BRAHMANARA KSHEMABHIVRIDDI SANGHA ,HUBLI vs. COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE

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ITA 2595/BANG/2025Status: DisposedITAT Bangalore22 July 20263 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal accepted the assessee's request to withdraw the appeal. Therefore, the appeal was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against the order rejecting its application for registration under section 12AB of the Income Tax Act. The assessee subsequently sought to withdraw the appeal.

What were the issues?

Whether the assessee's appeal against the rejection of registration under Section 12AB should be dismissed as withdrawn.

Which sections of the Income-tax Act were involved?

Section 12AB

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE

Before: SHRI WASEEM AHMED & SHRI SANDEEP SINGH KARHAIL

PER SANDEEP SINGH KARHAIL, JUDICIAL MEMBER: 1. The assessee has filed the present appeal against the impugned order dated 11.12.2023 passed by the learned Commissioner of Income Tax (Exemptions), Bangalore, rejecting the application filed by the assessee

ITA 2595/BANG/2025 BRAHMANARA KSHEMABHIVRIDDI SANGHA

seeking registration under section 12AB of the Income Tax Act, 1961 (“the Act”).

2.

During the hearing, the learned Authorised Representative (“learned AR”) at the outset submitted that the assessee seeks to withdraw the present appeal. In this regard, the learned AR also referred to the letter filed by the assessee on 07.07.2026 before the Tribunal seeking leave to withdraw the present appeal.

3.

In view of the above, we accept the assessee’s request to withdraw the present appeal.

4.

In the result, the appeal by the assessee is dismissed as withdrawn. Order pronounced in the open court on 22-July-2026

Sd/- Sd/- (WASEEM AHMED) (SANDEEP SINGH KARHAIL) ACCOUNTANT MEMBER JUDICIAL MEMBER Bangalore,

Dated, the 22-July-2026.

*VM*

Copy to: BRAHMANARA KSHEMABHIVRIDDI SANGHA , NO. 94, KESHWAPUR, OLD BADAMI 1 NAGAR, HUBLI-DHARWAD-580023, KARNATAKA

ITA 2595/BANG/2025 BRAHMANARA KSHEMABHIVRIDDI SANGHA

COMMISSIONER OF INCOME TAX(EXEMPTIONS) , 2 UNITY BUILDING, MISSION ROAD,, BANGALORE-560027, KARNATAKA 3 THE PCIT / CIT, 4 THE D.R., I.T.A.T., BANGALORE BENCH 5 GUARD FILE BY ORDER

ASSISTANT REGISTRAR I.T.A.T., BANGALORE

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