Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
THE ACIT, CENTRAL CIRCLE-1(3), AHMEDABAD vs SHRI SURESHBHAI U GADHECHA,, AHMEDABAD
ITSSA 190/AHD/2021[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SHRI SURESHBHAI U GADHECHA,,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1(3), AHMEDABAD
ITSSA 150/AHD/2021[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
CLINCHOICE PRIVATE LIMITED,BENGALURU vs DCIT CIRCLE 2(2)(1),BANGALORE, KORAMANGALA
ITTPA 846/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE GURGAON, HARYANA vs DEVINDER ARORA, HARYANA
ITITA 74/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
SMT. MAMTA MAURYA,BALLIA vs INCOME TAX OFFICER - 1(15), GORAKHPUR
ITA 253/VNS/2026[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
KRISHNA KUMAR KABRA,VARANASI vs INCOME TAX OFFICER, WARD 2(2), VARANASI
ITA 11/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
THE ST. ANDREWS COLLEGE ASSOCIATION,GORAKHPUR vs INCOME TAX OFFICER, GORAKHPUR
ITA 92/VNS/2024[2013-2014]Status: DisposedITAT VaranasiAY 2013-2014
M/S SHIVAM SILKFAB PVT. LTD.,VARANASI vs ADDL/JOINT/DEPUTY/ASSTT. CIT, NFAC, DELHI
ITA 239/VNS/2024[2014-2015]Status: DisposedITAT VaranasiAY 2014-2015
VEENA OJHA THROUGH L/H SUDHAKAR OJHA,GORAKHPUR vs DC/ACIT (2), GORAKHPUR
ITA 232/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
ABHAY KUMAR AGARWAL,MAHARAJGANJ vs INCOME TAX OFFICER,, MAHARAJGANJ
ITA 164/VNS/2024[2010-2011]Status: DisposedITAT VaranasiAY 2010-2011
RAM ASHISH,SONBHADRA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, VARANASI
ITA 161/VNS/2024[2018-2019]Status: DisposedITAT VaranasiAY 2018-2019
ANIL RAI,DEORIA vs INCOME TAX OFFICER, WARD - 3(4),, DEORIA
ITA 46/VNS/2022[2015-2016]Status: DisposedITAT VaranasiAY 2015-2016
J&K POLICE WIVES WELFARE ASSOCIATION,POLICE HEADQUARTERS , JAMMU UNIVERSITY ROAD vs CIT ( EXEMPTIONS ), CR COMPLEX , SECTOR SEVENTEEN E
ITA 21/ASR/2026[2020-21]Status: DisposedITAT AmritsarAY 2020-21
JK HOPE & HEALTH FOUNDATION,SRINAGAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 940/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
MAA SARASWATI EDUCATIONAL SOCIETY VILLAGE CHHATWA POST OFFICE JANDWAL DISTT PATHANKOT ,PATHANKOT vs THE COMMISSIONER OF INCOME TAX APPEAL(EXEMPTIONS)-CHANDIGARH, CHANDIGARH
ITA 914/ASR/2025[2026-2027]Status: DisposedITAT AmritsarAY 2026-2027
GNA. FOUNDATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), JALLANDHAR
ITA 913/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
GNA FOUNDATION,JALANDHAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 912/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
NANAK FOUNDATION,JALANDHAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS) , CHANDIGARH
ITA 911/ASR/2025[2025-236]Status: DisposedITAT AmritsarAY 2025-236
NANAK FOUNDATION,JALANDHAR vs COMMISSIOPNER OF INCOME TAX ( EXEMPTRIONS), CHANDIGARH
ITA 910/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
G.S. MEMORIAL TRUST,JALANDHAR vs COMMSSISONER OF INCOME TAX ( EXEMPTIONS), JALANDHAR
ITA 909/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
G.S. MEMORIAL TRUST,JALANDHAR vs COMMISSIOINER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 908/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
AYNM FOUNDATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 907/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
ESS TEE CHARITABLE TRUST REGD.,JALANDHAR vs ITO EXEPTIONS WARD, JALANDHAT, JALANDHAR
ITA 584/ASR/2025[2022-2023]Status: DisposedITAT AmritsarAY 2022-2023
RAJIV ARORA,BATALA vs ITO, BATALA
ITA 571/ASR/2025[2010-11]Status: DisposedITAT AmritsarAY 2010-11
RAJIV ARORA,BATALA vs ITO, BATALA
ITA 570/ASR/2025[2010-11]Status: DisposedITAT AmritsarAY 2010-11
THENUKHRIENUO LINYU,KOHIMA vs ITO, WARD -2, DIMAPUR, DIMAPUR
ITA 270/GTY/2026[2016-17]Status: DisposedITAT GuwahatiAY 2016-17
ZIGAR BUDDHIST BODHGAYA TRUST,GAYA vs ITO EXEMPTION WARD 1, PATNA, PATNA
ITA 64/PAT/2026[2025-26]Status: DisposedITAT PatnaAY 2025-26
ZIGAR BUDDHIST BODHGAYA TRUST,GAYA vs ITO EXEMPTION, WARD-1, PATNA
ITA 63/PAT/2026[2025-26]Status: DisposedITAT PatnaAY 2025-26
PLUTUS INFRASTRUCTURE LIMITED ,PATNA vs ITO, WARD 2(2), PATNA
ITA 6/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
GREEN AGREVOLUTION PRIVATE LIMITED,INDIA vs INCOME TAX OFFICER, PATNA
ITA 284/PAT/2026[2022-23]Status: DisposedITAT PatnaAY 2022-23
