Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
MAHESH KUMAR,HARYANA vs ACIT CENTRAL CIRCLE, GURGAON
ITA 5603/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
DCIT, GURGAON vs COTTON WORKS, GURGAON
ITA 5489/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
VINEET PRATAP SHARMA,DELHI vs CIRCLE 22(2), DELHI
ITA 4597/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
ACIT, CIRCLE-3(1), GURGAON vs TPV TECHNOLOGY INDIA PVT. LTD. , GURGAON
ITA 1947/DEL/2023[2015-16]Status: DisposedITAT DelhiAY 2015-16
LUMINOUS POWER TECHNOLOGIES PVT. LTD.,NEW DELHI vs NEAC, NEW DELHI
ITA 608/DEL/2021[2016-17]Status: DisposedITAT DelhiAY 2016-17
SANDEN VIKAS INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, TP DELHI 3(1)(2), NEW DELHI
ITA 1754/DEL/2021[2017-18]Status: DisposedITAT DelhiAY 2017-18
LUMINOUS POWER TECHNOLOGIES PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 5, NEW DELHI
ITA 8768/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
LUMINOUS POWER TECHNOLOGIES PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 5, NEW DELHI
ITA 6084/DEL/2018[2014-15]Status: DisposedITAT DelhiAY 2014-15
LUMINOUS POWER TECHNOLOGIES PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 05, NEW DELHI
ITA 6996/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
YASH PAL,KAITHAL vs ITO, WARD-2, KAITHAL
ITA 76/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
SRI. PRAKASHA vs THE ASSESSMENT UNIT
WP/21494/2026ITAT Karnataka
B M SHYAM PRASAD
AMRIT DEEP SINGH vs UNION OF INDIA AND ORS
CWP/23690/2021ITAT Punjab & Haryana
JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR
M/S NEW DEEP LIQUORS vs UNION OF INDIA AND ORS
CWP/22303/2021ITAT Punjab & Haryana
JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR
PURE MILK PRODUCTS PVT. LTD. vs UNION OF INDIA AND ORS
CWP/21666/2021ITAT Punjab & Haryana
JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR
BATTIRA KAVITHA DEVAIAH vs INCOME TAX OFFICER
WP/9261/2026ITAT Karnataka
SMT RAJAMMA vs INCOME TAX OFFICER
WP/19826/2026ITAT Karnataka
SRI HOSAMALANGI NAGANNA NAGARAJAPPA vs INCOME TAX OFFICER
WP/21594/2026ITAT Karnataka
SRI. CHANDRASHEKAR vs INCOME TAX OFFICER
WP/21993/2026ITAT Karnataka
PETER GLEN DSA vs INCOME TAX OFFICER
WP/14573/2026ITAT Karnataka
Principal Commissioner of Income Tax vs Shanmuganathan Rajasekaran,
TCA/76/2026ITAT Madras
Honourable The CHIEF JUSTICE
HIGH VISTA BUILDCON PVT LTD (EARLIER KNOWN AS VIKRAM ELECTRIC EQUIPMENT PVT LTD) vs NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI & ORS.
W.P.(C)/4594/2026ITAT Delhi
NIRMAL PURI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, NEW DELHI
ITA/529/2026ITAT Delhi
MEENAKSHI JAIN vs NATIONAL FACELESS ASSESSMENT CENTRE THROUGH ADDITIONAL CIT, DELHI, AND ANR.
CWP/6487/2022ITAT Punjab & Haryana
JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR
ANUSHKA GARG(JAIN) vs NATIONAL FACELESS ASSESSMENT CENTRE THROUGH ADDITIONAL CIT, DELHI AND ANR.
CWP/6471/2022ITAT Punjab & Haryana
JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR
MEENAKSHI JAIN vs NATIONAL FACELESS ASSESSMENT CENTRE THROUGH ADDITIONAL CIT, DELHI AND ANR.
CWP/6464/2022ITAT Punjab & Haryana
JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR
ANUSHKA GARG (JAIN) vs NATIONAL FACELESS ASSESSMENT CENTRE THROUGH ADDITIONAL CIT, DELHI AND ANR.
CWP/6456/2022ITAT Punjab & Haryana
JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR
SHYAM LAL GURJAR S/O MANGU RAM vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
CW/16258/2024ITAT Rajasthan
H L BUILDWELL PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, LUDHIANA AND ORS
CWP/2210/2026ITAT Punjab & Haryana
GLOBAL ANALYTICS INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CIRCLE 1(1), CHENNAI
ITTPA 30/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
FAST FORWARD LOGISTICS PRIVATE LIMITED ,CHENNAI vs THE INCOME TAX OFFICER, CHENNAI
ITTPA 10/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
