Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
CHHOTU RAM KUMAWAT,JAIPUR vs ACIT CEN CIR 2 JAIPUR, JAIPUR
ITA 1781/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
SMT. SAMPAT JAJOO,BUNDI vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
ITA 1753/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
RAM NIWAS MEEL,SIKAR vs ITO, WARD-1, SIKAR, SIKAR
ITA 1550/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
SHARWAN KUMAR PRAJAPAT,BUNDI vs ITO WARD BUNDI, BUNDI
ITA 1535/JPR/2025[2023-24]Status: DisposedITAT JaipurAY 2023-24
LATE SH. JALEY SINGH THROUGH L/H SMT. BUDDHEE DEVI,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
ITA 1435/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
LATE SH. JALEY SINGH THROUGH L/H SMT. BUDDHEE DEVI,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
ITA 1434/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
BG PROFESSIONAL EDUCATION SOCIETY ,JAIPUR vs DLC-WX(295(1), JAIPUR
ITA 1229/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
WHISTLER HOLDING CORPORATION PRIVATE LIMITED,CHANDIGARH vs ITO. WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 820/CHANDI/2026[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
PARVEEN KUMAR SHARMA,BAIJNATH vs INCOME TAX OFFICER, WARD, PALAMPUR, PALAMPUR
ITA 54/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
PATIALA MOTION PICTURES,PATIALA, PUNJAB vs ITO WARD-4, PATIALA, PUNJAB
ITA 532/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
SOCIAL REFORMS CHARITABLE ORG.,JAMMU vs EXEMPTIONS CIRCLE 1, CHD, CHANDIGARH
ITA 505/CHANDI/2026[2025-2026]Status: DisposedITAT ChandigarhAY 2025-2026
SHREE BABA BALAK NATH TEMPLE TRUST,HIMACHAL PRADESH vs DCIT/ACIT(E)(C-2) CHANDIGARH, CHANDIGARH
ITA 489/CHANDI/2026[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
RAJESH KUMAR,AMB vs INCOME TAX OFFICER, WARD, UNA, UNA
ITA 48/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
SHAHTALAI GROUP OF TEMPLES,HIMACHAL PRADESH vs CIT(E), WARD, SOLAN, HIMACHAL PRADESH
ITA 326/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
SHAHTALAI GROUP OF TEMPLES,HIMACHAL PRADESH vs CIT(E), WARD, SOLAN, HIMACHAL PRADESH
ITA 325/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
SHAHTALAI GROUP OF TEMPLES ,HIMACHAL PRADESH vs CIT(E), WARD, SOLAN, HIMACHAL PRADESH
ITA 324/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
RAJINDER SINGH,FATEHABAD vs ITO, WARD-1, FATEHABAD, FATEHABAD
ITA 1451/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
RAJINDER SINGH,FATEHABAD vs ITO, WARD-1, FATEHABAD, FATEHABAD
ITA 1450/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
PREET BEHL LEGAL HEIR OF RAMAN BEHL,SOLAN vs INCOME TAX OFFICER, SOLAN
ITA 1268/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
THE HR STATE COOP HOUSING FEDERATION LTD,PANCHKULA vs DCIT, PANCHKULA
ITA 1250/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
SHRI MAHASHAKTI KALA MANCH BARNALA,BARNALA vs ITO WARD-1, BARNALA
ITA 10/CHANDI/2026[2024-2025 TO 2026-2027]Status: DisposedITAT Chandigarh
AMARJIT SINGH,RUPNAGAR vs PR. COMMISSIONER OF INCOME TAX, CHANDIGARH-1, CHANDIGARH
ITA 198/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
SHAHEED UDHAM SINGH MEMORIAL BHAWAN SOCIETY,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 1802/CHANDI/2025[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
OASIS LEATHERS LIMITED,CHANDIGARH vs DCIT/ACIT, CIRCLE 1(1), CHANDIGARH, CHANDIGARH
ITA 1627/CHANDI/2025[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
INCOME TAX OFFICER, LUDHIANA vs SWARNIM TIE UP PRIVATE LIMITED, LUDHIANA
ITA 1067/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
ITO WARD-1(3)(1) AHMEDABAD, AHMEDABAD vs NASRIN MOHAMADFAROOQ MEMON, AHMEDABAD
ITA 813/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
PRUTHVI CROP SCIENCE PRIVATE LIMITED ,ANAND vs THE ITO, WARD-1, ANAND
ITA 77/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
STATE BANK OF INDIA CHANDKHEDA BRANCH (05743),AHMEDABAD vs INCOME TAX OFFICER, TDS CIRCLE (TDS), AHMEDABAD, AHMEDABAD
ITA 678/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
STATE BANK OF INDIA,VADODARA vs INCOME TAX OFFICER, TDS WARD TDS 2, VADODARA, VADODARA
ITA 654/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
STATE BANK OF INDIA RASMECC (15608),GANDHINAGAR vs ITO TDS, GANDHINAGAR, GANDHINAGAR
ITA 632/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
