Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
AKZO NOBEL INDIA LTD (AKZO NOBEL CAR REFINISHES INDIA PVT LTD AMALGAMATED WITH AKZO NOBEL INDIA LTD),KOLKATA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA
ITA 3049/KOL/2025[2009-10]Status: DisposedITAT KolkataAY 2009-10
AKZO NOBEL INDIA LTD (AKZO NOBEL CAR REFINISHES INDIA PVT LTD AMALGAMATED WITH AKZO NOBEL INDIA LTD),KOLKATA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA
ITA 3048/KOL/2025[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT, CC-1(1), KOLKATA, KOLKATA vs M/S. PADMAKAR MARKETING PRIVATE LIMITED, KOLKATA
ITA 2965/KOL/2025[2011-12]Status: DisposedITAT KolkataAY 2011-12
SAMSKAR FINANCIAL SERVICES PRIVATE LIMITED ,KOLKATA vs PCIT, KOLKATA 2, , KOLKATA
ITA 2584/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
DCIT CC 1 4 KOLKATA, KOLKATA vs LAL TRADERS & AGENCIES PVT LTD, KOLKATA
ITA 2387/KOL/2025[2017]Status: DisposedITAT Kolkata
ESJAY COMMERCE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA
ITA 2375/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SUCCESS VYAPAAR PVT. LTD.,,KOLKATA vs ITO, WARD 8(4),, KOLKATA
ITA 2359/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ANUTOSH CHAKRABORTI,KOLKATA vs D.C.I.T., CIRCLE - 52(1),, KOLKATA
ITA 2085/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SANJAYK KUMAR AGARWAL,SILIGURI vs ACIT, CIRCLE-1, SILIGURI, SILIGURI
ITA 1959/KOL/2025[2016-17]Status: DisposedITAT KolkataAY 2016-17
M/S TDK INDIA PRIVATE LIMITED,KOLKATA vs D.C.I.T., CIRCLE-11(1), KOLKATA
ITA 1998/KOL/2024[2020-21]Status: DisposedITAT KolkataAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA , AAYAKAR BHAWAN POORVA vs DIACH CHEMICALS PIGMENTS PRIVATE LIMITED, HOWRAH, DHULAGARH
ITA 1890/KOL/2024[2021-22]Status: DisposedITAT KolkataAY 2021-22
KALAIKAR KAFEEL AHMED,VELLORE vs ITO, WARD-3,, VELLORE
ITA 895/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, MADURAI vs SETHURAMAN GURUSHANKAR, MADURAI
ITA 818/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GOVINDARAJ KENNEDY,THRIVARUR vs ITO, WARD-1,, THIRUVARUR
ITA 76/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
KAVUNDAMPALAYAM PALANISAMY MANOHARAN,COIMBATORE vs ITO, NCW-3(1), COIMBATORE
ITA 68/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
ASUMUGHU THANGARAJ,VELLORE vs INCOME TAX OFFICER, WARD 2 VELLORE, VELLORE
ITA 581/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
JAKIRHUSSAIN,VILUPURAM vs INCOME TAX OFFICER, WARD 1, VILLUPURAM
ITA 578/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, COIMBATORE vs MAHAMERUBENEFIT FUNDS NIDHI LIMITED, COIMBATORE
ITA 570/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs MAHALINGAMUDALIAR SHYAMALANATHAN TAMILSELVAN, SALEM
ITA 569/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SUBRAMANIAN BANUMATHI,VIRUDHUNAGAR vs ITO, WARD-1,, VIRUDHUNAGAR
ITA 52/CHNY/2026[52]Status: DisposedITAT Chennai
FOURCCEESS DIAMONDS PIRVATE LIMITED,CHENNAI vs ITO CORP. WARD 2(1).COM, CHENNAI
ITA 374/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, TDS WARD-1(3), CHENNAI
ITA 2914/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, TDS WARD-3(1), CHENNAI
ITA 2913/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, TDS WARD-3(1), CHENNAI
ITA 2912/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, TDS WARD-3(1), CHENNAI
ITA 2911/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, TDS WARD-3(1), CHENNAI
ITA 2910/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, TDS WARD-3(1), CHENNAI
ITA 2909/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, TDS WARD-3(1), CHENNAI
ITA 2908/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
KRISHNASWAMY BASKARAN, REP. BY L/H. A. KOKILA,TIRUPPUR vs JCIT, CIRCLE-1,, TIRUPPUR
ITA 2863/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
LATE KRISHNASWAMI BASKARAN, REP. BY L/H. A. KOKILA,TIRUPPUR vs JCIT, CIRCLE-1,, TIRUPPUR
ITA 2862/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17