICER, WARD2(1), GUNTUR vs NAGARJUNA CHOWDARY MALLAVARAPU, GUNTUR
ITA 807/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
VENKANNA DASARI,ELURU vs THE INCOME TAX OFFICER, WARD-1, ELURU
ITA 781/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
INCOME TAX OFFICER, WARD 2(1), GUNTUR vs KONDA SRINIVASA REDDY, KUNCHANAPALLI
ITA 682/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
INCOME TAX OFFICER, WARD 2(1), GUNTUR vs KONDA SRINIVASA REDDY, KUNCHANAPALLI
ITA 681/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs SIREESHA YARLAGADDA, SRIKAKULAM
ITA 643/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs RAMESH CHANDRA YARLAGADDA, VISAKHAPATNAM
ITA 642/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
DREDGING CORPORATION OF INDIA LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 638/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
DREDGING CORPORATION OF INDIA LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 637/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
DREDGING CORPORATION OF INDIA LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 636/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
DREDGING CORPORATION OF INDIA LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 635/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
ATUL KUMAR JAIN,BAREIILY vs ITO, BAREILLY
ITA 17/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
PREM KUMAR RASTOGI HUF,LUCKNOW vs ASSESSING OFFICER 6(1), LUCKNOW
ITA 910/LKW/2025[2014-15]Status: DisposedITAT LucknowAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BAREILLY, BAREILLY vs HARSAHAIMAL SHIAMLAL JEWELS (BUDAUN) PRIVATE LIMITED, BAREILLY
ITA 604/LKW/2025[2012-13]Status: DisposedITAT LucknowAY 2012-13
SHRI SYED ASIF ALI,LUCKNOW vs ACIT-1, LUCKNOW
ITA 400/LKW/2020[2013-14]Status: DisposedITAT LucknowAY 2013-14
PARVEEN KUMAR,LUDHIANA vs CIT(A), DELHI
ITA 968/CHANDI/2026[2017-2018]Status: DisposedITAT ChandigarhAY 2017-2018
MAA BHADRAKALI SHAKTIPEETH,HARYANA vs ITO EXEMPTIONS WARD, AMBALA, HARYANA
ITA 724/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
MAA BHADRAKALI SHAKTIPEETH,HARYANA vs ITO EXEMPTIONS WARD AMBALA, HARYANA
ITA 723/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
KURUKSHETRA UNIVERSITY,HARYANA vs DCIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 72/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
ADARSH SOOD,KHANNA vs ITO WARD 1, KHANNA, PUNJAB
ITA 38/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
SHANKRACHARYA TRUST (REGD), CHANDIGARH,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1486/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
SHANKRACHARYA TRUST (REGD), CHANDIGARH,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX EXEMPTION, CHANDIGARH, CHANDIGARH
ITA 1485/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
CAN & ABLE ENTERTAINMENT PRIVATE LIMITED,CHANDIGARH vs THE INCOME TAX OFFICER WARD 2(1), CHANDIGARH
ITA 1470/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
