Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
M/S. G.R PANDYA SHARE BROKING LTD COMPANY ,MUMBAI vs ACIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 8689/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 19 1 MUMBAI, MUMBAI vs JAYESH DINESHKUMAR SHAH, MUMBAI
ITA 8557/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ITO-10(3)(1), MUMBAI, MUMBAI vs M/S PERFECT THREAD MILLS LIMITED, MUMBAI
ITA 7436/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DEVEN PRAKASHCHAND JAIN,MUMBAI vs ITO 19(1)(4), MUMBAI
ITA 2250/MUM/2024[2014-15]Status: DisposedITAT MumbaiAY 2014-15
M/S. BANK OF AMERICA N.A.,MUMBAI vs THE DY DIT (IT) 1(1), MUMBAI
ITA 2284/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
THE DY DIT (IT) 3(2), MUMBAI vs M/S. BANK OF AMERICA, MUMBAI
ITA 2283/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
THE DY DIT (I.T) 3(2), MUMBAI vs M/S. BANK OF AMERICA, MUMBAI
ITA 9162/MUM/2004[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
M/S. BANK OF AMERICA,MUMBAI vs THE ACIT CIR1(1), MUMBAI
ITA 8681/MUM/2004[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
INCOME TAX OFFICER, DELHI vs JIMMY TALWAR, DELHI
ITA 738/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
JAI SINGH GOEL,DELHI vs DCIT CC-15, DELHI
ITA 5843/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
KULDEEPAK KUMAR,DELHI vs INCOME TAX OFFICER, WARD 44(1), DELHI
ITA 5664/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SATENDER KUMAR,GARHI HARSARU vs NWR-W-(107)(91), GURGAON
ITA 5656/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
NARENDER RATHEE,BAHADURGARH, JHAJJAR, HARYANA vs INCOME TAX OFFICER, WARD 3 ROHTAK, ROHTAK
ITA 5652/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SATYENDRA KUMAR NARWAL,HARYANA vs INCOME TAX OFFICER, DELHI
ITA 5610/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DAYAWAT,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 5527/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ASLAM AHMED QUREESHI,BULAND SHAHR vs INCOME TAX OFFICER , BULAND SHAHR
ITA 5500/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
VIRENDER SINGH,DELHI vs ITO WARD 4(1), GURGAON
ITA 5492/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ENTERSLICE ITES PRIVATE LIMITED,NOIDA vs INCOME TAX OFFICER WARD 5(1)(3), NOIDA
ITA 5480/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BABA RAM DAS EDUCATIONAL AND WELFARE SOCIETY,BAHADURGARH vs ITO (EXEMPTIONS), ROHTAK
ITA 5458/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
KULDHER SINGH,KARNAL vs ITO WARD 5, KARNAL
ITA 5392/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
RAJ KUMAR,FARIDABAD PALWAL vs INCOME TAX OFFICER WARD 2(1), FARIDABAD
ITA 5372/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
LAKHMI CHAND CHARITABLE SOCIETY ,DELHI vs P,CIT CENTRAL -3, DELHI
ITA 5026/DEL/2026[-]Status: DisposedITAT Delhi
M/S NITIN TYAGI ASHISH CHHATWAL,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 4804/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHAAGIRD FOUNDATION,DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4756/DEL/2026[NA]Status: DisposedITAT Delhi
SHAAGIRD FOUNDATION,NEW DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4755/DEL/2026[NA]Status: DisposedITAT Delhi
SMAI SATHAL DADI GAURI MANDIR SEVA SAMITI,BADYAN, RANGRAN vs CIT EXEMPTION- CHANDIGARH, CHANDIGARH
ITA 4598/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
RAMESH CHAND AGGARWAL,DELHI vs ITO, WARD 30 (1), DELHI
ITA 4350/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
VINAY KUMAR SINGAL,GURUGRAM vs INCOME TAX OFFICER WARD 4(5), GURGAON
ITA 4260/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHALIMAR BAGH SAMAJ SEVA SAMITI,NEW DELHI vs CIT(EXEMPTION) DELHI, DELHI
ITA 4204/DEL/2026[NA]Status: DisposedITAT Delhi
BOP PRIVATE LIMITED,BABAR ROAD, WORLD TRADE CENTRE, CONNAUGHT PLACE vs ITO DEL-C-(32)(2), DELHI
ITA 3852/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
