Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SHEO PRASAD MATHUR,AURANGABAD vs ITO WARD 3(3), AURANGABAD
ITA 195/PAT/2026[2018-2019]Status: DisposedITAT PatnaAY 2018-2019
THE NAWADA CENTRAL COOPERATIVE BANK LIMITED,NAWADA vs ASST COMMISSIONER OF INCOME-TAX, CIRCLE 2,, PATNA
ITA 192/PAT/2026[2013-2014]Status: DisposedITAT PatnaAY 2013-2014
THE NAWADA CENTRAL COOPERATIVE BANK LIMITED,NAWADA vs ASST COMMISSIONER OF INCOME-TAX, CIRCLE 2, PATNA, PATNA
ITA 191/PAT/2026[2012-2013]Status: DisposedITAT PatnaAY 2012-2013
SHREE AUTOMOBILES,PUNPUN vs ITO, WARD 5 (1), PATNA, PATNA
ITA 361/PAT/2025[2019-20]Status: DisposedITAT PatnaAY 2019-20
ITO, WARD-2(1), PATNA, PATNA vs JAIDAYAL PACKAGING PVT. LTD, PATNA
ITA 623/PAT/2024[2013-14]Status: DisposedITAT PatnaAY 2013-14
AMINUDDIN KAGZI,JAIPUR vs ASSISTANT COMISSIONER OF INCOME TAX, JAIPUR
ITA 784/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
ANITA SINGH,KANPUR DEHAT vs THE ITO-1(3)(1), KANPUR
ITA 427/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
ADHYA TRIVEDI,LUCKNOW vs THE DCIT/ACIT-1, LUCKNOW
ITA 335/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
EZAD ALI,LAKHIMPUR KHERI vs INCOME TAX OFFICER-3(4), LAKHIMPUR
ITA 201/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
EZAD ALI,LAKHIMPUR KHERI vs INCOME TAX OFFICER-3(4), LAKHIMPUR
ITA 200/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
AMIT AGRAWAL,SECTOR B, MAHANAGAR, LUCKNOW, UTTAR PRADESH vs DY. COMMISSIONER OF INCOME TAX OFFICE, PRATYAKSH KAR BHAWAN, LUCKNOW, UP
ITA 908/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
GAYATRI PARIVAR TRUST BHORANJ,HIMACHAL PRADESH vs CIT(E), CHANDIGARH, CHANDIGARH
ITA 999/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
GAYATRI PARIVAR TRUST BHORANJ,HIMCHAL PRADESH vs CIT(E) , CHANDIGARH, CHANDIGARH
ITA 998/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 990/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 980/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
GOLOK EXPRESS CHARITABLE TRUST,HIMACHAL PRADESH vs DCIT(E)(C-2) CHANDIGARH, CHANDIGARH
ITA 98/CHANDI/2026[2024-25]Status: DisposedITAT ChandigarhAY 2024-25
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 979/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 963/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
RAJINDER PAL MITTAL ,PATIALA vs INCOME TAX OFFICER - WARD SANGRUR, SANGRUR
ITA 962/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
MOHAN SINGH,CHANDIGARH vs THE INCOME TAX OFFICER, CHANDIGARH
ITA 960/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
PUBLIC MANAGEMENT DEVELOPMENT FOUNDATION,CHANDIGARH vs CIT-EXEMPTIONS, CHANDIGARH., CHANDIGARH
ITA 916/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
RAMESHWAR DASS HUF PROP JAGNA JEWELLERS,AMBALA, HARYANA vs INCOME TAX OFFICER, WARD-3, AMBALA, HARYANA
ITA 889/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
TIRATH RAM MEMORIAL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 870/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
RAJESH KUMAR,HIMACHAL PRADESH vs ITO WARD DALHOUSIE, HIMACHAL PRADESH
ITA 869/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
SRI HANUMAN MANDIR SATSANG MANDAL TRUST,PATIALA vs CIT-EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 855/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
SRI SAT SAHIB EDUCATION SOCIETY,KARNAL, HARYANA vs CIT EXEMPTIONS, CHANDIGARH
ITA 854/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
SRI SAT SAHIB EDUCATION SOCIETY,KARNAL,HARYANA vs CIT EXEMPTIONS, CHANDIGARH
ITA 853/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
THE DR. H.L. CHITKARA FOUNDATION,CHANDIGARH vs THE HONBLE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 838/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
PAWAN KUMAR NAYYAR ,HIMACHAL PRADESH vs ITO WARD DALHOUSIE , HIMACHAL PRADESH
ITA 825/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
THE CAPTAIN TODAR SINGH MEMORIAL CHARITABLE SOCIETY,C/O AKUL AGARWAL AND ASSOCIATES vs CIT (EXEMPTIONS), CHANDIGARH
ITA 665/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
