Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
CAPITA INDIA PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 1(2)(1), MUMBAI, MUMBAI
ITA 3581/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
VAINKUTH PATHAI BHANUSHALI,MUMBAI vs INCOME TAX OFFICER WARD 27(3)(1) MUMBAI, NAVI MUMBAI
ITA 3354/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SACHIN MANOHAR DESHMUKH,MUMBAI vs DCIT, CENTRAL CIRCLE 8(4), MUMBAI, MUMBAI
ITA 3349/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3347/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SURESH PUKHRAJ JAIN,CHENNAI vs INCOME TAX OFFICER-TDS WARD 2(2)(4), MUMBAI
ITA 3234/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
LAKSHACHANDI APARTMENT ABCD CO OPERATIVE HOUSING SOCIETY,MUMBAI vs INCOME TAX OFFICER WARD 41 (4)(2), MUMBAI
ITA 3190/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
SURYA CO OPERATIVE HOUSING SOCIETY LTD,NAVI MUMBAI vs WARD 28(3)(1) MUM-W-(222)(91), NAVI MUMBAI
ITA 2891/MUM/2026[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
SURYA CO OPERATIVE HOUSING SOCIETY LTD,NAVI MUMBAI vs WARD 28(3)(1), NAVI MUMBAI
ITA 2890/MUM/2026[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
JAFAR ALI ANWARULLAH KHAN,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 2711/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JOSE JACOB KALLARAKAL,THANE vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, THANE, THANE
ITA 2536/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
GL CONSTRUCTIONS PRIVATE LIMITED,MUMBAI vs CIRCLE 1(3)(1), MUMBAI, MUMBAI
ITA 2429/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
LILAM CHAND SAND (HUF),MUMBAI vs ACIT/DCIT CIRCLE 23(1), MUMBAI, MUMBAI
ITA 1830/MUM/2026[A Y 2019-20]Status: DisposedITAT Mumbai
VAINKUTH PATHAI BHANUSHALI,MUMBAI vs INCOME TAX OFFICER WARD 27(3)(1), MUMBAI, NAVI MUMBAI
ITA 1761/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
MOHAMMED FIROZ YASIN,THANE vs INCOME-TAX OFFICER, WARD 19(2)(5), MUMBAI, MUMBAI
ITA 1724/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CHEMBUR JYOTI CO-OPERATIVE HOUSING SOCIETY LTD,CHEMBUR vs INCOME TAX OFFICER, VASHI RAILWAY STATION
ITA 1618/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
GANPAT AMRARAMJI PRAJAPATI ,MUMBAI vs INCOME TAX OFFICER 19(1)(1), MUMBAI
ITA 1452/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASGARALI YUSUFALI PORBANDARWALA,MUMBAI vs ASST. CIT, CENTRAL CIRCLE 4(3), MUMBAI
ITA 1417/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
AMITA RAMBILAS AGARWAL,MUMBAI vs INCOME TAX OFFICER, LALBAUG
ITA 1216/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
INCOME TAX OFFICER, WARD 41(3)(3), MUMBAI, MUMBAI vs R P DEVELPOERS, MUMBAI
ITA 9364/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ALLIANCE CORPORATION,MUMBAI vs ITO WARD-17(1)(1), MUMBAI
ITA 9153/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 5(4) MUMBAI, MUMBAI vs AWAS DEVELOPERS AND CONSTRUCTIONS PRIVATE LIMITED, MUMBAI
ITA 6808/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
KRUBBER PRIVATE LIMITED,WADA THANE vs INCOME TAX OFFICER WARD 8 2 2 MUMBAI, MUMBAI
ITA 6665/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PABRAI INVESTMENT FUND IV L.P,MUMBAI vs DCIT INT. TAX CIRCLE 3(3)(2), MUMBAI
ITA 637/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHRIPAL ROOPCHAND JAIN,GOREGAON WEST vs ITO 31(3) (4) , BANDRA EAST
ITA 5560/MUM/2025[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
ASIS CORPORATE ADVISORS LIMITED,MUMBAI vs CIRCLE 6 (2) (1), AAYAKAR BHAVAN
ITA 5338/MUM/2024[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANKIT AGARWAL,MATUNGA EAST MUMBAI vs ASSESSING OFFICER WARD 20(1)(1), PIRAMAL CHAMBER
ITA 5213/MUM/2024[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT 10(3)(2), MUMBAI vs PROCTER & GAMBLE HOME PRODUCTS P.LTD, MUMBAI
ITA 5973/MUM/2017[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PROCTER AND GAMBLE HOME PRODUCTS PRIVATE LIMITED (ERSTWHILE KNOWN AS PROCTER AND GAMBLE HOME PRODUCTS LIMITED),MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX 7(1), MUMBAI
ITA 4977/MUM/2017[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PROCTER & GAMBLE HOME PRODUCTS LTD,MUMBAI vs DCIT CIR 8(2), MUMBAI
ITA 3531/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
AKHIL GARG KUMAR,NEW DELHI vs ITO, WARD 34(5), NEW DELHI
ITA 815/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20