Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

ASSISTANT COMMISSIONER OF INCOME TAX,CORPORATE CIRCLE -1 (1), CHENNAI, CHENNAI vs FIH INDIA PRIVATE LIMITED, KANCHIPURAM

ITTPA 1/CHNY/2025[2007-08]Status: DisposedITAT ChennaiAY 2007-08
21/7/2026

M/S. FIH INDIA PVT. LTD.,CHENNAI vs DCIT, COMPANY CIRCLE-2(1), CHENNAI

ITTPA 137/CHNY/2024[2007-08]Status: DisposedITAT ChennaiAY 2007-08
21/7/2026

LG ELECTRONICS INDIA LIMITED,DELHI vs DCIT, CIRCLE-13(1), DELHI

ITTPA 187/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
21/7/2026

GRAMIN MAHILA JAN JAGRITI SAMITI,PITHORAGARH vs EXEMPTION WARD, DEHRADUN

ITA 301/DDN/2026[2025-26]Status: DisposedITAT DehradunAY 2025-26
21/7/2026

JAN SHIKSHYA SAMITI GOPESHWAR,DEHRADUN vs EXEMPTION WARD, DEHRADUN

ITA 299/DDN/2026[2025-26]Status: DisposedITAT DehradunAY 2025-26
21/7/2026

JAN SHIKSHYA SAMITI GOPESHWAR ,CHAMOLI vs EXEMPTION WARD, DEHRADUN

ITA 298/DDN/2026[2025-26]Status: DisposedITAT DehradunAY 2025-26
21/7/2026

SAMARTH INDIA CHARITABLE TRUST,DEHRADUN vs EXEMPTION WARD, DEHRADUN

ITA 296/DDN/2026[2025-26]Status: DisposedITAT DehradunAY 2025-26
21/7/2026

ANTI POLLUTION ARMY CHARITABLE TRUST,DEHRADUN vs EXEMPTION WARD, DEHRADUN

ITA 295/DDN/2026[2025-26]Status: DisposedITAT DehradunAY 2025-26
21/7/2026

ANTI POLLUTION ARMY CHARITABLE TRUST,DEHRADUN vs EXEMPTION WARD, DEHRADUN

ITA 276/DDN/2026[2025-26]Status: DisposedITAT DehradunAY 2025-26
21/7/2026

MANGLOR KISAN SEWA SAHAKARI SAMITI LIMITED,ROORKEE vs INCOME TAX OFFICER, ROORKEE

ITA 271/DDN/2026[2015-16]Status: DisposedITAT DehradunAY 2015-16
21/7/2026

DOLPHIN DRILLING LIMITED,DEHRADUN vs THE DEPUTY COMMISSIONER OF INCOME TAX, ( INTERNATIONAL TAXATION), DEHRADUN

ITA 52/DDN/2020[2017-18]Status: DisposedITAT DehradunAY 2017-18
21/7/2026

DOLPHIN DRILLING LTD,NOIDA vs ACIT, INTERNATIONAL TAXATION, CIRCLE- 2, DEHRADUN

ITA 5492/DEL/2018[2015-16]Status: DisposedITAT DehradunAY 2015-16
21/7/2026

DASRATH SINGH,JHANSI vs INCOME TAX OFFICER, JHANSI

ITA 481/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
21/7/2026

SUGHAR SINGH MEMORIAL SHIKSHA PRASAR SAMITI,ETAWAH vs INCOME TAX OFFICER, EXEMPTION, AGRA, AGRA

ITA 318/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
21/7/2026

OM BETWA BHANDAR GRAH,JALAUN vs ITO WARD 2(1)(5), INCOME TAX OFFICER

ITA 269/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
21/7/2026

VINAY PATHAK,MORENA vs INCOME TAX OFFICER- WARD(1), MORENA

ITA 219/AGR/2026[2020-2021]Status: DisposedITAT AgraAY 2020-2021
21/7/2026

LAKHAMI CHAND AGARWAL,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA

ITA 118/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
21/7/2026

PRAVEEN SHRIVASTAVA,GUNA vs INCOME TAX OFFICER GUNA, INCOME TAX OFFICER GUNA

ITA 599/AGR/2025[2017-18]Status: DisposedITAT AgraAY 2017-18
21/7/2026

LALA MUNI LAL JAIN CHARITABLE TRUST,BAZAR BIKANERIAN vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 374/ASR/2026[2027-2028]Status: DisposedITAT AmritsarAY 2027-2028
21/7/2026

KUKREJA CHARITABLE FOUNDATION,JAMMU vs INCOME TAX OFFICER WARD-(EXEMPTION), JAMMU

ITA 366/ASR/2026[2025-2026]Status: DisposedITAT AmritsarAY 2025-2026
21/7/2026

KASHMIR WELFARE TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 346/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
21/7/2026

SMARAPAN SOCIETY FOR DEVELOPMENT OF MENTALLY DISABLED,TARN TARAN vs INCOME TAX OFFICER WARD- ( EXEMPTIONS), AMRITSAR

ITA 342/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
21/7/2026

VIKAS GOYAL,CHANDIGARH vs INCOME TAX OFFICER, MANSA

ITA 599/ASR/2025[2014-15]Status: DisposedITAT AmritsarAY 2014-15
21/7/2026

GURVIR SINGH,HOSHIARPUR vs INCOME TAX OFFICER, ITO WARD

ITA 591/ASR/2025[2015-2016]Status: DisposedITAT AmritsarAY 2015-2016
21/7/2026

GURVIR SINGH,VILLAGE RAJOWAL vs INCOME TAX OFFICER, HOSHIARPUR

ITA 590/ASR/2025[2015-2016]Status: DisposedITAT AmritsarAY 2015-2016
21/7/2026

PT. SHANKER DASS EDUCATIONAL WELFARE SOCIETY ,PATHANKOT vs INCOME TAX OFFICER WARD- ( EXEMPTIONS), AMRITSAR

ITA 465/ASR/2024[2019-20]Status: DisposedITAT AmritsarAY 2019-20
21/7/2026

PT. SHANKER DASS EDUCATIONAL WELFARE SOCIETY, PATHANKOT vs INCOME TAX OFFICER WARD ( EXEMPTIONS), AMRITSAR

ITA 464/ASR/2024[2018-19]Status: DisposedITAT AmritsarAY 2018-19
21/7/2026

THE THE HIND SAMACHAR LTD,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3,, JALANDHAR

ITA 617/ASR/2017[2014-15]Status: DisposedITAT AmritsarAY 2014-15
21/7/2026

THE THE HIND SAMACHAR LTD,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3,, JALANDHAR

ITA 616/ASR/2017[2013-14]Status: DisposedITAT AmritsarAY 2013-14
21/7/2026

THE THE HIND SAMACHAR LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JAANDHAR CITY

ITA 47/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
21/7/2026