Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
R S R INFRA,KURNOOL vs ACIT, CIRCLE-1, KURNOOL
ITA 2150/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
DCIT, CIRCLE-3(1), HYDERABAD vs SEEDWORKS INTERNATIONAL LIMITED, HYDERABAD
ITA 2081/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
SEEDWORKS INTERNATIONAL LIMITED,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD
ITA 2049/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
MAMIDI USHA LAKSHMI KUMARI,HYDERABAD vs ITO, WARD-9(1), HYDERABAD
ITA 1965/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
J 305 KODAVALIVARIPALEM PRIMARY AGRICULTURAL CO- OP SOCIETY,BAPATLA vs ITO, WARD-1, ONGOLE
ITA 1869/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
J 305 KODAVALIVARI PALEM PRIMARY AGRICULTURAL CO-OP SOCIETY,BAPATLA vs ITO, WARD-1, ONGOLE
ITA 1868/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
DCIT, (INT TAXN)-2, HYDERABAD vs VALUE LABS LLP, HYDERABAD
ITA 1828/HYD/2025[2010-11]Status: DisposedITAT HyderabadAY 2010-11
GADDAM USHASHRI,HYDERABAD vs ITO, WARD - 8(1), HYDERABAD
ITA 1797/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
VENKATESWARA RAO RAVIPATI,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
ITA 1643/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
PAVANI & SSS CONSTRUCTIONS,HYDERABAD vs ACIT., CENTRAL CIRCLE - 2(3), HYDERABAD
ITA 1572/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
MAHANTH DESIGNERS PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE - 16(2), HYDERABAD.
ITA 1123/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
NARBHERAM LEASING CO. PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(1), KOLKATA
ITA 915/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
ANANDALOKE SONOSCAN CENTRE PVT. LTD.,SILIGURI vs D.C.I.T., CC - 4(4),, KOLKATA
ITA 72/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
MACE VENTURE,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA
ITA 467/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
MATHURA PRASAD VISHWANATH RAWALWASIA CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA, KOLKATA
ITA 2008/KOL/2026[----]Status: DisposedITAT Kolkata
MATHURRA PRASAD RAWALWASIA TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA,, KOLKATA
ITA 2007/KOL/2026[----]Status: DisposedITAT Kolkata
KOLKATA VOCATIONAL ACADEMY,NORTH TWENTY FOUR PARGANAS vs CIT (EXEMPTION), KOLKATA
ITA 1752/KOL/2026[2026-2027]Status: DisposedITAT KolkataAY 2026-2027
SHRI GOPAL PATRA,HOWRAH vs ITO, WARD 47(1), KOLKATA,, KOLKATA
ITA 1636/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
IRIS HEALTH SERVICES LIMITED,,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA,, KOLKATA
ITA 1614/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
EPITOME PETROPACK LTD.,,KOLKATA vs DCIT, CIRCLE 12(1),, KOLKATA
ITA 156/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
MANJITA KAUR,,KOLKATA vs ITO, WARD 61(3), KOLKATA, KOLKATA
ITA 1495/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
HENSLA HARA PARBATI CLUB,HENSLA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA , KOLKATA
ITA 1419/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
PANIPARUL MUKTESWAR HIGH SCHOOL EMPLOYERS COOPERATIVE CREDIT SOCIETY LTD,PANIPARUL vs INCOME TAX OFFICER, WARD 27(1), HALDIA, HALDIA
ITA 1270/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
SUBHAS CHANDRA BHOWMICK,SILIGURI vs I.T.O., WARD - 1(2), SILIGURI
ITA 1252/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
M/S. ROHIT & COMPANY,KOLKATA vs D.C.I.T., CIRCLE - 34,, KOLKATA
ITA 1246/KOL/2026[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MUKESH AGARWAL,HOWRAH vs ITO, WARD 61(3),, KOLKATA
ITA 1168/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
GEMINI DEALCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(3), KOLKATA
ITA 1140/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
JOTEKAMAL VIDYABHARATI,MURSHIDABAD vs ITO, WARD 42(1), , MURSHIDABAD
ITA 1108/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
M/S. BOSCON LEATHER PRODUCTS PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 11(1),, KOLKATA
ITA 1075/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
M/S. DIACH CHEMICALS & PIGMENTS PVT. LTD.,HOWRAH vs D.C.I.T., CC-4(2), KOLKATA
ITA 480/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022