Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
GENESIS EDUCATIONAL AND CHARITABLE TRUST,KOLKATA vs INCOME TAX OFFICER 1(1) EXEMPT, KOLKATA
ITA 1457/KOL/2026[2025-26]Status: DisposedITAT KolkataAY 2025-26
SHRI JAGANNATH EDUCATIONAL INSTITUTE,KOLKATA vs INCOME TAX OFFICER, WARD 1(3), EXEMPTION, KOLKATA, KOLKATA
ITA 1422/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
PALLAB SAHA,COOCH BEHAR vs I.T.O., WARD - 2(1), KOLKATA
ITA 1375/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SONATAN DAS,UTTAR DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 1249/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SONATAN DAS,ISLAMPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 1248/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
MEGACITY INN,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
ITA 1237/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
M/S. LITTLE BEE CHARITABLE TRUST,KOLKATA vs I.T.O., WARD - 1(4), KOLKATA
ITA 1212/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
OM PRAKASH DARUKA (HUF),RANIGANJ vs ITO, WARD 3(1),, ASANSOL
ITA 1175/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
EKANSH COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(2), , KOLKATA
ITA 744/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
BHASKAR BHATTACHARYYA,KOLKATA vs I.T.O., WARD - 33(1),, KOLKATA
ITA 3166/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
INCOME TAX OFFICER, MURSHIDABAD vs MAJLISHPUR MILK PRODUCERS WELFARE ASSOCIATION, MURSHIDABAD
ITA 1612/KOL/2025[2018-19]Status: HeardITAT KolkataAY 2018-19
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs DHANASHREE ELECTRONICS LIMITED, KOLKATA
ITA 1564/KOL/2025[2021-22]Status: DisposedITAT KolkataAY 2021-22
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs DHANASHREE ELECTRONICS PVT LTD , KOLKATA
ITA 1563/KOL/2025[2020-21]Status: DisposedITAT KolkataAY 2020-21
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs DHANASHREE ELECTRONICS PVT LTD , KOLKATA
ITA 1562/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
S S COMMOSALE PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 3(3), KOLKATA, KOLKATA
ITA 1413/KOL/2024[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
S.S. COMMOSALE PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 3(3), , KOLKATA
ITA 1412/KOL/2024[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SRINIVASAN RAJARAMAN,KANCHIPURAM vs ACIT, CIRCLE-2(1), TRICHY
ITA 909/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
MR. VARUN SRINIVASAN,CHENNAI vs CIT(IT),, CHENNAI
ITA 885/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ANBAZHAGAN RANGANATHAN,TIRUKKOYILUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CUDDALORE
ITA 874/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
NAGARAJAN THIYAGARAJAN GANESH,CHENNAI vs DCIT CC-3(1), CHENNAI
ITA 526/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE vs ARUPUKOTTAI SBK GIRLS HIGHER SECONDARY SCHOOL MANAGING BOARD, ARUPUKOTTAI
ITA 521/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DR. AGARWALS HEALTH CARE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
ITA 473/CHNY/2026[AY 2018-19]Status: DisposedITAT Chennai
PURUSHOTHAMAN KRISHNASAMY,CUDDALORE vs INCOME TAX OFFICER WARD 1 CUDDALORE, CUDDALORE
ITA 469/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE 2(1), TRICHY STATIONED AT THANJAVUR, THANJAVUR vs GUNASEKARAN, PUDUKKOTTAI
ITA 467/CHNY/2026[2022]Status: DisposedITAT Chennai
BADMANABAN NARAYANAN,KANCHEEPURAM vs ITO WARD 1, KANCHEEPURAM
ITA 456/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SEENUVASAN KARTHIK,KACHEEPURAM vs ITO WARD 1, KANCHEEPURAM
ITA 455/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TAMILNADU NEWS PRINT & PAPERS LIMITED, CHENNAI
ITA 1280/CHNY/2026[2017]Status: DisposedITAT Chennai
VALANGAIMAN RADHANANDA KISHORE VENKATARAMAN,CHENNAI vs ITO, NCC-3(1), CHENNAI
ITA 4099/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
R PALANIYAPPAN ,PUDUKKOTTAI vs ITO, WARD-1,, PUDUKKOTTAI
ITA 3718/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SRI ANANDAVALLI KAINGARYA SABHA,THIRUVARUR, TAMILNADU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 2953/CHNY/2025[2025-26]Status: DisposedITAT ChennaiAY 2025-26
