Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
VEERAPPAN LAKSHMANAN,CHENNAI vs ACIT, NCW-3(5), CHENNAI
ITA 2332/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13
JAYANT PACKAGING PVT. LTD. ,CHENNAI vs ITO, CORP. WARD-2(3), CHENNAI
ITA 1465/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
GADAG INSTITUTE FOR TRAINING IN SELF EMPLOYMENT AND RURAL DEVELOPMENT DIRRECTOR,HULKOTI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU
ITA 904/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
GADAG INSTITUTE FOR TRAINING IN SELF EMPLOYMENT AND RURAL DEVELOPMENT DIRRECTOR,HULKOTI vs PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGLORE, BENGALURU
ITA 899/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
AMIT UPADHYAY,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3(3)(1), BANGALORE
ITA 795/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
INCOME TAX OFFICER, WARD-1(1), MYSURU, MYSURU vs HINKAL PAPANNA RAKESH, MYSURU
ITA 794/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
DHAMAKA STORE PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 754/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
KARUNAM SREEDHAR,BALLARI vs INCOME TAX OFFICER, WARD -1, BALLARI, BALLARI
ITA 624/BANG/2026[2013-14]Status: DisposedITAT BangaloreAY 2013-14
BEVOOR LINGAIAH SIDDARAMU,MANDYA vs INCOME TAX OFFICER, WARD 1 & TPS MANDYA, MANDYA
ITA 406/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
BEVOOR LINGAIAH SIDDARAMU,MANDYA vs INCOME TAX OFFICER, WARD 1 AND TPS, MANDYA
ITA 405/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
HASSAN CO OPERATIVE SOCIETY LIMITED,HASSAN vs THE INCOME TAX OFFICER, WARD 1, HASSAN
ITA 397/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
M/S BHOMIKA TRADING COMPANY,INDI ROAD vs INCOME TAX OFFICER, WARD-1 & TPS, VIJAYAPURA
ITA 391/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
MOHAN RAJASHEKAR,BANGALORE vs ITO WARD 5(1)(1), BANGALORE
ITA 176/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
ALACRITY DEVELOPMENTS PRIVATE LIMITED ,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX , BENGALURU
ITA 1012/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
HENNUR BANASWADI COSMOPOLITAN CLUB,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(2), BANGALORE
ITA 3161/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
MR. PERIYANNAN MADESHA ,HALE KOTE, JAGERI SATHEGALA POST, HANUR vs INCOME TAX OFFICER WARD 1, CHAMARAJANAGAR , CHAMARAJANAGAR, KARNATAKA
ITA 3037/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
CHANDRAPPA SANJAYA KUMAR,SHIMOGA vs ITO WARD 5 , SHIMOGA
ITA 2279/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BHADRAPPA RAMACHANDRAPPA KULKARNI,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU
ITA 1872/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
MUMBAI SOGETSU ASSOCIATION,MUMBAI vs INCOME TAX OFFICER, WARD 10(2)(4), MUMBAI, MUMBAI
ITA 5158/MUM/2026[Not Applicable]Status: HeardITAT Mumbai
THE INDIAN SOCIETY OF ADVERTISERS,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5143/MUM/2026[2027-28]Status: HeardITAT MumbaiAY 2027-28
AMRIT SINGH CHAUHAN CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS) MUMBAI, MUMBAI
ITA 5101/MUM/2026[2026-2027]Status: HeardITAT MumbaiAY 2026-2027
MUMBAI SOGETSU ASSOCIATION,MUMBAI vs INCOME TAX OFFICER, WARD 10(2)(4), MUMBAI, MUMBAI
ITA 5082/MUM/2026[Not Applicable]Status: HeardITAT Mumbai
SINDHU SARVODAYA SOCIETY,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4956/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MAKO CHARITY TRUST,MUMBAI vs CIT - (EXEMPTIONS) - MUMBAI, MUMBAI
ITA 4833/MUM/2026[N.A]Status: HeardITAT Mumbai
KHUCHAMAN VIKAS SAMITI BOMBAY ,MUMBAI vs CIT (EXEMPTION) MUMBAI, MUMBAI
ITA 4831/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
VIDHYARTHI VIKAS MANDAL,MUMBAI vs EXEMPTION WARD 2(4), MUMBAI
ITA 4752/MUM/2026[2026-2027]Status: HeardITAT MumbaiAY 2026-2027
VIDHYARTHI VIKAS MANDAL,MUMBAI vs EXEMPTION WARD 2(4), MUMBAI
ITA 4751/MUM/2026[2026-2027]Status: HeardITAT MumbaiAY 2026-2027
KUCHAMAN VIKAS SAMITI BOMBAY,MUMBAI vs CIT (EXEMPTION) MUMBAI, MUMBAI
ITA 4747/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
SHREE RAMMANDIR DEVNAYAKACHARYA DE vs THAN MUMBAI ,MUMBAIVS.EXEM. WARD 2(3), MUMBAI, MUMBAI
ITA 4003/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
KETAN GOKULDAS BADIANI,BORIVALI WEST vs ITO WARD 42(1)(3),MUMBAI, BANDRA EAST
ITA 3984/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11