Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

LATE KRISHNASWAMI BASKARAN, REP. BY L/H. A KOKILA,TIRUPPUR vs JCIT, CIRCLE-1,, TIRUPPUR

ITA 2861/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
22/7/2026

(LATE) KRISHNASWAMI BASKARAN, REP. BY L/H. A KOKILA,TIRUPPUR vs JCIT, CIRCLE-1,, TIRUPPUR

ITA 2860/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
22/7/2026

HUMNABAD MOHAMMED OMER,TAMIL NADU vs DCIT NON CORP.CIRCLE 4(1) CHE, CHENNAI

ITA 264/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
22/7/2026

SIVASANKAR REAL ASSETS PVT. LTD.,CHENNAI vs PCIT, CENTRAL,, CHENNAI

ITA 2381/CHNY/2026[2022-23]Status: FixedITAT ChennaiAY 2022-23
22/7/2026

KONGUNADU KAKKUM KARNKAL,ERODE vs CIT(E), CHENNAI

ITA 2338/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
22/7/2026

KONGUNADU KAKKUM KARNKAL,ERODE vs CIT(E), ERODE

ITA 2337/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
22/7/2026

VAKHITHASAFANNA,CHENNAI vs ITO, CHENNAI

ITA 2288/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
22/7/2026

VALNAICKENPALAYM RANGASAMY PALANIVELU, ,NAMAKKAL vs ITO, WARD 2, NAMAKKAL, NAMAKKAL

ITA 225/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
22/7/2026

FC2751CDMTKCOOPINSTEMCS,CHIDAMBARAM vs INCOME TAX OFFICER, CUDDALORE

ITA 2241/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
22/7/2026

PRABHU BALAMBIGAI,TIRUVALLUR vs INCOME TAX OFFICER WARD 1 TIRUVALLUR, THIRUVALLUR

ITA 2180/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
22/7/2026

INCOME TAX OFFICER, CHENNAI vs ASOKAN RENUKA DEVI, CHENNAI

ITA 209/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
22/7/2026

GUNAPAL MURUGANANDAM,SOMANAIYAKKAN PATTI VILLAGE vs INCOME TAX OFFICER, VELLORE

ITA 1606/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
22/7/2026

RAJAGOPAL SHANKER,CHENNAI vs ITO, NCW-3(1), CHENNAI

ITA 1272/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
22/7/2026

THATHAIYENGARPET VENKATESAN GOPALAKRISHNAN BADRINARAYANAN,KARUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIR 2 COIMBATORE, COIMBATORE

ITA 3749/CHNY/2025[2014-2015]Status: DisposedITAT ChennaiAY 2014-2015
22/7/2026

THATHAIYENGARPET VENKATESAN GOPALAKRISHNAN BADRINARAYANAN,KARUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIR 2 COIMBATORE, COIMBATORE

ITA 3748/CHNY/2025[2013-2014]Status: DisposedITAT ChennaiAY 2013-2014
22/7/2026

INCOME TAX OFFICER WARD-1 TIRUVALLUR, TIRUVALLUR vs THE MINJUR PRIMARY AGRICULTURAL COOP CREDIT SOCIETY JJ110, TIRUVALLUR

ITA 3243/CHNY/2025[2018]Status: DisposedITAT Chennai
22/7/2026

PEOPLES MULTIPURPOSE DEVELOPMENT SOCIETY,VILLUPURAM vs ITO, EXEMPTIONS WARD-1,, CHENNAI

ITA 2824/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
22/7/2026

GEJJALAGERE SREEKANTAIAH CHANDRASHEKARA,MANDYA vs INCOME TAX OFFICER WARD 1 & TPS MANDYA, MANDYA

ITA 906/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
22/7/2026

GOPAL S. PANDIT,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), MANGALURU

ITA 905/BANG/2026[2006-2007]Status: DisposedITAT BangaloreAY 2006-2007
22/7/2026

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 529/BANG/2026[2022-2023]Status: DisposedITAT BangaloreAY 2022-2023
22/7/2026

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 528/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
22/7/2026

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 527/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
22/7/2026

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 526/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
22/7/2026

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGLAORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 525/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
22/7/2026

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 524/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
22/7/2026

MACHIMANDA MADAPPA AND AKKAMMA MADAPPA CHARITABLE TRUST,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD-2, BENGALURU, BENGALURU

ITA 360/BANG/2026[NOT APPLICABLE]Status: DisposedITAT Bangalore
22/7/2026

MACHIMANDA MADAPPA AND AKKAMMA MADAPPA CHARITABLE TRUST,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD-2, BENGALURU, BENGALURU

ITA 359/BANG/2026[NOT APPLICABLE]Status: DisposedITAT Bangalore
22/7/2026

SHRADDHA EYECARE TRUST, BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BANGALORE

ITA 299/BANG/2026[NA]Status: HeardITAT Bangalore
22/7/2026

SHRADDHA EYECARE TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BENGALURU

ITA 298/BANG/2026[NA]Status: HeardITAT Bangalore
22/7/2026

SRINIVASA NAGARATHNA,HASSAN vs INCOME TAX OFFICER, WARD 1 & TPS , HASSAN, HASSAN

ITA 1697/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
22/7/2026