Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
STATE BANK OF INDIA,CHANASMA vs ITO TDS WARD 2, AHMEDABAD, AHMEDABAD
ITA 631/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
STATE BANK OF INDIA - BAHIEL BRANCH,BAHIEL vs ITO TDS WARD 3, AHMEDABAD, AHMEDABAD
ITA 630/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
PARESHBHAI LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 238/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SHALBY LIMITED,AHMEDABAD, GUJARAT vs DCIT ,CIR-4(1)(1),AHMEDABAD, AHMEDABAD ,GUJARAT
ITA 1492/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
SHALBY LIMITED,AHMEDABAD ,GUJARAT vs DCIT, CIRCLE-4(1)(1), AHMEDABAD , GUJARAT
ITA 1474/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
DIGITAL RISK MORTGAGE SERVICES LLC,PUNE vs ACIT (IT) CIRCLE 1, PUNE, PUNE
ITA 885/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
DIGITAL RISK MORTGAGE SERVICES LLC,PUNE vs ITO, (IT) WARD 4, PUNE
ITA 884/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
MRS BHARATIBEN BHAGWANDAS DAMANI,SANGLI vs ITO WARD 3 SANGLI, SANGLI
ITA 626/PUN/2026[2010-11]Status: DisposedITAT PuneAY 2010-11
SILVEX REALTY PRIVATE LIMITED,RAIGAD, MAHARASHTRA vs INCOME TAX OFFICER/DCIT (CIRCLE PANVEL), PANVEL, MAHARASHTRA
ITA 2309/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
INDIAN MEDICAL ASSOCIATION,JALGAON vs CIT APPEALS, NFAC
ITA 2271/PUN/2026[2023-2024]Status: DisposedITAT PuneAY 2023-2024
YASHWANT LIMJI CHAUDHARI,NASHIK vs ITO, WARD 1(1), NASHIK, NASHIK
ITA 1433/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
YOGESH GOPINATH TADVALKAR ,PUNE vs THE ITO WARD 3(3) , PUNE
ITA 1429/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
INCOME TAX OFFICER, PUNE vs SHRIKRUSHNA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT, PUNE
ITA 1351/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SWATI VASANTRAO BAVISKAR,THANE vs ITO, WARD 7(1), PUNE, PUNE
ITA 1348/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
ROTARY DISTRICT WELFARE FUND R.I.D.3131,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),PUNE, PUNE
ITA 1291/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
PRAKASH DHONDIRAM GAVALI ,KOLHAPUR vs ITO WD-1 , RATNAGIRI
ITA 1214/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
ANNAMMA SAMKUTTY,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, WARD-13(4),, PUNE, MAHARASHTRA
ITA 3147/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
GANESH RAMNATH DHOOT,SAMBHAJINAGAR vs ITO, WARD-1(1), AURANGANAD, AURANGABAD
ITA 2369/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
GANESH RAMNATH DHOOT,SAMBHAJINAGAR vs ITO, WARD-1(1), AURANGANAD, AURANGABAD
ITA 2368/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
DURGAPUR CERAMICS & ALLOYS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(1), KOLKATA
ITA 963/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43, , KOLKATA
ITA 905/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43,, KOLKATA
ITA 904/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43,, KOLKATA
ITA 903/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43,, KOLKATA
ITA 902/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43,, KOLKATA
ITA 901/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 45 (NOW ACIT, CIRCLE 43), KOLKATA
ITA 900/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
RAJENDRA KUMAR SINGHANIA HUF,KOLKATA vs I.T.O., WARD - 44(2), KOLKATA
ITA 866/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SHREE DURGA TRADERS,KOLKATA vs I.T.O., WARD - 2(4), DURGAPUR
ITA 480/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
NAXALBARI SARADA SHISHU TEERTHA,SILIGURI vs CIT (EXEMPTION), KOLKATA,, KOLKATA
ITA 2009/KOL/2026[----]Status: DisposedITAT Kolkata
L DEY ROAD SARADA SOCIETY PURULIA,PURULIA vs THE LD. COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA , KOLKATA
ITA 1522/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
