Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

BHAGWAN DAS AGRAWAL, KORBA,KORBA vs ACIT CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 567/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22

DISTRICT HEALTH SOCIETY RAIGARH,RAIGARH vs CIT(APPEAL), BILASPUR

ITA 566/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20

M/S. SIDDHI VINAYAK CONSTRUCTION COMPANY, RAIGARH, RAIGARH vs ITO, WARD-2, RAIGARH, RAIGARH

ITA 534/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15

FAHIM SULTAN ALI, RAJNANDGAON,RAJNANDGAON vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 349/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14

PARIMALKUMAR DHANJIBHAI PATEL,SURAT vs ITO WARD 2(3)(1), SURAT, SURAT

ITA 701/SRT/2026[2013-14]Status: DisposedITAT SuratAY 2013-14

GULAMMOHMAD HUSEN KHANSAHEB,SURAT vs ITO, WARD-2(3)(6), SURAT

ITA 43/SRT/2026[2015-16]Status: DisposedITAT SuratAY 2015-16

DRISHYA POLYFILLS PRIVATE LIMITED,SURAT vs ASSTT./DY. CIT, CIRCLE-1(1)(1), SURAT

ITA 952/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs GUJARAT POLYSOL CHEMICALS LIMITED, VAPI

ITA 701/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21

PRAVINCHANDRA MAHASUKHLAL VADECHA (HUF),SURAT vs ITO, WARD 1(3)(4), SURAT

ITA 544/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15

MANOHAR SINGH CHORADIYA,SURAT vs ITO, WARD 3(3)(3), SURAT

ITA 470/SRT/2025[2008-09]Status: DisposedITAT SuratAY 2008-09

SURAT DUDH UTPADAK MANDAL,SURAT vs PCIT-1, SURAT

ITA 430/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21

KULDEEP RAJENDRA SINGH,SURAT vs ITO, WARD 1(2)(6), SURAT

ITA 1487/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18

KIRAN BHIMANI,SURAT vs DCIT, CIRCLE-1(3), SURAT

ITA 1425/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20

KIRAN BHIMANI,SURAT vs DCIT, CIRCLE-1(3), SURAT

ITA 1424/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20

SISODARA VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI LTD.,NA vs ARIVS.ITO, WARD 5, NAVSARI

ITA 1387/SRT/2025[2011-12]Status: DisposedITAT SuratAY 2011-12

VIRDEV INTERMEDIATES PVT LTD,SURAT vs DCIT, CIRCLE-2(1)(1), SURAT

ITA 1340/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20

ROGI KALYAN SAMITI ,BHAGALPUR vs ITO EXEMPTION WARD , BHAGALPUR

ITA 51/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16

SIYARAM SAW,PATNA vs ITO WARD 3(1), GAYA

ITA 43/PAT/2026[2023-24]Status: DisposedITAT PatnaAY 2023-24

BARUNKANT SATYAM ,MADHUBANI vs ACIT, CENTRAL CIRCLE , MUZAFFARPUR

ITA 24/PAT/2026[2021-22]Status: HeardITAT PatnaAY 2021-22

KUSUM KUMARI,PATNA vs INCOME TAX OFFICER, DULIAJAN ASSAM

ITA 157/PAT/2026[2014-15]Status: DisposedITAT PatnaAY 2014-15

ANISHAPAM PUBLIC CHARITABLE TRUST,PATNA vs ITO EXEMPTION WARD 1, PATNA, PATNA

ITA 595/PAT/2025[2022-23]Status: DisposedITAT PatnaAY 2022-23

RAJEEV KUMAR,PATNA vs DCIT, CENTRAL CIRCLE-1, PATNA

ITA 388/PAT/2025[2023-24]Status: DisposedITAT PatnaAY 2023-24

RAJEEV KUMAR,PATNA vs DCIT, CENTRAL CIRCLE-1, PATNA

ITA 387/PAT/2025[2022-23]Status: DisposedITAT PatnaAY 2022-23

SHANTI DEVI HISARIA,SITAMARHI vs ITO, CENTRL CIR-2, PATNA

ITA 265/PAT/2025[2020-21]Status: DisposedITAT PatnaAY 2020-21

MAHENDRA KUMAR,ALWAR vs ITO, WARD-1(2), ALWAR, ALWAR

ITA 93/JPR/2026[2008-09]Status: DisposedITAT JaipurAY 2008-09

BG PROFESSIONAL EDUCATION SOCIETY,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 86/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20

POONAM CHAND RANWAKA,JAIPUR vs ACIT CEN CIR-2, JAIPUR

ITA 65/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24

ENTREPRENEUR WOMAN ORGANIZATION SOCIETY,JAIPUR vs ITO WD 6(2),JPR, JAIPUR

ITA 27/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24

GOW RAKSHAK SEVA SAMITI,V/P - BARISADRI vs CIT(EXEMPTION) JAIPUR, JAIPUR

ITA 239/JPR/2026[2026-27]Status: HeardITAT JaipurAY 2026-27

AMRAPALI DESING STUDUO,SITAPURA INDUSTRIAL AREA, JAIPUR vs PCIT (CENTRAL), JAIPUR, JEEVAN NIDHI-LIC BUILDING, JAIPUR

ITA 207/JPR/2026[A.Y. 2019-20]Status: DisposedITAT Jaipur