Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
MOHD WASEEM,NEW DELHI vs ITO, WARD 60(6), DELHI, NEW DELHI
ITA 3834/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs VED PRAKASH GUPTA AND SONS HUF, NEW DELHI
ITA 3833/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
M G N BUILDING MATERIAL SUPPLIERS,SAMBHAL vs INCOME TAX OFFICER, SAMBHAL
ITA 3658/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
JCIT OSD CIRCLE 16.1, NEW DELHI vs MORPHEUS DEVELOPERS PRIVATE LIMITED, NEW DELHI
ITA 3333/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DAVESH CHANDER,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
ITA 3317/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DAVESH CHANDER ,DELHI vs DCIT CENTRAL CIRCLE -28 , DELHI
ITA 3316/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KRITIKA JAIN L/H LATE SH. SANJAY JAIN,DELHI vs ACIT CIRCLE 61(1), DELHI
ITA 2929/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
KRITIKA JAIN L/H LATE SH. SANJAY JAIN,DELHI vs ACIT, CIRCLE 61(1), DELHI
ITA 2928/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
PLEASANT IMPEX PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 2753/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-18, DELHI, DELHI vs BHUDEV HARIOM GUPTA, DELHI
ITA 2643/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
GEETA,KARNAL vs ITO WARD 1, KARNAL
ITA 2207/DEL/2026[2019-20]Status: HeardITAT DelhiAY 2019-20
GEETA,KARNAL vs ITO WARD 1, KARNAL
ITA 2206/DEL/2026[2019-20]Status: HeardITAT DelhiAY 2019-20
GEETA,KARNAL vs ITO WARD 1, KARNAL
ITA 2205/DEL/2026[2019-20]Status: HeardITAT DelhiAY 2019-20
KSHITIZ IMPEX PRIVATE LIMITED,NEW DELHI vs ITO WARD 14(3), DELHI
ITA 2195/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KSHITIZ IMPEX PRIVATE LIMITED,NEW DELHI vs ITO WARD 14(3), DELHI
ITA 2194/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
STIC TRAVELS PVT LTD,DELHI vs INCOME TAX DEPARTMENT, DELHI
ITA 2157/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
AJEET SINGH,GURUGRAM vs DCIT, CIRCLE 1(1), GURUGRAM
ITA 2152/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SANJIV NARANG,NEW DELHI vs ASSESSING OFFICER , NEW DELHI
ITA 1571/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, DELHI vs SHEEL CHAND JAIN, DELHI
ITA 1381/DEL/2026[2018]Status: DisposedITAT Delhi
SHRI BABA BALAKPURI JI DHARMARTH AUSHDHALAYA AND TRUST,ROHTAK vs ROHTAK, ROHTAK
ITA 1087/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
PANKAJ SINGHAL,DELHI vs INCOME TAX OFFICER (ITO), DELHI
ITA 8799/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
PANKAJ SINGHAL,DELHI vs INCOME TAX OFFICER (ITO), DELHI
ITA 8798/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
PANKAJ SINGHAL,DELHI vs INCOME TAX OFFICER (ITO), DELHI
ITA 8797/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
PANKAJ SINGHAL,DELHI vs INCOME TAX OFFICER (ITO), DELHI
ITA 8796/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
RKKR SHIKSHA FOUNDATION,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX , FARIDABAD,HARYANA
ITA 8622/DEL/2025[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
IILM FOUNDATION ACADEMY,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD
ITA 8620/DEL/2025[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
EMBRACE GAS SERVICES PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 8336/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ARVINDER SINGH,PUNJABI BAGH vs CIT (A), JHANDEWALAN
ITA 8076/DEL/2025[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
ARVINDER SINGH,PUNJABI BAGH vs CIT (A), JHANDEWALAN
ITA 8075/DEL/2025[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs SHEETAL CHAUDHARY, UTTAR PRADESH
ITA 6909/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13