Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

CHANNIAH SIDDAPPA,MYSORE vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSURU

ITA 1695/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
22/7/2026

CHANNAIAH SIDDAPPA,MYSORE vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSORE

ITA 1694/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

JAYAPRAKASH RAMAPPA,BANGALORE vs ITO WARD 2(1)(1) BANGALORE, BANGALORE

ITA 1692/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

SRINIVASA NAGARATHNA,HASSAN vs INCOME TAX OFFICER WARD 1 & TPS , HASSAN, HASSAN

ITA 1675/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

HOSAMANE SRINIVASAIAH SURESH,DAKSHINA KANNADA vs ITO WARD 1(1) MANGALORE, MANGALORE

ITA 1666/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

RAVIKUMARA KAKKEBETTU BHAT,MANGALORE vs ITO WARD 1(1) MANAGALORE, MANAGALORE

ITA 1665/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

FARIDAYASHMIN G KHATIB,MANGALORE vs ITO WARD 2(1) MANGALORE, MANGALORE

ITA 1664/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

ASWATHA KUMAR,MYSORE vs ITO WARD 1(1) MYSORE, MYSORE

ITA 1663/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

VEERANNA HANUMANTHAPPA,CHITRADURGA vs ITO WARD 1 CHITRADURGA, CHITRADURGA

ITA 1662/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

DEEPA SUNIL PATGAONKAR,HUBLI vs ITO WARD 1 DAVANGERE, DAVANGERE

ITA 1646/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

R S BADARINATHA,MYSORE vs INCOME TAX OFFICER WARD 1(1),MYSORE, MYSURU

ITA 1625/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
22/7/2026

R S BADARINATHA,MYSURU vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSURU

ITA 1624/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

DODDABALLAPURA PLANNING AUTHORITY ,DODDABALLAPURA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

ITA 2891/BANG/2025[NA]Status: DisposedITAT Bangalore
22/7/2026

BRAHMANARA KSHEMABHIVRIDDI SANGHA ,HUBLI vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE

ITA 2595/BANG/2025[NA]Status: DisposedITAT Bangalore
22/7/2026

IMTIYAZ ABDULREMAN ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR

ITA 2327/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
22/7/2026

SARVODAYA CHARITABLE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

ITA 1734/BANG/2025[NA]Status: HeardITAT Bangalore
22/7/2026

SARVODAYA CHARITABLE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

ITA 1733/BANG/2025[NA]Status: HeardITAT Bangalore
22/7/2026

GOPINATH NEELAPPA VENKATAPUR,HAVERI vs INCOME TAX OFFICER, WARD-1 , HAVERI

ITA 1729/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
22/7/2026

AMRITA BHOOMI,BANGALORE vs DCIT CIRCLE-5(1)(1), BANGALORE

ITA 1715/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
22/7/2026

GAFFAR BAIG,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(4), BENGALURU

ITA 1662/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
22/7/2026

KARAMTARA ENGINEERING LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE 8(1), MUMBAI

ITA 958/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
22/7/2026

MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI, MUMBAI

ITA 5931/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
22/7/2026

IMRAN NOOR MOHAMMED SULIA,MUMBAI vs ASSISSTANT COMMISSIONER, CIRCLE 3(1)(1), AAYAKAR BHAWAN, MUMBAI, MUMBAI

ITA 3355/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
22/7/2026

SUNIL NAMDEO JAGTAP,MUMBAI vs AO, MUMBAI

ITA 3192/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
22/7/2026

ZAKEE AHMED ABDUL SATTAR SHAIKH,MUMBAI vs INCOME TAX OFFICER - 1(1), KALYAN, KALYAN

ITA 2722/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
22/7/2026

DCIT CC-8(2),MUMBAI, MUMBAI vs ARTI RAKESH KATHOTIA, MUMBAI

ITA 2276/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
22/7/2026

DEPUTY COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE 8(1), MUMBAI, MUMBAI vs RAJKUMAR GULABCHAND LADNIYA, AURANGABAD

ITA 2122/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
22/7/2026

NAGA NAVEEN KUMAR POLAVARAPU,HYDERABAD vs THE INCOME TAX OFFICER WARD 42(2)(4), MUMBAI, MUMBAI

ITA 1696/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
22/7/2026

NEELESHKUMAR RADHESHYAM LAHOTI ,MUMBAI vs INCOME TAX OFFICER WARD 32(2)(1), MUMBAI

ITA 1283/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
22/7/2026

SEEMA DHRUVA MALL,GOREGAON vs DCIT 42(3)(1), MUMBAI

ITA 1231/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
22/7/2026