Recent Judgments

AKHIL GARG KUMAR,NEW DELHI vs ITO, WARD 34(5), NEW DELHI

BRIJ VEER SINGH ,UTTAR PRADESH vs ITO WARD 1 (2) , NOIDA

NEW UDAY UDYOG,PANIPAT vs ITO, WARD-1, PANIPAT

RAMBIR GAUR,FARIDABAD vs ITO, WARD 2(5), FARIDABAD, CGO COMPLEX, FARIDABAD

ALPANA JAIN,UTTAR PRADESH vs ITO, WARD-2(1)(1), GHAZIABAD

SUBHASH CHAND GULATI ,NEW DELHI vs ITO WARD 63 (1), DELHI

KALPNA CHAWLA EDUCATIONAL TRUST ,HISAR vs CIT E , CHANDIGARH

MARATHON FINLEASE PRIVATE LIMITED,DELHI vs ITO WARD 16(2), DELHI

ANIL BANSAL,DELHI vs ITO, WARD 44(6), NEW DELHI

ANIL BANSAL,DELHI vs ITO, WARD 44(6), DELHI

ANKIT JAIN,DELHI vs DCIT, CC-28, DELHI

ANKIT JAIN,DELHI vs DCIT CC-28, DELHI

RAJU YADAV,REWARI vs ITO, REWARI (JAO), REWARI

S. R. ASHOK & ASSOCIATES PRIVATE LIMITED,VASANT KUNJ, NEW DELHI vs DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX, (DCIT)/(ACIT), CIRCLE-22(2), DELHI, C.R. BUILDING, DELHI

AJAY LOOMTEX PRIVATE LIMITED,NEW DELHI vs ITO-WARD 2(1), DELHI/, NEW DELHI

AJAY LOOMTEX PRIVATE LIMITED,NEW DELHI vs ITO-WARD 2(1), DELHI/, NEW DELHI

SANJEEV ARORA,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

SUBODH KANT SAHAY HUF,DWARKA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, JHANDEWALAN EXTENSION

ACCURATE PRESSINGS,FARIDABAD vs ITO, WARD- 1(1), FARIDABAD

LG ELECTRONICS INDIA PRIVATE LIMITED,NEW DELHI vs INCOME TAX DEPARTMET NFAC, DELHI

LG ELECTRONICS INDIA PVT. LTD,NEW DELHI vs DCIT CIRCLE 13(1), NEW DELHI

LG ELECTRONICS INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-13(1), NEW DELHI

LG ELECTRONICS INDIA PVT. LTD.,NEW DELHI vs ADDL. CIT, NATIONAL E- ASSESSMENT CENTRE, NEW DELHI

G.RAMESH,TRICHY vs ITO WARD 1 (1), TRICHY

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAVI BHARADWAJ

PR. COMMISSIONER OF INCOME TAX - 10 vs M/S NARAINHARI INFRASTRUCTURE DEVELOPERS PVT. LTD.

AVNISH BHASIN vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

RAMNIK KAUR vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

SANKET VINAYAK NAGVEKAR vs INCOME TAX OFFICER WARD 4 AND ORS

HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

COMMISSIONER OF SERVICE TAX MUMBAI vs M/S BHARAT PETROLEUM CORPORATION LTD. ETC

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA